COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 449 of 2,382

High Courts18 May 2020Disposed Of

M/s Laksons Shoes Private Limited Vs Commissioner of Commercial Tax

Madhya Pradesh High Court · (2020) 05 MP CK 0087

Central Sales Tax Act, 1956 — Section 8(2A), 9(2)Madhya Pradesh General Sales Tax Act, 1958 — Section 12, 19(1)Madhya Pradesh Commercial Tax Act, 1994 — Section 70

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High Courts18 May 2020

Chanda Ajmera Vs State Of Madhya Pradesh And Other

Madhya Pradesh High Court · (2020) 05 MP CK 0002

Constitution Of India, 1950 — Article 21, 22(2), 226Code Of Criminal Procedur, 1973 — Section 46, 46(1), 57, 167, 167(1), 267

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High Courts15 May 2020Dismissed

Satish Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 05 MP CK 0086

Code Of Criminal Procedure, 1973 — Section 438, 439Madhya Pradesh Excise Act, 1915 — Section 34, 34(2), 59A

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High Courts15 May 2020Disposed Of

Ashok Kumar Rajpoot Vs State Of M.P. And Others

Madhya Pradesh High Court · (2020) 05 MP CK 0085

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High Courts15 May 2020Disposed Of

Santosh Kumar Rathore And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 05 MP CK 0084

Indian Penal Code, 1860 — Section 362, 489CCode Of Criminal Procedure, 1973 — Section 482

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High Courts15 May 2020Dismissed

Parvat Singh S/o. Siddhu Singh Kacchi Vs State of M.P.

Madhya Pradesh High Court · (2020) 05 MP CK 0083

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 164, 299, 300Evidence Act, 1872 — Section 27

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High Courts15 May 2020Dismissed

Mukesh Kumar Jha Vs Union Bank Of India & Others

Madhya Pradesh High Court · (2020) 05 MP CK 0082

Constitution of India, 1950 — Article 226Payment Of Gratuity Act, 1972 — Section 4(6)(b)(ii)Banking Companies (Acquisition & Transfer Of Undertakings) Act, 1970 — Section 9

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High Courts15 May 2020Dismissed

Smt. Seema Shukla Vs Gurudutt Shukla And Ors

Madhya Pradesh High Court · (2020) 05 MP CK 0081

Indian Penal Code, 1860 — Section 294, 498A, 506B, 506IICode Of Criminal Procedure, 1973 — Section 125

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High Courts15 May 2020Allowed

M/s Shubhalaya Villa & others Vs Vishandas Parwani & Others

Madhya Pradesh High Court · (2020) 05 MP CK 0003

Code Of Civil Procedure, 1908 — Section 96, 151, Order 7 Rule 2, Order 7 Rule 2(2), Order 2 Rule 2(3), Order 2 Rule 3, Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 13, Order 23 Rule 1, Order 23 Rule 1(4)Limitation Act, 1963 — Article 54

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High Courts14 May 2020Dismissed

Secretary, Krishi Upaj Mandi Samiti VsRajendra Prasad Verma & Another

Madhya Pradesh High Court · (2020) 05 MP CK 0080

Industrial Dispute Act 1947 — Section 2(bb), 2(oo), 20F, 25F, 25G

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High Courts14 May 2020Dismissed

G.P. Pandey Vs Nana Ji Deshmukh Veterinary Science University And Another

Madhya Pradesh High Court · (2020) 05 MP CK 0079

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High Courts14 May 2020Dismissed

Narayan Singh Smt. Vs Mathura Bai And Another

Madhya Pradesh High Court · (2020) 05 MP CK 0078

Indian Stamp Act, 1899 — Section 35, 57, 60, 60(1)

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High Courts14 May 2020Dismissed

Government Of Madhya Pradesh & Others Vs Munnalal Pannalal Constructions

Madhya Pradesh High Court · (2020) 05 MP CK 0077

Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 7, 19

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High Courts14 May 2020Disposed Of

Awadhesh Kumar Verma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 05 MP CK 0076

Code Of Criminal Procedure, 1973 — Section 374, 389(1)Prevention Of Corruption Act, 1988 — Section 13(1)(C), 13(1)(D), 19

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High Courts14 May 2020Dismissed

Kegu And Another Vs State Of M.P., Through P.S.Raipuriya, Dist. Jhabua

Madhya Pradesh High Court · (2020) 05 MP CK 0075

Code Of Criminal Procedure, 1973 — Section 164, 374Indian Penal Code, 1860 — Section 34, 323, 376(2), 376(2)(g)Protection Of Children From Sexual Offences Act, 2012 — Section 5(g)(l)

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High Courts14 May 2020Disposed Of

P. N. Chaturvedi Vs Shri Chandramohan Thakur And Another

Madhya Pradesh High Court · (2020) 05 MP CK 0074

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High Courts14 May 2020Allowed

Sajid Chandanwala Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2020) 05 MP CK 0073

Code Of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 384, 387, 448Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(b), 12(1)(f)

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High Courts14 May 2020Dismissed