High Courts17 Mar 2020Allowed
Kamlesh Singh Gond Vs State Of Madhya Pradesh And Others.
Madhya Pradesh High Court · (2020) 03 MP CK 0129
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 456 of 2,382
High Courts17 Mar 2020Dismissed
Anoop Singh Thakur Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0128
Madhya Pradesh Uchcha Nyayalaya Ko Appeal Adhiniyam, 2005 — Section 2(1)Constitution Of India, 1950 — Article 226
High Courts17 Mar 2020Allowed
Rajeev Kapoor Vs Airports Authority of India & others
Madhya Pradesh High Court · (2020) 03 MP CK 0127
Madhya Pradesh Uchcha Nyayalaya Ko Appeal Adhiniyam, 2005 — Section 2(1)
High Courts17 Mar 2020Dismissed
Rakesh Sharma & Others Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0126
Constitution Of India, 1950 — Article 226
High Courts17 Mar 2020Allowed
Smt. Krishna Sharma Vs State Of MP And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0125
Madhya Pradesh Uchcha Nyayalaya Ko Appeal Adhiniyam, 2005 — Section 2(1)
High Courts17 Mar 2020Disposed Of
Smt. Neha Garg Vs Suryadeep Garg @ Suraj Garg
Madhya Pradesh High Court · (2020) 03 MP CK 0124
Code Of Civil Procedure, 1908 — Section 20, 151, Order 41 Rule 27Hindu Marriage Act, 1955 — Section 9, 10, 13(1)(1A), 19, 19(iiia)Indian Penal Code, 1860 — Section 34, 323, 341, 427, 498A, 506
High Courts17 Mar 2020Allowed
Estate Officer Vs Dr. Ashwini S/o Shriram Jaiswal
Madhya Pradesh High Court · (2020) 03 MP CK 0123
Constitution Of India, 1950 — Article 14Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 3, 5(B1), 5(B2)Cantonment Act, 1924 — Section 185, 276
High Courts17 Mar 2020Disposed Of
Vikas Babu Shrivastav Vs State Of MP & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0122
Constitution Of India, 1950 — Article 226
High Courts17 Mar 2020Allowed
Praveen Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0077
Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 195(A), 376, 376(1), 450, 493, 506
High Courts17 Mar 2020Allowed
Manju Sen And Ors. Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0076
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 306
High Courts17 Mar 2020Allowed
Madholal Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 353, 395
High Courts17 Mar 2020Allowed
Rais Ahmad Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420
High Courts17 Mar 2020Allowed
Hari Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394
High Courts16 Mar 2020Allowed
Naina Gohar And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0152
Code Of Criminal Procedure, 1973 — Section 107, 397, 401Indian Penal Code, 1860 — Section 306, 309
High Courts16 Mar 2020Disposed Of
Lalji S/o.Shri Gappulalji Alanse Vs State of M.P. & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0151
High Courts16 Mar 2020Dismissed
Yogendra Rajput Vs Union Of India & Another
Madhya Pradesh High Court · (2020) 03 MP CK 0150
High Courts16 Mar 2020Allowed
Rajendra Chaturvedi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0149
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts16 Mar 2020Allowed
Smt. Manju Parmar Vs Surendra Sharma And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0148
Motor Vehicles Act, 1988 — Section 173
High Courts16 Mar 2020Dismissed
State Of Madhya Pradesh & Others Vs Prabhat Kumar Thapadiya
Madhya Pradesh High Court · (2020) 03 MP CK 0146
Code Of Civil Procedure, 1908 — Section 100Urban Land (Ceiling And Regulation) Act, 1976 — Section 10, 10(1), 10(5), 10(6), 11, 33Urban Land (Ceiling And Regulation) Repeal Act, 1999 — Section 3
High Courts16 Mar 2020Disposed Of
Smt. Shiva Devi And Others Vs Surendra Sharma And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0145
Motor Vehicles Act, 1988 — Section 140, 163A, 168, 173