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Madhya Pradesh High Court judgments

47,634 judgments · page 258 of 2,382

High Courts26 Mar 2022Dismissed

Upendrasingh Vs State Of M.P And Others

Madhya Pradesh High Court · (2022) 03 MP CK 0110

Constitution Of India, 1950 — Article 226, 227Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29, 58(1)Indian Penal Code, 1860 — Section 211
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High Courts25 Mar 2022Allowed

Karan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 03 MP CK 0073

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 302, 323, 506
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High Courts25 Mar 2022Allowed

Usman Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 03 MP CK 0071

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 342, 377, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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High Courts25 Mar 2022Allowed

Arif Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 03 MP CK 0069

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts24 Mar 2022Dismissed

Bheemrao Vs State Of M.P And Others

Madhya Pradesh High Court · (2022) 03 MP CK 0112

Constitution Of India, 1950 — Article 226, 311Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42(b), 42(1)(b)
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High Courts24 Mar 2022Allowed

Anil Vs State Of Madhya Pradesh Station

Madhya Pradesh High Court · (2022) 03 MP CK 0068

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 323, 324, 326, 341, 506
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High Courts23 Mar 2022Dismissed

Subhash Chandra Vs Commissioner Of Income Tax Indore Region And Others

Madhya Pradesh High Court · (2022) 03 MP CK 0116

Income Tax Act, 1961 — Section 139, 139(1), 139(4), 143(1)(a), 143(1)(4), 203, 237, 264Finance Act, 1997 — Section 62, 63, 64, 64(1), 65, 65(1), 66, 67, 68, 68(2), 69, 70, 71, 72, 73, 74, 75, 76, 77, 78Voluntary Disclosure Of Income Scheme (VDIS), 1997 — Section 70
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