High Courts12 Mar 1982
Deorao Jadhav Vs Ramchandra and others
Madhya Pradesh High Court · (1982) JLJ 375 : (1982) MPLJ 414
Madhya Bharat Zamindari Abolition Act, 1951 — Section 38(1), 91
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,069 of 2,382
High Courts12 Mar 1982Dismissed
B.D. Gupta, Advocate Vs Ratanlal Bihari and another
Madhya Pradesh High Court · (1985) MPLJ 671
Motor Vehicles Act, 1939 — Section 110A, 96(1)
High Courts12 Mar 1982
Manjuladevi Tody Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1982) 138 ITR 760
Wealth Tax Act, 1957 — Section 18(1), 18(3)
High Courts11 Mar 1982Allowed
Gram Panchayat, Kanwan and Another Vs Francis Baria and Others
Madhya Pradesh High Court · AIR 1982 MP 198 : (1983) JLJ 27 : (1982) 27 MPLJ 257
Madhya Pradesh Panchayat Act, 1962 — Section 16Madhya Pradesh Panchayat Adhiniyam, 1981 — Section 80(3)
High Courts09 Mar 1982Dismissed
Union of India (UOI) and Another Vs Rameshwar Prasad
Madhya Pradesh High Court · AIR 1983 MP 59 : (1983) ILR (MP) 101 : (1983) JLJ 197 : (1983) 28 MPLJ 165
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 12, 149Court Fees Act, 1870 — Section 4Evidence Act, 1872 — Section 74, 77
High Courts09 Mar 1982
Commissioner of Income Tax Vs Steel Tubes of India P. Ltd.
Madhya Pradesh High Court · (1982) 138 ITR 619
Income Tax Act, 1961 — Section 154, 80J
High Courts08 Mar 1982Dismissed
Laxminarayan Mittal Vs Municipality, Neemuch
Madhya Pradesh High Court · AIR 1982 MP 168
Madhya Pradesh Municipalities Act, 1961 — Section 138, 138(3), 139, 172
High Courts08 Mar 1982
COMMISSIONER OF Income Tax, M.P. -II Vs R. S. BANWARILAL.
Madhya Pradesh High Court · (1983) 28 CTR 59 : (1982) 28 CTR 59 : (1982) ILR (MP) 584 : (1983) 140 ITR 3 : (1982) JLJ 520 : (1982) 27 MPLJ 296
Civil Procedure Code, 1908 (CPC) — Section 11Income Tax Act, 1961 — Section 143, 154, 217, 263, 33B
High Courts06 Mar 1982Allowed
Bhurelal and others Vs Kailashchand and others
Madhya Pradesh High Court · (1982) JLJ 346
Civil Procedure Code, 1908 (CPC) — Section 10, 151Madhya Pradesh Public Trust Act, 1951 — Section 32, 32(1)
High Courts05 Mar 1982Allowed
Bhuralal and Others Vs Kailashchand and Others
Madhya Pradesh High Court · AIR 1982 MP 203 : (1982) 27 MPLJ 312
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, 11, 151Madhya Pradesh Public Trust Act, 1951 — Section 32(1)
High Courts05 Mar 1982
COMMISSIONER OF WEALTH TAX Vs NANDKISHORE BADRILAL.
Madhya Pradesh High Court · (1983) 35 CTR 42
High Courts03 Mar 1982
Jagit Kumar Vs Jagdeeshchandra
Madhya Pradesh High Court · AIR 1982 MP 144 : (1982) JLJ 319
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts03 Mar 1982Allowed
N.C. Dass Vs Smt. Chin Mayee Dass
Madhya Pradesh High Court · AIR 1982 MP 120 : (1982) ILR (MP) 637 : (1982) JLJ 649 : (1982) 27 MPLJ 308
Hindu Marriage Act, 1955 — Section 13(1), 39(1)
High Courts03 Mar 1982Dismissed
Laxminarayan Mittal Vs Municipality of Neemuch
Madhya Pradesh High Court · (1983) JLJ 479 : (1982) MPLJ 219
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Municipalities Act, 1961 — Section 126, 127, 128, 129, 130
High Courts03 Mar 1982
Flour and Food Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 31 CTR 292 : (1983) 140 ITR 648 : (1983) 12 TAXMAN 19
Income Tax Act, 1961 — Section 10(6), 200, 201, 37(1)
High Courts01 Mar 1982Dismissed
Ganesh Prasad Soni Vs Jawaharlal Nehru Krishi Vishwa Vidyalaya, Jabalpur and Others
Madhya Pradesh High Court · AIR 1982 MP 116 : (1982) ILR (MP) 605 : (1982) JLJ 676 : (1982) 27 MPLJ 330
Jawaharlal Nehru Krishi Vishwa Vidyalaya Act, 1963 — Section 28, 29, 38(1), 39
High Courts01 Mar 1982
Balaji and Others Vs Derha and Others
Madhya Pradesh High Court · AIR 1982 MP 195 : (1982) JLJ 713 : (1982) 27 MPLJ 288
Madhya Pradesh Land Revenue Code, 1959 — Section 185(1)
High Courts01 Mar 1982Dismissed
Bata Shoe Co. Vs Preetamdas and others
Madhya Pradesh High Court · (1983) JLJ 422
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 22Transfer of Property Act, 1882 — Section 111(d), 55
High Courts01 Mar 1982Allowed
Gwalior Transport Company Pvt. Ltd. Vs National Insurance Co. Ltd. and another
Madhya Pradesh High Court · (1983) MPLJ 804
Contract Act, 1872 — Section 69
High Courts27 Feb 1982Allowed
Dilip Kumar Dharamdas Bharat Vs State of M.P. and others
Madhya Pradesh High Court · (1983) MPLJ 519
Penal Code, 1860 (IPC) — Section 149, 302, 307