High Courts27 Apr 1983Dismissed
Chitram Company Private Ltd., Madras Vs Madhya Pradesh Electricity Board, Rampur, Jabalpur
Madhya Pradesh High Court · AIR 1984 MP 88 : (1983) ILR (MP) 572 : (1984) JLJ 310
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,055 of 2,382
High Courts26 Apr 1983
Pramod Chand Soni Trust Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 148 ITR 573 : (1983) 14 TAXMAN 304
Income Tax Act, 1961 — Section 164Trusts Act, 1882 — Section 17
High Courts26 Apr 1983
Pramodchand Soni Trust Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1984) 148 ITR 617 : (1983) 14 TAXMAN 365
Trusts Act, 1882 — Section 17Wealth Tax Act, 1957 — Section 21(4)
High Courts22 Apr 1983Dismissed
Vijay Singh Thakur Kunwar Singh Vs State of M P. and another
Madhya Pradesh High Court · (1983) JLJ 514 : (1983) MPLJ 621
Madhya Pradesh Rajya Suraksha Tatha Lok Vyavastha Adhiniyam, 1980 — Section 15(1)Penal Code, 1860 (IPC) — Section 506
High Courts22 Apr 1983
Chironjilal Phulchand and another Vs Ghanshyam Das Sharma and others
Madhya Pradesh High Court · (1983) JLJ 526 : (1983) MPLJ 595
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
High Courts20 Apr 1983Dismissed
Sahara India Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1983 MP 128 : (1983) ILR (MP) 627 : (1983) 28 MPLJ 435
Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 2
High Courts20 Apr 1983Partly Allowed
Bombay Scooters, Chhindwara Vs The Collector, Chhindwara District, Chhindwara and Another
Madhya Pradesh High Court · AIR 1983 MP 153 : (1983) ILR (MP) 618 : (1983) 28 MPLJ 572
Madhya Pradesh Lottery (Niyantran Tatha Kar) Adhiniyam, 1973 — Section 6, 7Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 2, 3
High Courts20 Apr 1983
Late Gulabchand Manakchand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 148 ITR 404 : (1983) 14 TAXMAN 470
Income Tax Act, 1961 — Section 144B, 144B(4), 153
High Courts20 Apr 1983
Naraindas Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (1983) 35 CTR 310 : (1983) ILR (MP) 479 : (1984) 148 ITR 567 : (1983) 28 MPLJ 753 : (1983) 14 TAXMAN 447
Income Tax Act, 1961 — Section 132
High Courts19 Apr 1983
Banshidher Agarwal Panna Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 36 CTR 94 : (1984) 148 ITR 523 : (1984) 16 TAXMAN 96
Income Tax Act, 1961 — Section 68, 69
High Courts18 Apr 1983
Commissioner of Wealth-tax Vs Abdul Mazid Khan
Madhya Pradesh High Court · (1983) 35 CTR 316 : (1984) 147 ITR 53
Income Tax Act, 1961 — Section 159Wealth Tax Act, 1957 — Section 18, 18(1), 19(1), 19(3), 2
High Courts16 Apr 1983Allowed
Prasanna Kumar Sharma Vs Registrar, M. P. High Court and another
Madhya Pradesh High Court · (1984) ILR (MP) 44 : (1983) JLJ 650 : (1983) MPLJ 496
Constitution of India, 1950 — Article 226
High Courts15 Apr 1983Allowed
Shyam Sunder Banka and others Vs State of M. P. and others
Madhya Pradesh High Court · (1984) JLJ 284 : (1983) MPLJ 869 : (1983) 2 RCR(Criminal) 187
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts15 Apr 1983
Pradeep Pictures Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 34 CTR 285 : (1983) 143 ITR 300
Income Tax Act, 1961 — Section 37
High Courts13 Apr 1983
Bhawandas Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1984) CriLJ 281
Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 8
High Courts13 Apr 1983
Asbestos Cement Limited and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1984) 2 ECC 371 : (1988) 19 ECR 93 : (1983) 13 ELT 883 : (1983) ILR (MP) 542 : (1983) JLJ 572 : (1983) 28 MPLJ 501
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 57, 58, 58(1), 58(2), 9
High Courts12 Apr 1983Allowed
Erstwhile National Fitness Corps Employees' Association, M. P. and others Vs Union of India and others
Madhya Pradesh High Court · (1983) MPLJ 588
Constitution of India, 1950 — Article 14, 16, 39(d)
High Courts11 Apr 1983Dismissed
Mahesh Medical and General Agencies Vs Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1983) ILR (MP) 486 : (1984) JLJ 517 : (1983) 54 STC 249
Constitution of India, 1950 — Article 14
High Courts11 Apr 1983
Daljeet Singh and Another Vs Income Tax Officer and Another
Madhya Pradesh High Court · (1983) 37 CTR 94 : (1984) 148 ITR 510
Income Tax Act, 1961 — Section 277, 278Penal Code, 1860 (IPC) — Section 193, 467
High Courts08 Apr 1983Allowed
Dildar Mohammad Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1984 MP 10
Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 19, 2