High Courts13 Sept 1966Dismissed
Tarachand Gupta Vs Smt. Annapurnabai
Madhya Pradesh High Court · (1968) ILR (MP) 816 : (1968) JLJ 1040 : (1968) MPLJ 751
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(f)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,217 of 2,382
High Courts12 Sept 1966
Hajarilal Kishorilal Dhar Vs Commissioner of Income Tax
Madhya Pradesh High Court · AIR 1967 MP 128 : (1970) ILR (MP) 186 : (1967) 64 ITR 563 : (1966) 11 MPLJ 1156
Income Tax Act, 1922 — Section 22(2), 22(4), 66(1)Income Tax Act, 1961 — Section 139(2), 142(1), 256(1), 274
High Courts29 Aug 1966Dismissed
Yashwantrao Meghawale Vs M.P. Legislative Assembly and Others
Madhya Pradesh High Court · (1966) JLJ 833
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 150
High Courts28 Aug 1966Dismissed
Benechand Vs State of M.P.
Madhya Pradesh High Court · (1968) JLJ 819
Criminal Procedure Code, 1898 (CrPC) — Section 403Gold (Control) Rules, 1963 — Rule 126
High Courts26 Aug 1966
Benechand Bhomraj Kothari Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1968) CriLJ 834 : (1968) ILR (MP) 662 : (1968) 13 MPLJ 193
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 120B
High Courts25 Aug 1966
State of M.P. Vs Abbasbhai Tyab Ali Bohra
Madhya Pradesh High Court · (1967) CriLJ 1723 : (1967) JLJ 779
Prevention of Food Adulteration Act, 1954 — Section 12, 13, 16, 7
High Courts25 Aug 1966
In Re : Vinod Maheshwari, Printer and Publisher of M.P. Chronicle and others
Madhya Pradesh High Court · (1966) JLJ 950
Conduct of Elections Rules, 1961 — Rule 94AConstitution of India, 1950 — Article 143
High Courts25 Aug 1966
Commissioner of Sales Tax, M.P. Vs Basantilal Banarsidas, Khandwa
Madhya Pradesh High Court · (1971) JLJ 138
Central Provinces and Berar Sales Tax Act, 1947 — Section 2(c)Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts22 Aug 1966Allowed
Babulal Jain and others Vs State of M.P. and Others
Madhya Pradesh High Court · (1966) JLJ 735
Madhya Pradesh Municipalities Act, 1961 — Section 2(2)(ii), 47
High Courts20 Aug 1966
Commissioner of Sales Tax Vs Daulatram Dulichand Ratlam
Madhya Pradesh High Court · (1966) JLJ 927
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts19 Aug 1966
State of Madhya Pradesh Vs Sitaram Vishwanath and Others
Madhya Pradesh High Court · (1968) CriLJ 1002 : (1968) ILR (MP) 829 : (1968) JLJ 389 : (1968) 13 MPLJ 237
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)
High Courts18 Aug 1966
Madhukar Vs Bhilai Steel Project (by General Manager) and Another
Madhya Pradesh High Court · (1969) ILR (MP) 965 : (1966) JLJ 934 : (1966) 2 LLJ 745 : (1966) 11 MPLJ 1024
Constitution of India, 1950 — Article 226, 227
High Courts18 Aug 1966Allowed
Ramshakal Yadav Vs Chief Security Officer, Railway Protection Force and Others
Madhya Pradesh High Court · AIR 1967 MP 91 : (1969) 1 LLJ 343 : (1966) 11 MPLJ 1032
Constitution of India, 1950 — Article 311(2)
High Courts18 Aug 1966
KISHANLAL Vs COMMISSIONER OF Income Tax, M. P.
Madhya Pradesh High Court · (1969) ILR (MP) 1051 : (1967) 64 ITR 285 : (1966) JLJ 956 : (1966) 11 MPLJ 1118
Income Tax Act, 1961 — Section 139, 142, 143, 148, 271
High Courts18 Aug 1966Allowed
Ramshakal Yadav Vs Chief Security Officer Railway Protection Force Bombay and others
Madhya Pradesh High Court · (1966) JLJ 938
High Courts12 Aug 1966
Divisional Superintendent, Central Railway and Another Vs Onkarnath Gupta
Madhya Pradesh High Court · (1968) ILR (MP) 963 : (1968) JLJ 1036 : (1969) 1 LLJ 705 : (1969) MPLJ 54
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 311Payment of Wages Act, 1936 — Section 15, 17, 7
High Courts10 Aug 1966
Gajadhar Prasad Nathu Lal Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1970) 76 ITR 615 : (1970) JLJ 83 : (1969) 14 MPLJ 689
Wealth Tax Act, 1957 — Section 27
High Courts04 Aug 1966Dismissed
Rameshchandra Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1967 MP 81 : (1969) ILR (MP) 955 : (1967) 2 LLJ 658 : (1966) 11 MPLJ 990
Constitution of India, 1950 — Article 226, 311
High Courts04 Aug 1966Dismissed
Rameshchandra Vs Union of India and others
Madhya Pradesh High Court · (1966) JLJ 944
Licensing (Consolidation) Act, 1910 — Section 19Penal Code, 1860 (IPC) — Section 409
High Courts03 Aug 1966Allowed
Narbada Prasad Vs Brijlal and Others
Madhya Pradesh High Court · (1966) JLJ 731
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 66, 67