High Courts30 Mar 2022Allowed
Rajendra Jatav Vs Vs tate Of M.P
Madhya Pradesh High Court · (2022) 03 MP CK 0090
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 324, 326, 341, 506Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 257 of 2,382
High Courts30 Mar 2022Allowed
Sunil Baghel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0089
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376, 376(2)(n)
High Courts30 Mar 2022Allowed
Yuvraj Pandre And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0088
Code Of Criminal Procedure, 1973 — Section 437(3), 439Wild Life (Protection) Act, 1972 — Section 2(26B), 2(33), 2(35), 2(37), 9, 39, 48A, 49, 49B, 50, 51
High Courts29 Mar 2022Allowed
Dr. Pooja Sahu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0109
High Courts29 Mar 2022Dismissed
Ashok Kumar Vs District And Sessions Judge, Betul And Others
Madhya Pradesh High Court · (2022) 03 MP CK 0106
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42(1)(b)
High Courts29 Mar 2022Dismissed
Mahendra Kori Vs Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 03 MP CK 0105
Code Of Criminal Procedure, 1973 — Section 200
High Courts29 Mar 2022Allowed
Raghvendra Jatav Vs State Of M.P
Madhya Pradesh High Court · (2022) 03 MP CK 0087
Indian Penal Code, 1860 — Section 34, 294, 323, 354, 376, 452, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts29 Mar 2022Allowed
Dinesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0086
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 406, 407, 436
High Courts29 Mar 2022Allowed
Ambaram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0085
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 325Arms Act, 1959 — Section 25, 27
High Courts29 Mar 2022Allowed
Brajesh @ Sentu Yadav Vs State Of M.P
Madhya Pradesh High Court · (2022) 03 MP CK 0084
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 498A, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Mar 2022Allowed
Zakir Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0083
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 306
High Courts29 Mar 2022Allowed
Shayda Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0082
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 201, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts29 Mar 2022Allowed
Rahul Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0081
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 307, 326, 506Arms Act, 1959 — Section 25
High Courts29 Mar 2022Disposed Of
Dilip Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0080
Code Of Criminal Procedure, 1973 — Section 451, 457, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts28 Mar 2022Dismissed
Vishal Kushwaha Vs Ragini Kushwaha
Madhya Pradesh High Court · (2022) 03 MP CK 0107
Constitution Of India, 1950 — Article 142Code Of Civil Procedure, 1908 — Order 32 Rule 3Hindu Marriage Act, 1955 — Section 13, 13(B), 13B(1), 13B(2), 14, 14(1), 28
High Courts28 Mar 2022Dismissed
Narayan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0078
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 302, 376Evidence Act, 1872 — Section 27
High Courts28 Mar 2022Disposed Of
Gita Singh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 03 MP CK 0077
Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 11, 19, 21, 22
High Courts28 Mar 2022
Rewa Shankar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 03 MP CK 0076
Madhya Pradesh Land Revenue Code, 1959 — Section 32Code Of Criminal Procedure, 1973 — Section 154, 156(3)
High Courts28 Mar 2022
Sadab @ Jafar Ali Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 03 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 389(1), 390
High Courts26 Mar 2022Allowed
Sahil Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 03 MP CK 0111
Code Of Criminal Procedure, 1973 — Section 102, 103, 451, 487, 482Evidence Act, 1872 — Section 27Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 15, 15(3A), 15(4), 15(5), 15A, 15B, 15C