High Courts08 Apr 1983
Commissioner of Income Tax Vs Durgaprasad Rajaram Adatiya
Madhya Pradesh High Court · (1983) 35 CTR 65 : (1983) ILR (MP) 653 : (1984) 146 ITR 580 : (1983) 28 MPLJ 672
Income Tax Act, 1961 — Section 184
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,056 of 2,382
High Courts07 Apr 1983
Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 34 CTR 290 : (1983) 143 ITR 99
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 148
High Courts05 Apr 1983
Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 14 TAXMAN 257
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(3), 139(4)(a)
High Courts05 Apr 1983
Dr. Prakash Tiwari Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 148 ITR 474 : (1983) 14 TAXMAN 252
Income Tax Act, 1961 — Section 69, 69B
High Courts05 Apr 1983
State of Madhya Pradesh Vs Jiwan Mathura Prasad
Madhya Pradesh High Court · AIR 1983 MP 122 : (1983) JLJ 497 : (1983) 28 MPLJ 333
Stamp Act, 1899 — Section 33, 33(1), 38, 38(2), 40
High Courts05 Apr 1983Allowed
National Insurance Co. Ltd., Indore Vs Bhagirath and Others
Madhya Pradesh High Court · (1984) 1 ACC 101 : AIR 1984 MP 24
Motor Vehicles Act, 1939 — Section 96
High Courts04 Apr 1983
Shantilal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 39 CTR 317 : (1984) 145 ITR 789
Income Tax Act, 1961 — Section 64(1)
High Courts31 Mar 1983
Jagdish and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1984) CriLJ 79 : (1983) JLJ 730 : (1983) 28 MPLJ 759
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167Factories Act, 1948 — Section 106
High Courts24 Mar 1983
Harlal Mannulal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 35 CTR 318 : (1984) 147 ITR 11 : (1985) 20 TAXMAN 354 : (1983) 15 TAXMAN 263
Income Tax Act, 1961 — Section 256(1), 68, 69, 69A
High Courts24 Mar 1983
Chaturbhuj Das and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1984 MP 114
Stamp Act, 1899 — Section 24
High Courts24 Mar 1983
Commissioner of Sales Tax Vs Harishchandra Mehrotra
Madhya Pradesh High Court · (1983) ILR (MP) 650 : (1983) 28 MPLJ 541 : (1984) 55 STC 234
Madhya Pradesh General Sales Tax Act, 1958 — Section 8(1), 8(2)
High Courts24 Mar 1983
COMMISSIONER OF INCOME TAX Vs JADHAVJI KANJI and CO.
Madhya Pradesh High Court · (1983) 35 CTR 320
Income Tax Act, 1961 — Section 263, 37
High Courts23 Mar 1983
Govindji Jamunadas Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1983) ILR (MP) 417 : (1983) JLJ 376 : (1983) 28 MPLJ 339 : (1983) 53 STC 120
Central Sales Tax Act, 1956 — Section 14
High Courts23 Mar 1983Allowed
Uma Shankar Vs Administrator, Municipal Corporation and Others
Madhya Pradesh High Court · (1983) ACJ 545
Motor Vehicles Act, 1939 — Section 110D
High Courts19 Mar 1983
Commissioner of Sales Tax Vs Green Restaurant
Madhya Pradesh High Court · (1984) 57 STC 332
Madhya Pradesh General Sales Tax Act, 1958 — Entry 8, 44(1)
High Courts19 Mar 1983
Princess Usha Trust Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 35 CTR 31 : (1983) 144 ITR 808 : (1983) 13 TAXMAN 352
Hindu Minority and Guardianship Act, 1956 — Section 8Transfer of Property Act, 1882 — Section 6Trusts Act, 1882 — Section 58, 6, 77, 8, 9
High Courts18 Mar 1983
Smt. Rampyaribai Narayandas Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 41 CTR 115 : (1984) 147 ITR 223
Income Tax Act, 1961 — Section 54
High Courts16 Mar 1983
Poonam Chand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 03 MP CK 0004
Income Tax Act, 1961 — Section 256(1), 64(1)
High Courts15 Mar 1983
Miss Motiram Pasumal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 38 CTR 136 : (1984) 145 ITR 734 : (1983) 13 TAXMAN 430
Income Tax Act, 1961 — Section 145, 184(7)
High Courts14 Mar 1983Allowed
Chandrabhan Singh Vs Shital Prasad
Madhya Pradesh High Court · AIR 1984 MP 4 : (1983) ILR (MP) 447 : (1983) JLJ 753 : (1983) 28 MPLJ 729
Easements Act, 1882 — Section 15, 18