COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 2,057 of 2,382

High Courts14 Mar 1983

Ashok Kumar Agrawal Vs The District Magistrate and Another

Madhya Pradesh High Court · (1984) CriLJ 384

Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3

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High Courts11 Mar 1983

Harak Chand Phoolchand Jain Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 35 CTR 53 : (1984) 146 ITR 25 : (1983) 15 TAXMAN 131

Income Tax Act, 1961 — Section 148, 271(1)

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High Courts11 Mar 1983Allowed

Shri Kishan Satyanarain Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1983) ILR (MP) 630 : (1983) JLJ 373 : (1983) 28 MPLJ 537 : (1983) 54 STC 25

Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226

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High Courts11 Mar 1983

Dindayal Vs District Magistrate and Another

Madhya Pradesh High Court · (1984) CriLJ 282

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3

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High Courts11 Mar 1983

Deys Medical Stores Pvt. Limited Vs Dhanya Kumar Dharamdas and Co., Bankers and Others

Madhya Pradesh High Court · (1984) 148 ITR 165 : (1985) 20 TAXMAN 41

Civil Procedure Code, 1908 (CPC) — Section 73Income Tax Act, 1961 — Section 187, 189(3)

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High Courts11 Mar 1983

Commissioner of Income Tax Vs Ramchandraji Maharaj Ka Bada Mandir

Madhya Pradesh High Court · (1983) 35 CTR 56 : (1984) 146 ITR 442 : (1983) 15 TAXMAN 64

Income Tax Act, 1961 — Section 256(1)

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High Courts10 Mar 1983Allowed

Revabai Vs Sitaram

Madhya Pradesh High Court · (1984) JLJ 486

Hindu Succession Act, 1956 — Section 14(1)Hindu Womens Right to Property Act, 1937 — Section 3(3)

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High Courts10 Mar 1983Allowed

Kanhaiyalal Sahu and Others Vs The Collector, Tikamgarh and Others

Madhya Pradesh High Court · AIR 1984 MP 120

Constitution of India, 1950 — Article 14, 226

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High Courts10 Mar 1983Allowed

Sunil Kumar Ghosh Vs Union of India (UOI) and Another

Madhya Pradesh High Court · (1983) ACJ 737 : AIR 1983 MP 138 : (1983) ILR (MP) 452 : (1983) JLJ 484 : (1983) 28 MPLJ 437

Railways Act, 1890 — Section 82A

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High Courts09 Mar 1983

Alyson Vs Rodney Valentine D'bras

Madhya Pradesh High Court · AIR 1983 MP 160

Divorce Act, 1869 — Section 10

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High Courts09 Mar 1983

Bablu and Others Vs State of M.P.

Madhya Pradesh High Court · (1984) CriLJ 237

Penal Code, 1860 (IPC) — Section 302, 304, 325, 34

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High Courts08 Mar 1983

Radhakishan Agrawal Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1983) 54 STC 118

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

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High Courts08 Mar 1983

Jawaharlal Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 36 CTR 101 : (1983) 144 ITR 620

General Clauses Act, 1897 — Section 13Income Tax Act, 1961 — Section 264, 64, 64(1)

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High Courts02 Mar 1983

Controller of Estate Duty Vs Dulichand Chopra

Madhya Pradesh High Court · (1984) 148 ITR 144

Estate Duty Act, 1953 — Section 34(1)

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High Courts01 Mar 1983

Tivdilal and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1984) CriLJ 285

Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323

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High Courts28 Feb 1983

Ratlam Bone Mills Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1984) 147 ITR 148

Income Tax Act, 1961 — Section 40

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High Courts28 Feb 1983Dismissed

New India Assurance Co. Ltd. Vs Nan Singh and Others

Madhya Pradesh High Court · (1986) 59 CompCas 919 : (1984) 1 LLJ 186

Workmens Compensation Act, 1923 — Section 2

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High Courts27 Feb 1983Dismissed

State of Madhya Pradesh and others Vs Maharaja Martand Singh Joodeo

Madhya Pradesh High Court · (1984) MPLJ 274

Stamp Act, 1899 — Section 57(1)

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High Courts27 Feb 1983Allowed

Dilip Kumar Vs State of M.P. and others

Madhya Pradesh High Court · (1983) JLJ 738

Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 149, 302, 307

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High Courts26 Feb 1983

Commissioner of Sales Tax Vs Tansukhdas Madanlal

Madhya Pradesh High Court · (1983) ILR (MP) 522 : (1983) JLJ 547 : (1983) 28 MPLJ 733 : (1983) 28 MPLJ 192 : (1983) 53 STC 349

Madhya Pradesh General Sales Tax Act, 1958 — Section 38(5), 38(5)(a)

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