High Courts13 Dec 1966
Kashiram Ramgopal Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1967) JLJ 322
Central Sales Tax Act, 1956 — Section 5(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,214 of 2,382
High Courts12 Dec 1966Allowed
Inderlal Balkiram Vs Mahngi Bai Imratlal and Others
Madhya Pradesh High Court · AIR 1967 MP 163 : (1969) ILR (MP) 863 : (1967) JLJ 31
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13, 13(1)
High Courts09 Dec 1966
S.R. Calcuttawala Vs The Commissioner of Sales Tax
Madhya Pradesh High Court · AIR 1967 MP 180 : (1970) ILR (MP) 348 : (1967) JLJ 500 : (1967) 19 STC 230
Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts06 Dec 1966Partly Allowed
Suman Varma Vs Nava Bharat Karmachari Sangh and Others
Madhya Pradesh High Court · AIR 1967 MP 275 : (1967) 14 FLR 419 : (1970) ILR (MP) 292 : (1967) JLJ 456 : (1968) 2 LLJ 280
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11, 15, 2, 33B, 33B(1)
High Courts23 Nov 1966
Messrs Ramdas Siriram Firm, Indore Vs The Regional Asstt. Commissioner of Sales Tax, Indore and Another
Madhya Pradesh High Court · (1967) JLJ 39 : (1967) MPLJ 142
Constitution of India, 1950 — Article 226, 227
High Courts22 Nov 1966Allowed
State of Madhya Pradesh Vs Laxminarayan
Madhya Pradesh High Court · (1972) JLJ 6 : (1971) MPLJ 1033
Criminal Procedure Code, 1898 (CrPC) — Section 497(1)Penal Code, 1860 (IPC) — Section 326
High Courts22 Nov 1966Allowed
State of Madhya Pradesh Vs Laxminarayan (Accused)
Madhya Pradesh High Court · (1970) MPLJ 236
Criminal Procedure Code, 1898 (CrPC) — Section 497(1)Penal Code, 1860 (IPC) — Section 326
High Courts18 Nov 1966Dismissed
Laxman Tulsiram Vs Dayalal Meghji and Co. Badashahi Bidi Works and Another
Madhya Pradesh High Court · AIR 1967 MP 155 : (1967) 15 FLR 454 : (1968) 1 LLJ 139
Industrial Disputes Act, 1947 — Section 33C(1), 33C(2)
High Courts18 Nov 1966
Laxman Vs Dayalal Meghji and Co. Badashahi Bidi Works and Another
Madhya Pradesh High Court · (1967) JLJ 74
Industrial Disputes Act, 1947 — Section 25FF, 33CPayment of Wages Act, 1936 — Section 15, 16, 18, 2, 24
High Courts18 Nov 1966
Laxman Tulsiram Wandre Vs M/S Dayalal Meghji and Company Badashahi Bidi Works, Raipur and Another
Madhya Pradesh High Court · (1967) MPLJ 63
Industrial Disputes Act, 1947 — Section 33C, 33C(2)
High Courts11 Nov 1966
Shri Kishanchand Govindram Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1967) 19 STC 465
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(2)
High Courts10 Nov 1966Dismissed
Sagarmal Vs Dilip Singh and others
Madhya Pradesh High Court · (1973) JLJ 88 : (1971) MPLJ 797
Criminal Procedure Code, 1898 (CrPC) — Section 146(1)
High Courts10 Nov 1966Dismissed
Ardeshar Sorabji and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1968 MP 13 : (1967) JLJ 267
Arbitration Act, 1940 — Section 34
High Courts10 Nov 1966Partly Allowed
Madhya Pradesh Bank Employees Association and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1970) JLJ 194 : (1970) 2 LLJ 556 : (1970) 15 MPLJ 46
Constitution of India, 1950 — Article 19(1), 226
High Courts09 Nov 1966
Radhakrishan Narayandas, a firm Vs Regional Provident Fund Commissioner and Another
Madhya Pradesh High Court · AIR 1967 MP 157 : (1970) ILR (MP) 266 : (1967) JLJ 86 : (1967) 2 LLJ 649
Provident Funds Act, 1952 — Section 1(3), 4, 7A, 8
High Courts08 Nov 1966Dismissed
Ramkunwarbai Vs Motiram and others
Madhya Pradesh High Court · (1967) JLJ 96
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts08 Nov 1966Dismissed
Ramkunwarbai Vs Motikam Puna Gujar and Others
Madhya Pradesh High Court · (1967) MPLJ 231
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts08 Nov 1966Allowed
Raipur Transport Co. Private Ltd. Vs M.P. Singh and Others
Madhya Pradesh High Court · AIR 1968 MP 36 : (1967) JLJ 889
Motor Vehicles (Taxation of Passengers) Act, 1959 — Section 10, 7, 8, 9
High Courts05 Nov 1966Dismissed
S. Nanjundiah and Others Vs Nanak Chand and Others
Madhya Pradesh High Court · (1967) ACJ 1
Motor Vehicles Act, 1988 — Section 110, 110A, 110F
High Courts03 Nov 1966Dismissed
V.P. Gidroniya Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1967 MP 231 : (1970) ILR (MP) 249 : (1967) JLJ 79 : (1968) 1 LLJ 664
Constitution of India, 1950 — Article 311