Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14BEmployees State Insurance Act, 1948 — Section 75(g), 85B

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High Courts17 Feb 1983Dismissed

Balwant Singh Vs Kailash Chandra Dubey

Madhya Pradesh High Court · AIR 1984 MP 63 : (1983) ILR (MP) 648 : (1983) JLJ 703 : (1983) 28 MPLJ 741

Madhya Pradesh Municipalities Act, 1961 — Section 19, 43(2), 43(5)

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High Courts14 Feb 1983

Raja Vikramaditya Singh Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1984) 146 ITR 372 : (1983) 14 TAXMAN 509

Income Tax Act, 1961 — Section 256(1), 256(2)

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High Courts09 Feb 1983

Malwa Vanaspati and Chemical Co. Ltd. Vs The Commissioner of Sales Tax

Madhya Pradesh High Court · (1983) 54 STC 198

Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1)

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High Courts09 Feb 1983Dismissed

Zaheer Ahmed, Bhopal and Another Vs Hon'ble Kuladhipati, Bhopal University, Bhopal and Another

Madhya Pradesh High Court · AIR 1984 MP 26 : (1983) JLJ 716 : (1983) 28 MPLJ 723

Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 13(1), 13(2), 13(3)

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High Courts09 Feb 1983Dismissed

Gyanchand Tarachand Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 15 TAXMAN 531

Income Tax Act, 1961 — Section 145(1), 256(2)

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High Courts07 Feb 1983Dismissed

Kedarmal Sarda and Others Vs Sales Tax Officer and Others

Madhya Pradesh High Court · (1985) 58 STC 58

Central Sales Tax Act, 1956 — Section 7Constitution of India, 1950 — Article 226

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High Courts04 Feb 1983

Manaklal Motilal Agrawal Vs Commissioner of Gift-tax

Madhya Pradesh High Court · (1984) 147 ITR 670 : (1983) 14 TAXMAN 372

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High Courts02 Feb 1983Dismissed

Iron Steel Stock Holders Association Vs State of M.P. and Another

Madhya Pradesh High Court · (1985) 58 STC 205

Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226

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High Courts02 Feb 1983Dismissed

New India Assurance Co. Ltd. Vs Smt. Bismilla Bi and Others

Madhya Pradesh High Court · (1986) 59 CompCas 188

Motor Vehicles Act, 1939 — Section 110, 95, 96Workmens Compensation Act, 1923 — Section 10, 14, 19, 3

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High Courts01 Feb 1983

Dashrath Prasad Dubey Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1986) 159 ITR 149

Income Tax Act, 1961 — Section 256(1), 271(1)

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High Courts01 Feb 1983

Commissioner of Sales Tax Vs Ratlam Strawboard Mills Private Ltd.

Madhya Pradesh High Court · (1984) 55 STC 194

Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)

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High Courts01 Feb 1983

Controller of Estate Duty Vs Prakashchand

Madhya Pradesh High Court · (1983) 35 CTR 419 : (1984) 147 ITR 1 : (1983) 13 TAXMAN 553

Estate Duty Act, 1953 — Section 34(1), 39

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High Courts01 Feb 1983

Central Paints Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 34 CTR 287 : (1984) 146 ITR 212

Income Tax Act, 1961 — Section 37(2B)

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