High Courts04 Sept 1982
Balchand Malaiya and Others Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (1983) 144 ITR 791
Income Tax Act, 1922 — Section 25AIncome Tax Act, 1961 — Section 171
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,063 of 2,382
High Courts04 Sept 1982
Commissioner of Wealth-tax Vs Smt. Tarabai Kanakmal
Madhya Pradesh High Court · (1983) 33 CTR 238 : (1984) 146 ITR 512
Wealth Tax Act, 1957 — Section 35, 5(1)
High Courts01 Sept 1982Allowed
State Bank of Indore Vs The Additional Tehsildar-Cum-Sales Tax Officer and Others
Madhya Pradesh High Court · (1984) JLJ 188 : (1983) 28 MPLJ 130 : (1983) 52 STC 201
Constitution of India, 1950 — Article 19
High Courts01 Sept 1982Allowed
Prakash Vs State of M.P.
Madhya Pradesh High Court · (1983) JLJ 448
Criminal Procedure Code, 1973 (CrPC) — Section 248, 313, 324(1)Penal Code, 1860 (IPC) — Section 379
High Courts30 Aug 1982
Addl. Commissioner of Income Tax Vs Dharamdas Agarwal
Madhya Pradesh High Court · (1983) 37 CTR 252 : (1983) 144 ITR 143 : (1983) 15 TAXMAN 485
High Courts30 Aug 1982
Commissioner of Income Tax Vs Smt. Chandra Prabha Pateria
Madhya Pradesh High Court · (1982) 31 CTR 289 : (1984) 145 ITR 578
Income Tax Act, 1961 — Section 52(2)
High Courts25 Aug 1982
COMMISSIONER OF INCOME TAX Vs BIRBAL KHANNA and CO.
Madhya Pradesh High Court · (1983) 33 CTR 240 : (1983) 14 TAXMAN 120
Income Tax Act, 1961 — Section 256(2)
High Courts23 Aug 1982
Commissioner of Income Tax Vs Bolts and Fasteners Manufacturing Corporation
Madhya Pradesh High Court · (1983) 37 CTR 57 : (1983) 143 ITR 297 : (1982) 11 TAXMAN 225
Income Tax Act, 1961 — Section 185
High Courts18 Aug 1982Dismissed
D and H Secheron Electrodes (Pvt.) Ltd. Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1983 MP 5 : (1983) ILR (MP) 20 : (1983) JLJ 1 : (1982) 27 MPLJ 653
Constitution of India, 1950 — Article 14Court Fees Act, 1870 — Article 1A
High Courts09 Aug 1982Allowed
Kishan Prasad Vs Madhya Pradesh Government
Madhya Pradesh High Court · (1983) JLJ 474 : (1983) MPLJ 355
Evidence Act, 1872 — Section 68
High Courts09 Aug 1982Dismissed
Basanti Lal Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1983) 12 ELT 678
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 11B
High Courts09 Aug 1982Dismissed
Ramratan Hemraj Mantri Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1987) 11 ECR 183 : (1983) 12 ELT 705
Constitution of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 2, 66, 71, 74, 78
High Courts06 Aug 1982
Commissioner of Wealth-tax Vs Smt. Tarabai Kanakmal
Madhya Pradesh High Court · (1982) 31 CTR 297 : (1983) 140 ITR 374 : (1983) JLJ 10 : (1982) 27 MPLJ 640 : (1983) 13 TAXMAN 493
Wealth Tax Act, 1957 — Section 27(3), 5(1)(viii)
High Courts06 Aug 1982
Dr. H.R. Rai Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 31 CTR 284 : (1983) ILR (MP) 348 : (1984) 145 ITR 809 : (1982) 27 MPLJ 732
Income Tax Act, 1961 — Section 139(1), 142(1), 143(2), 148
High Courts06 Aug 1982
Food Corporation of India and another Vs Yadav Engineer and Contractor
Madhya Pradesh High Court · (1982) JLJ 483 : (1982) MPLJ 676
Arbitration Act, 1940 — Section 20, 34Civil Procedure Code, 1908 (CPC) — Section 115, 151, 9Constitution of India, 1950 — Article 141
High Courts03 Aug 1982Dismissed
Sayed Ali and another Vs Gyarsilal Bansilal
Madhya Pradesh High Court · (1983) JLJ 746 : (1983) MPLJ 389
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Aug 1982Allowed
Union of India and Another Vs Mohanlal Jatav
Madhya Pradesh High Court · (1982) JLJ 723
Central Services (Temporary) Services Rules, 1965 — Rule 5(1)
High Courts02 Aug 1982Allowed
Harish Chandra Batra and another Vs Union Bank of India
Madhya Pradesh High Court · (1983) MPLJ 507
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9(2), 115
High Courts28 Jul 1982
Commissioner of Income Tax Vs Bherulal Shrikishan
Madhya Pradesh High Court · (1983) 36 CTR 115 : (1984) 145 ITR 805 : (1983) JLJ 183 : (1983) 28 MPLJ 162 : (1982) 11 TAXMAN 147
Income Tax Act, 1961 — Section 143(2), 144, 271(1)
High Courts28 Jul 1982Dismissed
Laxminarayan Singh and another Vs Shriram Sharma
Madhya Pradesh High Court · (1985) JLJ 430 : (1985) MPLJ 187
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 500, 505