High Courts20 Mar 2020Allowed
Santosh S/o Hemraj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0100
Code Of Criminal Procedure, 1973 — Section 161, 174Indian Penal Code, 1860 — Section 148, 149, 302, 324, 449
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Madhya Pradesh High Court judgments
47,636 judgments · page 454 of 2,382
High Courts20 Mar 2020Allowed
Upendra Chaturvedi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0099
Constitution Of India, 1950 — Article 226
High Courts20 Mar 2020Disposed Of
Dinesh Kumar Sharma Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0098
Constitution Of India, 1950 — Article 226
High Courts19 Mar 2020Allowed
X Minor Through Her Mother Madhu Vs State Of M.P And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0097
Constitution Of India, 1950 — Article 226Protection of Children from Sexual Offences Act, 2012 — Section 5, 6, 11, 12Indian Penal Code, 1860 — Section 294, 323, 354A, 363, 366-A, 376(2)(n), 376D
High Courts19 Mar 2020Disposed Of
S.K. Shukla Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0096
Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161, 164, 482 Indian Penal Code, 1860 — Section 363, 366, 376
High Courts19 Mar 2020Dismissed
Shahrukh Kha And Another Vs State Of M.P
Madhya Pradesh High Court · (2020) 03 MP CK 0095
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 82, 438 Indian Penal Code, 1860 — Section 34, 147, 148, 294, 307, 323, 332, 336, 353, 395, 506
High Courts19 Mar 2020Dismissed
Maansingh & Others Vs Kamal Singh & Another
Madhya Pradesh High Court · (2020) 03 MP CK 0094
Indian Succession Act, 1925 — Section 4, 276Code Of Civil Procedure 1908 — Section 11, Order 7 Rule 11Evidence Act, 1872 — Section 41
High Courts19 Mar 2020Dismissed
Sattar Khan Vs Secretary, Regional Transport Authority & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0093
Motor Vehicles Act, 1988 — Section 62, 68(3)(ca), 71, 72Constitution Of India, 1950 — Article 19(1)(g), 226, 227
High Courts19 Mar 2020Dismissed
Bharat Parashar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0092
Constitution Of India, 1950 — Article 226Guardians And Wards Act, 1890 — Section 7, 10
High Courts19 Mar 2020Dismissed
Suresh Prasad Khare Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0091
Code Of Criminal Procedure, 1973 — Section 156, 168, 169, 177, 178, 170, 190, 439, 482, 491, 561AIndian Penal Code, 1860 — Section 34, 420, 498A
High Courts19 Mar 2020Dismissed
State Of M.P. And Another Vs Snehal Bidkon Pvt. Ltd.
Madhya Pradesh High Court · (2020) 03 MP CK 0090
Limitation Act, 1963 — Section 5
High Courts19 Mar 2020Allowed
Specialised Adoption Agency, Kilkari UDAAN Vs Central Adoption Resource Authority & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0089
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 8 Rule 5Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 69, 70, 74, 80
High Courts19 Mar 2020Dismissed
Shubham Upadhyay Vs State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2020) 03 MP CK 0088
Code Of Criminal Procedure, 1973 — Section 154(1), 157(1), 161, 164, 482Indian Penal Code, 1860 — Section 376, 376(2)(n), 417, 506
High Courts19 Mar 2020Dismissed
Praveen Kumar S/O Late Nandlalji Solanki Vs Gowardhan Lohiya S/O Bhagirathji Lohiya And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0087
High Courts19 Mar 2020Dismissed
Indore Treasure Island Pvt.Ltd. Thr. Tabrej Khan S/O Shri Sartaj Ahmed Khan Vs Aptiz Partnership Firm And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0086
Code Of Criminal Procedure, 1973 — Section 397, 401National Instruments Act, 1881 — Section 138
High Courts19 Mar 2020Dismissed
Dhanraj And Others Vs State Of M.P.
Madhya Pradesh High Court · (2020) 03 MP CK 0085
Code Of Criminal Procedure, 1973 — Section 397, 227, 228, 401, 482Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts19 Mar 2020Allowed
Sardarsingh S/O Hamir Vs Vimal Kumar S/O Basantilal Jain
Madhya Pradesh High Court · (2020) 03 MP CK 0084
Madhya Pradesh Land Revenue Code, 1959 — Section 32, 107, 107(5), 120, 121Constitution Of India, 1950 — Article 227
High Courts19 Mar 2020Allowed
Dr. Kunal Kanti Majee Versus The Chancellor, Rani Durgawati Vishvavidyalaya & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0083
Constitution Of India, 1950 — Article 226, 227Madhya Pradesh Vishwavidhyalaya Adhiniyam, 1973 — Section 12(4), 12(4)(a), 15(4), 15(7), 16(5), 49(5)
High Courts19 Mar 2020Disposed Of
Shriram General Insurance Co. Ltd. Vs Smt. Mamta Bai & Others.
Madhya Pradesh High Court · (2020) 03 MP CK 0082
Motor Vehicles Act, 1988 — Section 166Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts19 Mar 2020Allowed/Disposed Of
State Of Madhya Pradesh And Others. Vs Arun Kumar Pandey
Madhya Pradesh High Court · (2020) 03 MP CK 0081
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9, 9(1), 9(23), 9(4), 9(6)(b), 64