High Courts02 Jul 1982
Jiwajirao Sugar Co. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 144 ITR 729
Finance Act, 1975 — Section 40A(7)Income Tax Act, 1961 — Section 40A(7)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,065 of 2,382
High Courts02 Jul 1982
Commissioner of Sales Tax Vs New Bharat Spun Pipe and Cement Industries
Madhya Pradesh High Court · (1982) 51 STC 352
Madhya Pradesh General Sales Tax Act, 1958 — Entry 56
High Courts02 Jul 1982Dismissed
Arun Kumar Pateria and Another Vs Vikram University, Ujjain and Others
Madhya Pradesh High Court · AIR 1982 MP 217 : (1982) JLJ 781 : (1982) 27 MPLJ 484
Constitution of India, 1950 — Article 226Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 38
High Courts02 Jul 1982
D and H Secheron Electrodes Pvt. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 142 ITR 528
Income Tax Act, 1961 — Section 36(1)
High Courts02 Jul 1982
Commissioner of Sales Tax, Madhya Pradesh Vs New Bharat Spun Pipe and Cement Industries
Madhya Pradesh High Court · (1982) 07 MP CK 0001
High Courts30 Jun 1982
Commissioner of Income Tax Vs Devkinandan Bhandari
Madhya Pradesh High Court · (1983) 35 CTR 44 : (1983) 144 ITR 178 : (1982) 11 TAXMAN 149
Income Tax Act, 1961 — Section 271(1)
High Courts30 Jun 1982
Commissioner of Income Tax Vs Damoh Co-operative Marketing Society Ltd.
Madhya Pradesh High Court · (1982) 30 CTR 314 : (1984) 145 ITR 572 : (1983) 12 TAXMAN 194
Income Tax Act, 1961 — Section 143(3), 144B, 263
High Courts30 Jun 1982
Smt. Prabha Rajya Lakshmi Vs Wealth-tax Officer, A-Ward and Another
Madhya Pradesh High Court · (1983) 37 CTR 226 : (1983) 144 ITR 180 : (1984) 16 TAXMAN 116
Wealth Tax Act, 1957 — Section 17(1)
High Courts28 Jun 1982
COMMISSIONER OF INCOME TAX Vs USHA DEVI.
Madhya Pradesh High Court · (1983) 35 CTR 52
Income Tax Act, 1961 — Section 154
High Courts28 Jun 1982Allowed
Jogendra Singh Vs Vikram University, Ujjain and Others
Madhya Pradesh High Court · AIR 1982 MP 202
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 15(2)
High Courts28 Jun 1982Allowed
Rahman Khan Ameerkhan Vs The Board of Revenue at Gwalior and others
Madhya Pradesh High Court · (1985) JLJ 402 : (1985) MPLJ 647
Madhya Pradesh Land Revenue Code, 1959 — Section 178
High Courts26 Jun 1982
Chhotelal Vs Dhalloomal Sindhi and Others
Madhya Pradesh High Court · (1985) 1 ACC 15
Employees Compensation Act, 1923 — Section 3, 30, 4, 4A
High Courts26 Jun 1982Partly Allowed
Chottelal Vs Dhalloomal Sindhi and Others
Madhya Pradesh High Court · (1984) ACJ 591 : (1986) 60 CompCas 937
Workmens Compensation Act, 1923 — Section 3(5)Motor Vehicles Act, 1939 — Section 96
High Courts24 Jun 1982
Bala Prasad Kundanlal Agarwal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 145 ITR 560
Income Tax Act, 1961 — Section 185, 256(1)
High Courts21 May 1982
Mahakoshal Shaheed Smarak Trust Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 30 CTR 139 : (1983) ILR (MP) 60 : (1983) 140 ITR 795 : (1982) 27 MPLJ 798 : (1983) 12 TAXMAN 173
Income Tax Act, 1961 — Section 11, 2(15)
High Courts21 May 1982
Simplex Structural Works Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 30 CTR 143 : (1982) ILR (MP) 742 : (1983) 140 ITR 782 : (1983) 12 TAXMAN 176
Income Tax Act, 1961 — Section 37, 37(1)Madhya Pradesh General Sales Tax Act, 1958 — Section 8(1), 8(3)
High Courts11 May 1982
Commissioner of Wealth Tax Vs Chiranjilal Agarwala
Madhya Pradesh High Court · (1982) 10 TAXMAN 224
Wealth Tax Act, 1957 — Section 14(2), 27(3)
High Courts06 May 1982
Commissioner of Income Tax Vs Raipur Flour Mills (P.) Ltd.
Madhya Pradesh High Court · (1982) 29 CTR 338 : (1984) 145 ITR 205 : (1983) 12 TAXMAN 62
Income Tax Act, 1961 — Section 24, 24(1), 263
High Courts06 May 1982Dismissed
Vishwanath Krishnarao Ranjangaonkar Vs State of M.P. and another
Madhya Pradesh High Court · AIR 1982 MP 93 : (1983) JLJ 503 : (1985) MPLJ 506
Constitution of India, 1950 — Article 16
High Courts03 May 1982Allowed
Punjab National Bank Vs The National Insurance Company Ltd.
Madhya Pradesh High Court · (1985) JLJ 409 : (1985) MPLJ 543
Insurance Act, 1938 — Section 46