High Courts06 Jan 1983Dismissed
Shiv Kumar Soni Vs Collector, Central Excise and Others
Madhya Pradesh High Court · (1987) 11 ECC 109 : (1987) 10 ECR 495
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,060 of 2,382
High Courts04 Jan 1983
State of Madhya Pradesh Vs Board of Revenue, Gwalior and Others
Madhya Pradesh High Court · AIR 1983 MP 111 : (1983) JLJ 206 : (1983) 28 MPLJ 148
Constitution of India, 1950 — Article 14, 226, 227, 31AContract Act, 1872 — Section 23Madhya Pradesh Ceiling on Agricultural Holdings (Amendment) Act, 1974 — Section 5, 6
High Courts17 Dec 1982Dismissed
Indore Textiles Ltd. and Another Vs Union of India (UOI) and Another
Madhya Pradesh High Court · AIR 1983 MP 65 : (1983) ILR (MP) 377 : (1983) JLJ 223 : (1983) 28 MPLJ 41
Constitution of India, 1950 — Article 226, 73, 77Industries (Development and Regulation) Act, 1951 — Section 18A, 18A(2), 18AA, 18AA(2)
High Courts14 Dec 1982Allowed
Swaraj Kumari Lumba Vs State of M.P. and others
Madhya Pradesh High Court · (1984) MPLJ 621
Constitution of India, 1950 — Article 226Hindu Succession Act, 1956 — Section 6(2)
High Courts10 Dec 1982
Nandlal Bhandari and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 147 ITR 710 : (1983) 15 TAXMAN 537
Income Tax Act, 1961 — Section 144B, 263, 52
High Courts10 Dec 1982Dismissed
New India Assurance Co. Ltd. Vs Dujiya Bai and Others
Madhya Pradesh High Court · (1982) 12 MP CK 0003
Motor Vehicles Act, 1939 — Section 96Workmens Compensation Act, 1923 — Section 14, 19
High Courts07 Dec 1982
Commissioner of Income Tax Vs Trilokinath
Madhya Pradesh High Court · (1983) 34 CTR 292 : (1983) ILR (MP) 257 : (1984) 147 ITR 613 : (1983) 28 MPLJ 134
Income Tax Act, 1961 — Section 269C, 269F, 269HLimitation Act, 1963 — Section 29(2), 5
High Courts02 Dec 1982
J.K. Agents (P.) Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 142 ITR 126 : (1983) JLJ 561 : (1983) 28 MPLJ 123
Income Tax Act, 1922 — Section 10(2)
High Courts29 Nov 1982
Kailashchandra Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 145 ITR 300 : (1985) 22 TAXMAN 487
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts29 Nov 1982
Commissioner of Income Tax Vs Shree Sajjan Mills Ltd.
Madhya Pradesh High Court · (1984) 147 ITR 185 : (1985) 22 TAXMAN 304
Income Tax Act, 1961 — Section 37, 40A(7)
High Courts29 Nov 1982
Mahavir Industrial Works Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 145 ITR 299
Income Tax Act, 1961 — Section 256(1), 256(2)Partnership Act, 1932 — Section 4
High Courts24 Nov 1982Dismissed
Officers' Association, Bhilai Steel Plant and others Vs Steel Authority of India Ltd. and others
Madhya Pradesh High Court · (1983) MPLJ 50
Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978 — Section 14
High Courts23 Nov 1982Allowed
Rajya Parivahan Karmachari Mahasangh, Ujjain and another Vs State of M. P. and others
Madhya Pradesh High Court · (1983) JLJ 398 : (1983) MPLJ 68
Madhya Pradesh Industrial Relations Act, 1960 — Section 13(1), 2(23)
High Courts23 Nov 1982Partly Allowed
Mohammad Yahyah Ali Khan and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1983 MP 53 : (1983) ILR (MP) 134 : (1983) JLJ 174 : (1983) 28 MPLJ 111
Waqf Act, 1954 — Section 11
High Courts23 Nov 1982
M.P. State Warehousing Corporation Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 145 ITR 420
Income Tax Act, 1961 — Section 10(29)
High Courts22 Nov 1982
Commissioner of Income Tax Vs Thakurdas
Madhya Pradesh High Court · (1984) 147 ITR 549
Income Tax Act, 1961 — Section 176(3A), 41(1)
High Courts22 Nov 1982Dismissed
Sunderlal Vs Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1983) 54 STC 325
Constitution of India, 1950 — Article 226
High Courts22 Nov 1982Allowed
Ramchand Tarachand and Another Vs Deputy Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1988) 69 STC 339
Constitution of India, 1950 — Article 226
High Courts11 Nov 1982
Commissioner of Income Tax Vs Indore Tyre House
Madhya Pradesh High Court · (1983) 36 CTR 111 : (1983) 142 ITR 530
Income Tax Act, 1961 — Section 256(1)
High Courts10 Nov 1982Dismissed
Allied Oil Industries Pvt. Ltd., Durg Vs State of Madhya Pradesh, Bhopal and Another
Madhya Pradesh High Court · AIR 1983 MP 158 : (1983) ILR (MP) 493 : (1983) JLJ 788 : (1983) 28 MPLJ 642
Constitution of India, 1950 — Article 226, 299