High Courts03 Nov 1966Dismissed
V.P. Gidroniya Vs State of Madhya Pradesh, Revenue Department, Bhopal and Others
Madhya Pradesh High Court · (1967) MPLJ 39
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,215 of 2,382
High Courts31 Oct 1966Allowed
Princess Ushadevi Malhotra and Others Vs Bhagwandas Tiwari and Another
Madhya Pradesh High Court · AIR 1967 MP 250 : (1967) JLJ 197
Contract Act, 1872 — Section 134, 135, 137, 139
High Courts30 Oct 1966Allowed
Balram Chunnilal and Others Vs Durgalal Shivnarain
Madhya Pradesh High Court · AIR 1968 MP 81 : (1970) ILR (MP) 624
Evidence Act, 1872 — Section 116, 117Limitation Act, 1908 — Article 144, 10
High Courts28 Oct 1966Dismissed
Sudarshan Transport Services (P.) Ltd., Bilaspur Vs State Transport Appellate Authority, M.P., Gwalior and Others
Madhya Pradesh High Court · (1967) MPLJ 45
Motor Vehicles Act, 1988 — Section 2(3)
High Courts28 Oct 1966Dismissed
Sudershan Transport Services (Private) Ltd. Vs State Transport Appellate Authority and Others
Madhya Pradesh High Court · AIR 1967 MP 162 : (1970) ILR (MP) 245 : (1967) JLJ 29
Motor Vehicles Act, 1939 — Section 123, 48, 51, 60(1)
High Courts27 Oct 1966
Burhar and Amlai Collierles (Shaw Wallace and Co. Ltd.) Vs Central Industrial Tribunal and Others
Madhya Pradesh High Court · (1967) 2 LLJ 528
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11
High Courts18 Oct 1966Partly Allowed
Sindhi Sahiti Multipurpose Transport Co-operative Society Ltd. Vs Municipal Council and Another
Madhya Pradesh High Court · AIR 1967 MP 169 : (1970) ILR (MP) 234 : (1967) JLJ 47
Central Provinces and Berar Motor Vehicles Taxation Act, 1947 — Section 6Madhya Pradesh Municipalities Act, 1961 — Section 127, 129, 349, 357(3), 358(7)Motor Vehicles Act, 1939 — Section 68(2)
High Courts13 Oct 1966
Balram and Others Vs Durgalal (Deceased) by L.R. Bhauribai
Madhya Pradesh High Court · (1967) JLJ 471 : (1967) MPLJ 384
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Oct 1966Allowed
Ram Singh Minor through Kashi Ram and Another Vs Smt. Ramo Bai minor through Ram Baboo and Another
Madhya Pradesh High Court · AIR 1968 MP 220 : (1968) ILR (MP) 446 : (1968) JLJ 633 : (1968) MPLJ 19
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, Order 32 Rule 3, Order 32 Rule 4, Order 41 Rule 1, 151Limitation Act, 1963 — Section 5
High Courts13 Oct 1966Dismissed
Dev Kumar singhji Kasturchandji Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1967 MP 268
Constitution of India, 1950 — Article 14, 19, 245, 246, 246(3)Madhya Pradesh Municipal Corporation Act, 1956 — Section 132, 132(1), 135Madhya Pradesh Nagariya Sthawar Sampatti Kar Adhiniyam, 1964 — Section 4, 4(3), 4(4)
High Courts13 Oct 1966
Seth Dev Kumar singhji, Indore Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1966) JLJ 1143 : (1967) MPLJ 47
Madhya Pradesh Municipal Corporation Act, 1956 — Section 132(1)
High Courts11 Oct 1966
Govindrao Anandrao Joshi and another Vs State of M.P. and others
Madhya Pradesh High Court · (1970) ILR (MP) 207 : (1968) JLJ 896 : (1968) MPLJ 634
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 20, 22, 22(1)(d), 29, 55(2)
High Courts10 Oct 1966Partly Allowed
Ramgopal Gangaram Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1968 MP 188 : (1968) CriLJ 1178 : (1968) JLJ 848 : (1968) 13 MPLJ 261 : (1968) MPLJ 261
Penal Code, 1860 (IPC) — Section 376, 53Reformatory Schools Act, 1897 — Section 31, 4, 8
High Courts07 Oct 1966
M/s Anwarkhan Mehboob Co., Jabalpur Vs Commissioner of Sales Tax, M.P., Indore
Madhya Pradesh High Court · (1966) JLJ 1159
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts07 Oct 1966Dismissed
Bisnath Vs Bastimal
Madhya Pradesh High Court · AIR 1968 MP 208 : (1968) JLJ 841 : (1968) 13 MPLJ 122 : (1968) MPLJ 122
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts05 Oct 1966Dismissed
Moolchand Hansraj Vs K.K.R. Naidu and Others
Madhya Pradesh High Court · AIR 1968 MP 253 : (1968) JLJ 365 : (1968) 13 MPLJ 354 : (1968) MPLJ 354
Contempt of Courts Act, 1952 — Section 3
High Courts04 Oct 1966
Shankar Krishna Nirkhe Vs Taxing Officer, District Treasury, Indore and Another
Madhya Pradesh High Court · (1966) JLJ 1060
Madhya Pradesh Finance Act, 1933 — Section 3
High Courts29 Sept 1966Allowed
Kishanlal and another Vs Keshrichand
Madhya Pradesh High Court · (1971) JLJ 344 : (1971) MPLJ 606
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 5
High Courts29 Sept 1966Dismissed
Bisahulal Vs State of M.P.
Madhya Pradesh High Court · (1969) JLJ 823
Opium Act, 1878 — Section 9
High Courts29 Sept 1966Dismissed
Sheo Narayan Choudhari and another Vs A.W. Kanwadikar, Member Judge, the Industrial Court, M.P. and others
Madhya Pradesh High Court · (1966) JLJ 1091
Madhya Pradesh Industrial Relations Act, 1960 — Section 34, 61