High Courts13 May 2020Dismissed
Smt. Sayarbai Vs Mahesh Kumar & Another
Madhya Pradesh High Court · (2020) 05 MP CK 0065
Constitution Of India, 1950 — Article 227Code Of Civill Procedure, 1908 — Order 6 Rule 17, Order 8 Rule 1A(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 450 of 2,382
High Courts13 May 2020Allowed
Smt.Pushpalata Jain Vs M/s.Raj Enterprises & Ors.
Madhya Pradesh High Court · (2020) 05 MP CK 0064
Code Of Civill Procedure, 1908 — Section 11, 11(6), Order 7 Rule 11Constitution Of India, 1950 — Article 215
High Courts13 May 2020Dismissed
Superintending Engineer (O&M) Madhya Pradesh Paschim Kshetra Vidyut Vitran Co. & Ors Vs National Steel and Agro Industrie Ltd. & Ors
Madhya Pradesh High Court · (2020) 05 MP CK 0004
Electricity Act, 2003 — Section 126, 126(6), 135High Court of Madhy Pradesh Rules 2008 — Rule 1Constitution Of India, 1950 — Article 141, 142, 226, 227
High Courts12 May 2020Dismissed
Anil Pal Vs State of M.P
Madhya Pradesh High Court · (2020) 05 MP CK 0071
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(II)(cCode Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2020Allowed
Shashikant Patel Vs M/S Swadhyay Flex Pack Pvt. Ltd. Thr. Kishore Shridhar Vaidya
Madhya Pradesh High Court · (2020) 05 MP CK 0070
Negotiable Instruments Act, 1881 — Section 138, 141, 142Code Of Criminal Procedure, 1973 — Section 482Companies Act, 2013 — Section 279, 446
High Courts12 May 2020Allowed
Gokul Vs State Of M.P
Madhya Pradesh High Court · (2020) 05 MP CK 0069
Indian Penal Code, 1860 — Section 376(2)F, 450Code Of Criminal Procedure, 1973 — Section 164Evidence Act, 1872 — Section 119
High Courts12 May 2020Allowed/ Disposed Of
Manoj Dubey And Anr. Vs State Of M.P. And Anr
Madhya Pradesh High Court · (2020) 05 MP CK 0062
Code Of Criminal Procedure, 1973 — Section 161, 164, 227, 228, 397, 401, 482Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 109, 354, 376, 498A, 511
High Courts12 May 2020Dismissed
Chandan Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0061
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313Arms Act, 1959 — Section 25, 25(1)(ab), 27
High Courts12 May 2020Allowed/ Disposed Of
Jitendra Alias Kalli Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 05 MP CK 0060
Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Arms Act, 1959 — Section 25(1b)(a), 27Indian Penal Code, 1860 — Section 147, 148, 149, 307
High Courts12 May 2020Disposed Of
Adnan Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0059
Protection Of Children From Sexual Offence Act, 2012 — Section 12Code Of Criminal Procedure, 1973 — Section 164, 357(1), 374Indian Penal Code, 1860 — Section 506II, 509
High Courts12 May 2020Dismissed
Neha Sharma Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0058
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 82, 438Negotiable Instruments Act, 1881 — Section 138
High Courts12 May 2020Partly Allowed
Saeed @ Syed Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 05 MP CK 0057
Indian Penal Code, 1860 — Section 34, 294, 307, 324Code Of Criminal Procedure, 1973 — Section 161, 357(1), 374
High Courts12 May 2020Dismissed
Medha Patkar Vs State Of M.P.
Madhya Pradesh High Court · (2020) 05 MP CK 0056
Indian Penal Code, 1860 — Section 147, 148, 294, 323, 353, 426, 448, 506Code Of Criminal Procedure, 1973 — Section 482Prevention Of Damage To Public Property Act, 1984 — Section 3
High Courts12 May 2020Dismissed
Yatendra Singh Chaudhary Vs State Bank Of India
Madhya Pradesh High Court · (2020) 05 MP CK 0055
Negotiable Instruments Act, 1881 — Section 138, 145Code Of Criminal Procedure, 1973 — Section 311, 482
High Courts11 May 2020Partly Allowed/Disposed Of
Laxman Vs State Of MP
Madhya Pradesh High Court · (2020) 05 MP CK 0054
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 20(ii)(b)(A), 41(1), 41(2), 42, 50, 52, 57Code Of Criminal Procedure, 1973 — Section 100, 165
High Courts11 May 2020Disposed Of
Dilip And Others Vs State Of M.P. And Another
Madhya Pradesh High Court · (2020) 05 MP CK 0052
Code Of Civil Procedure, 1908 — Section 149
High Courts11 May 2020Dismissed
Ramesh Singh Bhadoriya Vs Lokayukta Sangthan
Madhya Pradesh High Court · (2020) 05 MP CK 0051
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 380, 457Evidence Act, 1872 — Section 63, 65, 65(c)
High Courts11 May 2020Dismissed
Smt. Baby Vs Shailendra Kumar
Madhya Pradesh High Court · (2020) 05 MP CK 0050
Hindu Marriage Act, 1955 — Section 9, 13Indian Penal Code, 1860 — Section 34, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts11 May 2020Partly Allowed
Mukesh S/o Jankilal Balai Vs State of Madhya Pradesh through Police Station Kanad, District Shajapur (MP)
Madhya Pradesh High Court · (2020) 05 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 323, 341
High Courts11 May 2020Disposed Of
Parenteral Drugs (India) Limited Vs Jagdish Mangal Huf & 2 Ors.
Madhya Pradesh High Court · (2020) 05 MP CK 0048
Companies Act, 2013 — Section 2(81), 46, 56, 57, 58, 59, 84, 84(4), 408, 430, 434, 447, 485Code Of Civil Procedure, 1908 — Section 9, Order 7 Rule 11Securities Contracts (Regulation) Act, 1956 — Section 2(h), 84