High Courts19 Jan 1967Dismissed
Kamta Prasad Vs Registrar, Co-operative Societies and Another
Madhya Pradesh High Court · AIR 1967 MP 211 : (1970) ILR (MP) 585 : (1967) JLJ 385
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,213 of 2,382
High Courts17 Jan 1967
Ganpat Pannalal Vs Commissioner of Sales Tax
Madhya Pradesh High Court · AIR 1967 MP 286 : (1967) JLJ 325 : (1967) 19 STC 384
Constitution of India, 1950 — Article 286(1)
High Courts12 Jan 1967Dismissed
Krishnabai Vs Punamchand
Madhya Pradesh High Court · AIR 1967 MP 200 : (1970) ILR (MP) 306 : (1967) JLJ 294
Hindu Marriage Act, 1955 — Section 10
High Courts11 Jan 1967Dismissed
Fattiya Kalji Vs State
Madhya Pradesh High Court · (1967) JLJ 504 : (1967) MPLJ 680
Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts10 Jan 1967Dismissed
Baijnath Prasad Gupta Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1968 MP 26 : (1967) JLJ 393
Constitution of India, 1950 — Article 14, 19(1), 19(5), 19(6), 301Essential Commodities Act, 1955 — Section 3, 3(2)
High Courts09 Jan 1967Dismissed
Balubhai and Others Vs Mahila Sarjubai
Madhya Pradesh High Court · (1967) ACJ 232 : (1970) ILR (MP) 838 : (1970) JLJ 245
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 11, Order 16 Rule 12, Order 16 Rule 13, Order 16 Rule 14Madhya Pradesh Motor Accidents Claims Tribunal Rules, 1959 — Rule 14Motor Vehicles Act, 1939 — Section 110A, 110C, 110C(2)
High Courts06 Jan 1967
Lal Ragho Shah Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1967 MP 218 : (1967) JLJ 569
Constitution of India, 1950 — Article 14, 19(6), 301, 304, 305Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964 — Section 5
High Courts04 Jan 1967Dismissed
M.P. Sharma Vs Industrial Court and Others
Madhya Pradesh High Court · AIR 1967 MP 177 : (1967) 15 FLR 109 : (1967) JLJ 574 : (1968) 1 LLJ 99
Madhya Pradesh Industrial Relations Act, 1960 — Section 2(13), 2(18), 2(19), 31(3)
High Courts03 Jan 1967Allowed
Balchand Champalal Bhandari Vs India Pictures and Others
Madhya Pradesh High Court · AIR 1967 MP 280 : (1971) ILR (MP) 529
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 7Limitation Act, 1963 — Section 12, 20
High Courts23 Dec 1966Allowed
Premji Bhai Ganesh Bhai Kshatriya Vs Vice Chancellor, Ravishankar University and Others
Madhya Pradesh High Court · AIR 1967 MP 194 : (1970) ILR (MP) 401 : (1967) JLJ 464
Constitution of India, 1950 — Article 226Sagar University Act, 1946 — Section 32Sagar University of Ordinances — Ordinance 19, Ordinance 48
High Courts23 Dec 1966Dismissed
Vinod Sagar Sood Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1967 MP 182 : (1967) JLJ 551
Constitution of India, 1950 — Article 14, 226
High Courts23 Dec 1966
Perfect Pottery Co. Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · AIR 1967 MP 234 : (1967) JLJ 330 : (1967) 19 STC 234
Central Provinces and Berar Sales Tax Act, 1947 — Section 2, 4(1)Contract Act, 1872 — Section 2
High Courts23 Dec 1966Allowed
Nathoolal Vs Union of India and others
Madhya Pradesh High Court · (1969) JLJ 490 : (1969) MPLJ 413
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts22 Dec 1966Dismissed
Bhopal Sugar Industries Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1967 MP 197 : (1970) ILR (MP) 392 : (1967) JLJ 317
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 10, 2, 3, 7, 9
High Courts22 Dec 1966Dismissed
Prabhakar Narayan Menjoge Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1967 MP 215 : (1967) 15 FLR 10 : (1967) JLJ 338 : (1968) 2 LLJ 290
Constitution of India, 1950 — Article 311(2)
High Courts21 Dec 1966Dismissed
Madhya Pradesh State Road Transport Corporation Vs Smt. Munnabai and Others
Madhya Pradesh High Court · (1967) MPLJ 963
Motor Vehicles Act, 1939 — Section 110D
High Courts21 Dec 1966Dismissed
Madhya Pradesh State Road Transport Corporation and Another Vs Munnabai and Others
Madhya Pradesh High Court · (1967) ACJ 214 : (1968) JLJ 153
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 195Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts20 Dec 1966Allowed
Dadabhoy's New Chirimiri Ponri Hill Colliery Co. Private Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1967 MP 184 : (1967) JLJ 592
Constitution of India, 1950 — Article 226, 73Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 2, 30A, 9(1), 9(3)
High Courts20 Dec 1966Allowed
State of M.P. and others Vs Gajraj Singh
Madhya Pradesh High Court · (1971) JLJ 1011 : (1971) MPLJ 837
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Dec 1966Allowed
Shyamlal Vs Smt. Saraswati Bai
Madhya Pradesh High Court · AIR 1967 MP 204 : (1967) JLJ 302
Hindu Marriage Act, 1955 — Section 23, 9