High Courts27 Jul 1982
Smt. Gunwantibai Ratilal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 35 CTR 49 : (1984) 146 ITR 140 : (1982) 27 MPLJ 788 : (1983) 12 TAXMAN 86
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,064 of 2,382
High Courts22 Jul 1982Dismissed
Deen Dayal Ram Ratan Vs Sita Ram and others
Madhya Pradesh High Court · (1983) JLJ 342 : (1983) MPLJ 350
Evidence Act, 1872 — Section 116Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(i)
High Courts22 Jul 1982
Commissioner of Income Tax Vs Mangal Brothers
Madhya Pradesh High Court · (1984) 146 ITR 125
Income Tax Act, 1961 — Section 212(3), 217, 246
High Courts22 Jul 1982
Commissioner of Income Tax Vs Govindram Saksariya Charity Trust
Madhya Pradesh High Court · (1984) 145 ITR 253 : (1985) 22 TAXMAN 417
Income Tax Act, 1961 — Section 11, 13(1), 13(3), 256(1), 256(2)
High Courts22 Jul 1982Dismissed
Bhopal Motors Pvt. Ltd., Bhopal Vs Employees' State Insurance Corporation, Indore
Madhya Pradesh High Court · (1983) JLJ 35 : (1982) MPLJ 635
Employees State Insurance Act, 1948 — Section 2(9)
High Courts22 Jul 1982Partly Allowed
Hamidullah Khan, Jabalpur Vs The Chairman, Madhya Pradesh Electricity Board, Rampur, Jabalpur and Others
Madhya Pradesh High Court · AIR 1983 MP 1 : (1982) ILR (MP) 797 : (1982) 27 MPLJ 623
Electricity Act, 1910 — Section 24(1), 26(4), 26(6)
High Courts21 Jul 1982
Commissioner of Wealth Tax Vs Suresh Chandra Badrilal
Madhya Pradesh High Court · (1983) 35 CTR 321 : (1983) 142 ITR 89 : (1982) 11 TAXMAN 158
Wealth Tax Act, 1957 — Section 18(1)
High Courts20 Jul 1982Dismissed
Kamlabai Vs Motiram and others
Madhya Pradesh High Court · (1983) JLJ 780 : (1983) MPLJ 343
Specific Relief Act, 1877 — Section 35, 37
High Courts20 Jul 1982
Commissioner of Income Tax Vs Johilla Coalfields (P.) Ltd.
Madhya Pradesh High Court · (1982) 30 CTR 308 : (1984) 146 ITR 276 : (1983) 12 TAXMAN 176
Income Tax Act, 1961 — Section 155(6), 36(1)
High Courts19 Jul 1982
Commissioner of Income Tax Vs Divisional Manager, New India Assurance Co. Ltd.
Madhya Pradesh High Court · (1983) 33 CTR 248 : (1983) 140 ITR 818
Income Tax Act, 1961 — Section 192, 201
High Courts15 Jul 1982
Commissioner of Income Tax Vs Shyam Lal Ramcharan
Madhya Pradesh High Court · (1984) 147 ITR 52
Income Tax Act, 1961 — Section 37(2B)
High Courts14 Jul 1982
Commissioner of Wealth-tax Vs Shivjibhai Jairam (HUF)
Madhya Pradesh High Court · (1984) 39 CTR 311 : (1982) 30 CTR 311 : (1983) 143 ITR 759 : (1982) 27 MPLJ 525 : (1983) 12 TAXMAN 200
Transfer of Property Act, 1882 — Section 3Wealth Tax Act, 1957 — Section 2
High Courts13 Jul 1982
Food Inspector, Municipal Council Vs Ranglal Gujar
Madhya Pradesh High Court · (1982) CriLJ 2283 : (1993) ILR (MP) 56 : (1982) JLJ 777 : (1982) 27 MPLJ 520
Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16
High Courts13 Jul 1982
Smt. Jeejeebai Shinde Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 33 CTR 241 : (1983) ILR (MP) 719 : (1983) 144 ITR 693 : (1982) JLJ 783
Income Tax Act, 1961 — Section 2(47), 45, 49(2), 80TMadhya Pradesh Town Improvement Trust Act, 1961 — Section 71, 71(1), 71(2)
High Courts13 Jul 1982
Commissioner of Income Tax Vs Tej Kumar Sethi (HUF)
Madhya Pradesh High Court · (1983) 143 ITR 757
Income Tax Act, 1961 — Section 154, 154(3), 155, 155(1)
High Courts13 Jul 1982
Commissioner of Income Tax Vs Princess Usha Trust
Madhya Pradesh High Court · (1984) 145 ITR 203 : (1985) 22 TAXMAN 472
Income Tax Act, 1961 — Section 144B, 256(2), 263
High Courts09 Jul 1982
Mulji Udhavji Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 145 ITR 575 : (1983) 14 TAXMAN 510
Income Tax Act, 1961 — Section 145(1)
High Courts08 Jul 1982
Jeevjeebai Shinde, Indore Vs Commissioner of Income Tax, M. P. Bhopal
Madhya Pradesh High Court · (1982) MPLJ 544
Income Tax Act, 1961 — Section 256(1)Madhya Pradesh Town Improvement Trust Act, 1961 — Section 71
High Courts05 Jul 1982
Commissioner of Income Tax Vs Princess Usha Trust
Madhya Pradesh High Court · (1984) 145 ITR 201
Income Tax Act, 1961 — Section 256(2)
High Courts05 Jul 1982
Commissioner of Sales Tax Vs Jayantilal Mannilal
Madhya Pradesh High Court · (1983) 52 STC 188
Madhya Pradesh General Sales Tax Act, 1958 — Section 44