High Courts06 Apr 2022Allowed

Mohd. Irfan Qureshi Vs Nayeem Khan

Madhya Pradesh High Court · (2022) 04 MP CK 0087

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 324, 452, 506Code Of Criminal Procedure, 1973 — Section 200, 202, 256, 320, 320(1)Negotiable Instruments Act, 1881 — Section 138
High Courts06 Apr 2022Allowed

Ghanshyam Ghursele Vs State Of M.P

Madhya Pradesh High Court · (2022) 04 MP CK 0024

Code Of Criminal Procedure, 1973 — Section 32, 161, 164, 439Indian Penal Code, 1860 — Section 147, 148, 148, 186, 307, 353
High Courts06 Apr 2022Allowed

Kuldeep Singh Vs State Of M.P

Madhya Pradesh High Court · (2022) 04 MP CK 0022

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961— Section 3, 4
High Courts06 Apr 2022Dismissed

Sameer Khan @ Babu Vs State Of M.P. And Another

Madhya Pradesh High Court · (2022) 04 MP CK 0021

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 4A(2), 14A(2), 15AIndian Penal Code, 1860 — Section 34, 302, 307, 323Arms Act, 1959 — Section 25(B)
High Courts05 Apr 2022Allowed

Harimohan Rawat Vs State Of MP

Madhya Pradesh High Court · (2022) 04 MP CK 0013

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts05 Apr 2022Allowed

Vasudev Vs State Of MP

Madhya Pradesh High Court · (2022) 04 MP CK 0012

Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts05 Apr 2022Allowed

Badan Singh @ Bansi Vs State Of M.P

Madhya Pradesh High Court · (2022) 04 MP CK 0011

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts04 Apr 2022Dismissed

Satish Tomar Vs State Of M.P

Madhya Pradesh High Court · (2022) 04 MP CK 0007

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 419, 420, 467, 468, 469, 470, 471Arms Act, 1959 — Section 25, 27