High Courts16 Apr 1982
Addl. Commissioner of Income Tax Vs Moti Singh
Madhya Pradesh High Court · (1982) 29 CTR 330 : (1983) 144 ITR 133
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,067 of 2,382
High Courts15 Apr 1982
Commissioner of Income Tax Vs Liquidator of Ratlam Electric Supply and Weaving Mills Co. Ltd.
Madhya Pradesh High Court · (1982) 138 ITR 184 : (1983) 14 TAXMAN 411
Companies Act, 1956 — Section 487
High Courts12 Apr 1982
Commissioner of Wealth-tax Vs Smt. Vimlabai Kantilal Porwal
Madhya Pradesh High Court · (1983) 34 CTR 304 : (1983) 141 ITR 484 : (1982) 11 TAXMAN 157
Wealth Tax Act, 1957 — Section 5(1)
High Courts12 Apr 1982Allowed
Parvati Bai and another Vs Ayodhia Prasad Jain
Madhya Pradesh High Court · (1986) JLJ 24 : (1985) MPLJ 703
Contract Act, 1872 — Section 74
High Courts09 Apr 1982Dismissed
J. Jacobs Vs Dr. S.C. Barat
Madhya Pradesh High Court · AIR 1983 MP 15 : (1982) ILR (MP) 963
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100Madhya Bharat Accommodation Control Act, 1955 — Section 12, 12(1), 13, 13(2), 13(3)
High Courts09 Apr 1982
Laxmibai Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 11 TAXMAN 147
Income Tax Act, 1961 — Section 271(1)(c), 41(2)
High Courts09 Apr 1982
Smt. Laxmiba (L.R. for Shri Ganesh Das Narang) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 144 ITR 82
Income Tax Act, 1961 — Section 271(1), 41(2)
High Courts08 Apr 1982Dismissed
Mohd. Ramjan Vs Smt. Sharifanbai
Madhya Pradesh High Court · AIR 1983 MP 34 : (1983) JLJ 659 : (1982) 27 MPLJ 350
Motor Vehicles Act, 1939 — Section 110B
High Courts07 Apr 1982
Commissioner of Income Tax Vs Kum. Satya Setia
Madhya Pradesh High Court · (1983) 37 CTR 66 : (1983) 143 ITR 486 : (1983) 15 TAXMAN 345
Appellate Tribunal Rules, 1963 — Rule 29Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Apr 1982
Premchand Jain Vs Controller of Estate Duty
Madhya Pradesh High Court · (1982) 29 CTR 331 : (1982) 29 CTR 33 : (1983) ILR (MP) 352 : (1983) 144 ITR 41 : (1983) 28 MPLJ 200 : (1983) 12 TAXMAN 95
Estate Duty Act, 1953 — Section 2(15)
High Courts01 Apr 1982
COMMISSIONER OF Income Tax Vs MANAGER, MADHYA PRADESH STATE CO-OPERATIVE DEVELOPMENT BANK LTD.
Madhya Pradesh High Court · (1982) 31 CTR 187 : (1982) 137 ITR 230 : (1982) 11 TAXMAN 226
Income Tax Act, 1961 — Section 192, 201, 206, 4
High Courts01 Apr 1982
Commissioner of Income Tax Vs Manager, Madhya Pradesh State Co-operative Development Bank Ltd.
Madhya Pradesh High Court · (1982) 187 ITR 230
Income Tax Act, 1961 — Section 192, 201
High Courts01 Apr 1982
Malwa Mills Karamchari Parasper Sahakari Sanstha Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 140 ITR 379 : (1982) 27 MPLJ 745 : (1983) 13 TAXMAN 205
Income Tax Act, 1961 — Section 36(1), 80P(1), 80P(2)
High Courts31 Mar 1982
M.P. State Road Transport Corporation Vs Ram Singh and Others
Madhya Pradesh High Court · (1985) 1 ACC 41
Motor Vehicles Act, 1988 — Section 110D
High Courts31 Mar 1982
Mahant Ishwari Sharan Deo Guru Ramcharandas Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1982 MP 177 : (1982) JLJ 495 : (1982) 27 MPLJ 463
Stamp Act, 1899 — Section 47A, 47A(4), 56, 57, 59
High Courts31 Mar 1982
Commissioner of Income Tax Vs Devilal Shankardayal
Madhya Pradesh High Court · (1983) 33 CTR 253 : (1983) 140 ITR 413
Income Tax Act, 1961 — Section 184(7), 246(1)
High Courts25 Mar 1982
Dhanpat Pitamberlal Patni Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 28 CTR 286 : (1983) 144 ITR 874 : (1982) 11 TAXMAN 63
Income Tax Act, 1961 — Section 184(4), 184(7), 184(8), 185(1), 246
High Courts24 Mar 1982
Commissioner of Sales Tax Vs Bombay Garage
Madhya Pradesh High Court · (1984) 57 STC 67
Central Sales Tax Act, 1956 — Section 10, 10A
High Courts24 Mar 1982
Commissioner of Wealth-tax Vs Smt. Premlatabai and Smt. Sajjanbai
Madhya Pradesh High Court · (1982) 31 CTR 188 : (1982) 137 ITR 329 : (1983) 12 TAXMAN 203
Wealth Tax Act, 1957 — Section 5(1)
High Courts24 Mar 1982Dismissed
Naresh Chandra Jain Vs Kishanlal Shivcharan
Madhya Pradesh High Court · (1983) MPLJ 429
Transfer of Property Act, 1882 — Section 106, 12, 12(1)(a), 12(1)(b), 12(1)(c)