COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 2,061 of 2,382

High Courts10 Nov 1982

Dattatray Vs Mangal and Another

Madhya Pradesh High Court · AIR 1983 MP 82 : (1983) JLJ 242 : (1983) 28 MPLJ 23

Civil Procedure Code Amendment Act, 1976 — Section 97(2)(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 97General Clauses Act, 1897 — Section 6

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High Courts05 Nov 1982Dismissed

Mohammed Shareef and Others Vs Bashir Ahmed and Others

Madhya Pradesh High Court · AIR 1983 MP 44 : (1983) JLJ 18 : (1982) 27 MPLJ 716

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 97

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High Courts04 Nov 1982

Leelabai and Others Vs Mahavir Prasad and Others

Madhya Pradesh High Court · (1985) 1 ACC 18 : (1983) ACJ 423

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High Courts03 Nov 1982

Auto Sales (Bombay) Vs The Commissioner of Sales Tax

Madhya Pradesh High Court · (1983) 54 STC 320

Madhya Pradesh General Sales Tax Act, 1958 — Section 38(5)

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High Courts02 Nov 1982

Rao Mahendra Singh and Others Vs Sub Registrar, Indore and Others

Madhya Pradesh High Court · AIR 1983 MP 144 : (1983) JLJ 348

Stamp Act, 1899 — Section 2(15)

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High Courts30 Oct 1982

Santosh Kumar Mishra Vs State of M.P. and Others

Madhya Pradesh High Court · (1983) CriLJ 1378 : (1983) ILR (MP) 169 : (1983) JLJ 452 : (1983) 28 MPLJ 406

Criminal Procedure Code, 1973 (CrPC) — Section 102, 103, 173, 457Forest Act, 1927 — Section 15, 19, 2, 20, 21Railway Property (Unlawful Possession) Act, 1966 — Section 8

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High Courts29 Oct 1982Dismissed

Sureshchandra Bhagirath Vs Sitabai and others

Madhya Pradesh High Court · (1983) JLJ 146 : (1983) MPLJ 119

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)

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High Courts29 Oct 1982

Rajaram Gupta and Others Vs Dharamchand and Others

Madhya Pradesh High Court · (1983) CriLJ 612 : (1983) 28 MPLJ 56

Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 204, 245, 252Penal Code, 1860 (IPC) — Section 107, 120, 120A, 120B, 406

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High Courts22 Oct 1982

Commissioner of Income Tax Vs Ganesh Ram Laxminarayan Goel

Madhya Pradesh High Court · (1983) 33 CTR 20 : (1984) 147 ITR 468

Income Tax Act, 1961 — Section 11, 11(2), 12, 13, 2(15)

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High Courts21 Oct 1982

Shyamsukh Garg Vs Controller of Estate Duty

Madhya Pradesh High Court · (1984) 39 CTR 66 : (1984) 145 ITR 238 : (1983) 12 TAXMAN 205

Estate Duty Act, 1953 — Section 33(1), 34, 34(1), 39Wealth Tax Rules, 1957 — Rule 1D

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High Courts21 Oct 1982

Commissioner of Income Tax Vs Jai Narayan Jaiswal

Madhya Pradesh High Court · (1983) 35 CTR 326 : (1984) 148 ITR 299 : (1983) 15 TAXMAN 348

Income Tax Act, 1961 — Section 256, 256(2), 271(1), 275

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High Courts19 Oct 1982

COMMISSIONER OF INCOME TAX Vs BHOPAL COOPERATIVE CENTRAL BANK LTD.

Madhya Pradesh High Court · (1983) 35 CTR 47

Banking Regulation Act, 1949 — Section 24Income Tax Act, 1961 — Section 258, 80P

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High Courts19 Oct 1982

Commissioner of Income Tax Vs Ghanshyam General Stores

Madhya Pradesh High Court · (1984) 147 ITR 110

Income Tax Act, 1961 — Section 184(7), 263

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High Courts18 Oct 1982

Akhtari Begum and Sons Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1984) 39 CTR 64 : (1984) 145 ITR 295 : (1983) 12 TAXMAN 79

Income Tax Act, 1961 — Section 145

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High Courts16 Oct 1982Allowed

Prathviraj Vs Kulvir Singh and Others

Madhya Pradesh High Court · (1983) ACJ 61

Fatal Accidents Act, 1855 — Section 1, 4Motor Vehicles Act, 1988 — Section 110D

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High Courts16 Oct 1982

Shyamlal Rajak Vs State of M.P.

Madhya Pradesh High Court · (1983) CriLJ 464 : (1983) JLJ 164 : (1983) 28 MPLJ 11

Constitution of India, 1950 — Article 341, 342Criminal Procedure Code, 1973 (CrPC) — Section 432

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High Courts14 Oct 1982

Kishanlal Motilal Baghana Vs Commissioner of Wealth-tax

Madhya Pradesh High Court · (1984) 147 ITR 107 : (1983) 12 TAXMAN 342 : (1983) 12 TAXMAN 202

Hindu Succession Act, 1956 — Section 6Wealth Tax Act, 1957 — Section 20

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High Courts12 Oct 1982

Fatehchand Moonat Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1984) 147 ITR 43

Income Tax Act, 1961 — Section 155(6), 256(1), 36(2)

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High Courts12 Oct 1982

Gauri Shankerji Deity and Others Vs Union of India (UOI)

Madhya Pradesh High Court · (1984) 145 ITR 67

Income Tax Act, 1961 — Section 11, 12

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High Courts11 Oct 1982

Commissioner of Income Tax Vs M.B. Umbrella Industries

Madhya Pradesh High Court · (1984) 145 ITR 292

Income Tax Act, 1961 — Section 10(2), 256(1)

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