High Courts22 May 2020Dismissed
Attu Vs Sher Singh & Others
Madhya Pradesh High Court · (2020) 05 MP CK 0126
Indian Penal Code, 1860 — Section 294, 323, 342, 354, 363, 452, 506Code Of Criminal Procedure, 1973 — Section 200, 202, 203, 204, 299, 482
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Madhya Pradesh High Court judgments
47,636 judgments · page 447 of 2,382
High Courts22 May 2020Partly Allowed
Ram Murti Mishra And Others Vs Jiya Lal Gujar And Another
Madhya Pradesh High Court · (2020) 05 MP CK 0125
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x), 3(1)(10), 3(2)(5)Indian Penal Code, 1860 — Section 34, 294, 307, 319, 321, 323, 324, 427, 503, 506, 506II, 506BCode Of Criminal Procedure, 1973 — Section 200, 202, 203, 227, 228, 397, 401
High Courts22 May 2020Dismissed
Anand Kumar @ Sanjay Lalwani Vs Chandra Kumar Parakh & Others
Madhya Pradesh High Court · (2020) 05 MP CK 0124
Indian Penal Code, 1860 — Section 120B, 181, 183, 191, 192, 193, 194, 195, 211, 420, 466, 467, 468Code Of Criminal Procedure, 1973 — Section 127(2), 190(1)(a), 190(1)(b), 200, 202, 340, 362, 397, 460, 460(e), 465, 482
High Courts22 May 2020Dismissed
Harishankar Jaiswal Vs State of M.P. And others.
Madhya Pradesh High Court · (2020) 05 MP CK 0123
High Courts22 May 2020Allowed/Dispoesd Of
Lakhani Footcare Private Limited Vs Official Liquidator & Another
Madhya Pradesh High Court · (2020) 05 MP CK 0001
Company Court Rules, 1959 — Rule 272, 273
High Courts21 May 2020Disposed Of
Pawan Kumar Seni And Another Vs State of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0122
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 419, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 374, 389
High Courts21 May 2020Disposed Of
Sanskar Sharma Vs State of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0121
Indian Penal Code, 1860 — Section 294, 323, 327, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts21 May 2020Disposed Of
Riyaz And Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2020) 05 MP CK 0120
Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts21 May 2020Allowed
Rajkumar @ Riddhu Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0119
Constitution Of India, 1950 — Article 51A(d)Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 394
High Courts21 May 2020
Ramjilal Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0118
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 397, 397(1), 401Indian Penal Code, 1860 — Section 149, 326
High Courts21 May 2020Dismissed
Chatar Singh Vs State Of M.P
Madhya Pradesh High Court · (2020) 05 MP CK 0117
Code Of Criminal Procedure, 1973 — Section 438, 482Madhya Pradesh Excise Act, 1915 — Section 34(2), 59AEvidence Act, 1872 — Section 27
High Courts21 May 2020Dismissed
Ravishankar Sahu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 05 MP CK 0116
Code Of Criminal Procedure, 1973 — Section 374, 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(II)(b), 42(2), 52, 55, 57
High Courts21 May 2020Disposed Of
Chandrabhan Sharma Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0115
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 374, 389Indian Penal Code, 1860 — Section 325
High Courts21 May 2020Allowed
Kheru Alias Arvind Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0114
Code Of Criminal Procedure, 1973 — Section 397, 397(1), 401Indian Penal Code, 1860 — Section 325
High Courts21 May 2020
Sanjeev Saxena Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0113
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 420, 467, 471
High Courts21 May 2020Allowed
Madhuraj Singh Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0112
Constitution Of India, 1950 — Article 51A(d)Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120B, 420
High Courts21 May 2020
Harishankar And Ors. Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0111
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 149, 326
High Courts21 May 2020Allowed
Shyam Lal Rajpoot Vs Special Police Establishment Lokayukt, Police Unit, Bhopal
Madhya Pradesh High Court · (2020) 05 MP CK 0110
Code Of Criminal Procedure, 1973 — Section 389(1)Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d)
High Courts21 May 2020Dismissed
State Of M.P. & others Vs Vasudev & Another
Madhya Pradesh High Court · (2020) 05 MP CK 0109
High Courts21 May 2020Disposed Of
Komal And Another Vs State Of M.P
Madhya Pradesh High Court · (2020) 05 MP CK 0108
Code Of Criminal Procedure, 1973 — Section 374, 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8C, 21(B)(II)(B)