Central Provinces and Berar Resettlement and Rehabilitation of Displaced Persons (Land Acquisition) Act, 1949 — Section 3Land Acquisition Act, 1894 — Section 17(1), 17(4), 4, 5A

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High Courts28 Sept 1966Allowed

Ganga Prasad and Others Vs State of M. P. and Others

Madhya Pradesh High Court · (1966) JLJ 1155

Land Acquisition Act, 1894 — Section 4, 5A, 6

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High Courts27 Sept 1966Allowed

Rohini Prasad Vs Sub-Divisional Officer, Maihar and Others

Madhya Pradesh High Court · (1970) ILR (MP) 69 : (1966) JLJ 1082

Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 83(1)(a)

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High Courts26 Sept 1966Allowed

Tahsil Co-operative Agricultural Association Ltd. Vs Union of India (UOI) and Another

Madhya Pradesh High Court · AIR 1968 MP 185 : (1968) ILR (MP) 300 : (1968) JLJ 855 : (1968) MPLJ 325

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Railways Act, 1890 — Section 140, 77

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High Courts26 Sept 1966Allowed

Tahsil Co-operative Agricultural, Association Ltd., Balod Vs Union of India and another

Madhya Pradesh High Court · (1968) MPLJ 325

Railways Act, 1890 — Section 140, 77

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High Courts24 Sept 1966Dismissed

Purshottam Vs Ramcharanlal and Others

Madhya Pradesh High Court · (1966) JLJ 1069 : (1967) MPLJ 32

Transfer of Property Act, 1882 — Section 76(a)

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High Courts22 Sept 1966Dismissed

Ratanlal Hukumchand Vs Additional Commissioner of Sales Tax and Another

Madhya Pradesh High Court · (1970) ILR (MP) 63 : (1966) JLJ 1098 : (1966) 11 MPLJ 1149 : (1967) 19 STC 92

Constitution of India, 1950 — Article 226

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High Courts21 Sept 1966Allowed

Pt. Banarsi Dass Bhanot Vs Shri Devi Shankar and Others

Madhya Pradesh High Court · (1970) ILR (MP) 44 : (1966) JLJ 1056

Constitution of India, 1950 — Article 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 26

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High Courts21 Sept 1966

Sheo Narayan Choudhari and Another Vs Industrial Court (A.W. Kanwadikar) and Others

Madhya Pradesh High Court · (1970) ILR (MP) 51 : (1968) 1 LLJ 105 : (1966) 11 MPLJ 1104

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High Courts20 Sept 1966Dismissed

Nathuram Dansena Vs State of M.P. and Others

Madhya Pradesh High Court · AIR 1967 MP 207 : (1968) 1 LLJ 660 : (1966) 11 MPLJ 1111

Constitution of India, 1950 — Article 311(2)

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High Courts20 Sept 1966Dismissed

Nathuram Vs State of M.P. and Ors

Madhya Pradesh High Court · (1966) JLJ 1087

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High Courts15 Sept 1966Allowed

Gandharva Land and Finance (Pvt.) Ltd. Vs The Board of Revenue, Madhya Pradesh, Gwalior and Others

Madhya Pradesh High Court · (1970) ILR (MP) 26 : (1966) JLJ 1053

Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 172, 258, 258(4), 59, 69

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High Courts15 Sept 1966Dismissed

Capital Multipurpose Co-Operative Society Ltd., Bhopal and others Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1970) ILR (MP) 532 : (1968) MPLJ 921

Constitution of India, 1950 — Article 166(3), 19(1)(g), 19(6), 226, 227Road Transport Corporations Act, 1950 — Section 18, 19, 44, 7, 8

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High Courts15 Sept 1966Dismissed

K.M. Chopra and Co. Vs Additional Commissioner of Sales Tax and Others

Madhya Pradesh High Court · AIR 1967 MP 124 : (1970) ILR (MP) 31 : (1966) 11 MPLJ 1115 : (1967) 19 STC 46

Central Sales Tax Act, 1956 — Section 8(1), 8(4), 9(2)Madhya Pradesh Sales Tax (Central) Rules, 1957 — Rule 8(2)

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High Courts15 Sept 1966

Baluram Daluram and Others Vs The State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1967 MP 130 : (1965) ILR (MP) 923 : (1967) JLJ 515

Constitution of India, 1950 — Article 14Madhya Pradesh State Road Transport Services (Development) Rules, 1959 — Rule 6Motor Vehicles Act, 1939 — Section 65D(1), 68C, 68D, 68D(2), 68I

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High Courts14 Sept 1966Dismissed

Smt. Sugga Bai and Others Vs Smt. Hiralal and Others

Madhya Pradesh High Court · AIR 1969 MP 32 : (1969) JLJ 227 : (1968) 13 MPLJ 840 : (1968) MPLJ 840

Evidence Act, 1872 — Section 116Hindu Minority and Guardianship Act, 1956 — Section 8Madhya Bharat Accommodation Control Act, 1955 — Section 11

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