High Courts04 Apr 2022Dismissed
Ishwer Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 04 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 256 of 2,382
High Courts04 Apr 2022Disposed Of
Vishal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 04 MP CK 0005
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 392
High Courts01 Apr 2022Allowed
Raju Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 04 MP CK 0004
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 294, 307, 308, 323, 325, 504Arms Act, 1959 — Section 25, 27
High Courts01 Apr 2022Allowed
Shantilal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 04 MP CK 0003
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 325, 506
High Courts01 Apr 2022
Golu @ Sumesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 04 MP CK 0002
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 302
High Courts01 Apr 2022Allowed
Shivraj Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 04 MP CK 0001
Code Of Criminal Procedure, 1973 — Section 439, 446Indian Penal Code, 1860 — Section 34, 323, 341, 354, 394
High Courts31 Mar 2022Allowed
Thr Prosecutrix Thr. Incharge P.S. Civil Line Vs Dr. Piyush Saxena
Madhya Pradesh High Court · (2022) 03 MP CK 0102
Protection Of Children From Sexual Offences Act, 2012 — Section 35(1), 35(2)Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 120B, 201, 354(A) (i)(ii), 354(D), 376(2)(n), 376(2)(i)
High Courts31 Mar 2022Allowed/Partly Allowed
Jitendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0101
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 363, 366, 375(6), 376(1), 376(2)(i), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts31 Mar 2022Disposed Of
Jagdish Arora And Others Vs Union Of India Through The Senior Intelligence Officer GST Intelligence
Madhya Pradesh High Court · (2022) 03 MP CK 0099
Constitution Of India, 1950 — Article 21, 141Code Of Criminal Procedure, 1973 — Section 362, 437, 437(3), 439, 439(1)(a), 439(1)(b), 482Indian Penal Code, 1860 — Section 376, 376(3), 376AB, 376DA, 376DB
High Courts31 Mar 2022Disposed Of
Rachna Chauhan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 03 MP CK 0098
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 363, 376(D), 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts30 Mar 2022Allowed
Kamni Tripathi And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0108
Constitution Of India, 1950 — Article 14, 21
High Courts30 Mar 2022Dismissed
Principal Secretary And Others Vs Ravi Shankar Sharma
Madhya Pradesh High Court · (2022) 03 MP CK 0104
Code Of Civil Procedure, 1908 — Section 80, 96Madhya Pradesh Land Revenue Code — Section 115, 166, 189
High Courts30 Mar 2022Dismissed
Abhishek Raghuvanshi & Ors Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2022) 03 MP CK 0103
Constitution Of India, 1950 — Article 226
High Courts30 Mar 2022Dismissed
Avinash Anand Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0097
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Information Technology Act, 2000 — Section 66D
High Courts30 Mar 2022Allowed
Ashok Tiwari Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0096
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 417, 419, 420
High Courts30 Mar 2022Allowed
Bastaram Bawanuke Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0095
Code Of Criminal Procedure, 1973 — Section 437(3), 439Wild Life Protection Act, 1972 — Section 2(16), 9, 39, 50, 51
High Courts30 Mar 2022
Siyasaran Bari (Verma) And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 03 MP CK 0094
High Courts30 Mar 2022Allowed
Raj @ Kaluram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0093
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 377Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts30 Mar 2022Allowed
Ravi Kumar Kol @ Kallu Kol Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0092
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307
High Courts30 Mar 2022Allowed
Rajesh Sahu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0091
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20B