High Courts23 Mar 1982Allowed
Shankarlal Vs M.P. State Road Transport Corporation and Another
Madhya Pradesh High Court · (1983) ACJ 447
Motor Vehicles Act, 1988 — Section 110D
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,068 of 2,382
High Courts23 Mar 1982
Addl. Commissioner of Income Tax Vs Jeewandas Gyanchand
Madhya Pradesh High Court · (1982) 03 MP CK 0012
Income Tax Act, 1961 — Section 271(1)(c)
High Courts22 Mar 1982
Bondal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1983) CriLJ 607 : (1982) ILR (MP) 1067 : (1983) JLJ 65 : (1982) 27 MPLJ 725
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 209, 227, 228Penal Code, 1860 (IPC) — Section 148, 306, 324, 330, 336
High Courts22 Mar 1982
Commissioner of Income Tax Vs Prakashchandra Agrawal
Madhya Pradesh High Court · (1985) 152 ITR 14
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts22 Mar 1982
Bharat Engineering and Foundry Works Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1984) 57 STC 296
Constitution of India, 1950 — Article 226
High Courts22 Mar 1982
Addl. Commissioner of Income Tax Vs Jeewandas Gyanchand
Madhya Pradesh High Court · (1983) 144 ITR 881 : (1982) 11 TAXMAN 76
Income Tax Act, 1961 — Section 271(1)
High Courts20 Mar 1982
Omprakash and Others Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1982) 30 CTR 129 : (1983) 144 ITR 247 : (1982) 27 MPLJ 763 : (1982) 11 TAXMAN 224
Income Tax Act, 1922 — Section 25A, 46Income Tax Act, 1961 — Section 281
High Courts19 Mar 1982
Shikharchand Jain Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 29 CTR 70 : (1983) ILR (MP) 295 : (1983) 140 ITR 552 : (1982) 27 MPLJ 644 : (1982) 11 TAXMAN 124
Income Tax Act, 1961 — Section 23(3)
High Courts19 Mar 1982Allowed
M/s. Shyamsunder Vs Narbada Bus Servicers Others
Madhya Pradesh High Court · (1982) ACJ 306
High Courts18 Mar 1982Dismissed
Bhailal Jagatram and another Vs Shadilal Ram Rakhamal
Madhya Pradesh High Court · (1982) JLJ 629 : (1982) MPLJ 540
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 12, 12(1)(f), 12(6), 12(6)(b)
High Courts17 Mar 1982
Hindusthan Electrographites Ltd. Vs Inspecting Assistant Commissioner of Income Tax and Others
Madhya Pradesh High Court · (1984) 145 ITR 84
Double Taxation Between India and France — Article 15, 16, 7Income Tax Act, 1961 — Section 90
High Courts16 Mar 1982
COMMISSIONER OF INCOME TAX Vs SATYAVATI SHARMA (SMT.).
Madhya Pradesh High Court · (1982) 28 CTR 39 : (1982) 11 TAXMAN 77
Income Tax Act, 1961 — Section 271
High Courts16 Mar 1982
Poonamchand Vs Commissioner of Income Tax, M.P.
Madhya Pradesh High Court · (1982) MPLJ 760
Income Tax Act, 1961 — Section 256(1), 64(1)(v)
High Courts15 Mar 1982Allowed
State (Govt. of India) Vs J. N Uppal and others
Madhya Pradesh High Court · (1983) JLJ 681 : (1983) MPLJ 635
Criminal Procedure Code, 1973 (CrPC) — Section 5Mines Act, 1952 — Section 18, 18(2), 22, 63, 64
High Courts15 Mar 1982Partly Allowed
Firm Durga Prasad Magniram Vs Dr. Ganesh Prasad
Madhya Pradesh High Court · AIR 1982 MP 219 : (1982) ILR (MP) 725 : (1982) 27 MPLJ 736
Central Provinces and Berar Letting of Houses and Rent Control Order, 1949 — Section 12ACivil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 23, 65
High Courts15 Mar 1982Allowed
Ganikhan and Others Vs Amanabai and Others
Madhya Pradesh High Court · AIR 1982 MP 190 : (1983) 28 MPLJ 304
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Mar 1982
Commissioner of Income Tax Vs K.N. Oil Industries
Madhya Pradesh High Court · (1982) 30 CTR 137 : (1982) 26 CTR 169 : (1982) ILR (MP) 915 : (1983) 142 ITR 13 : (1982) JLJ 682 : (1983) 12 TAXMAN 189
Income Tax Act, 1961 — Section 154, 35B
High Courts15 Mar 1982Allowed
Union of India and others Vs Swargashram Pili Kothi
Madhya Pradesh High Court · (1985) JLJ 604 : (1985) MPLJ 666
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts12 Mar 1982
Manaklal Motilal Agrawal Vs Commissioner of Gift Tax
Madhya Pradesh High Court · (1982) 31 CTR 191 : (1982) 137 ITR 243
Gift Tax Act, 1958 — Section 22(5)
High Courts12 Mar 1982
Bankatlal Tody Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1983) 35 CTR 245 : (1983) 33 CTR 245 : (1982) 138 ITR 754 : (1983) 14 TAXMAN 186
Wealth Tax Act, 1957 — Section 18(1), 18(3)