High Courts04 Jul 1983
Commissioner of Income Tax Vs Gajraj Singh and Co.
Madhya Pradesh High Court · (1983) 37 CTR 242 : (1984) 149 ITR 339
Income Tax Act, 1961 — Section 184(7)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,054 of 2,382
High Courts04 Jul 1983Dismissed
Bipin Chandra and Another Vs Purushottam Bhai Dhoribhai and Co. and Others
Madhya Pradesh High Court · AIR 1984 MP 110 : (1984) ILR (MP) 222 : (1984) JLJ 292
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 43 Rule 1, Order 47 Rule 1
High Courts01 Jul 1983
Dwarka Prasad Agarwal Vs Samrath Singh and Others
Madhya Pradesh High Court · (1984) 2 ACC 31 : (1984) ACJ 160
Fatal Accidents Act, 1855 — Section 1A, 2Hindu Succession Act, 1956 — Section 8
High Courts30 Jun 1983Dismissed
Sandeep Khanna Vs First Civil Judge, Class I, Gwalior and others
Madhya Pradesh High Court · (1983) JLJ 694 : (1983) MPLJ 633
Contempt of Courts Act, 1971 — Section 10, 15, 2(a), 23
High Courts30 Jun 1983
Commissioner of Income Tax Vs Ramdas Ramlal
Madhya Pradesh High Court · (1983) 37 CTR 249 : (1984) 149 ITR 256 : (1983) 15 TAXMAN 28
Income Tax Act, 1961 — Section 256(2)
High Courts25 Jun 1983
Vimal Chand Prakash Chand Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1985) 59 STC 263
Madhya Pradesh General Sales Tax Act, 1958 — Section 17(3), 38(6), 43(1), 44(1)
High Courts23 Jun 1983
Vinod Kumar Jain Vs Tulsabai and Others
Madhya Pradesh High Court · (1986) 59 CompCas 764
Motor Vehicles Act, 1939 — Section 110D
High Courts23 Jun 1983Dismissed
Bhawandas Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 14 TAXMAN 508
Income Tax Act, 1961 — Section 143(3), 256(2), 271(1)(c), 274(2)
High Courts22 Jun 1983
Commissioner of Income Tax Vs Dr. Kishanchand
Madhya Pradesh High Court · (1983) 144 ITR 1
Income Tax Act, 1961 — Section 41(2)
High Courts20 Jun 1983
Mohd. Umar Vs State of M.P.
Madhya Pradesh High Court · (1986) 7 ECR 339
Central Excises and Salt Act, 1944 — Section 9Penal Code, 1860 (IPC) — Section 468, 471
High Courts25 May 1983Allowed
Jagdish Singh Mehta and Another Vs Registrar of Companies
Madhya Pradesh High Court · (1983) 05 MP CK 0004
Companies Act, 1956 — Section 421, 423Criminal Procedure Code, 1973 (CrPC) — Section 468, 472
High Courts24 May 1983Dismissed
Naraindas Dubey Vs State of M.P. and others.
Madhya Pradesh High Court · (1984) JLJ 129
Madhya Pradesh Municipalities Act, 1961 — Section 344, 5
High Courts06 May 1983Allowed
Metal and Engineering Workers Union (AITUC), Bhilai Vs Himmat Steel Foundry Ltd., Durg and others
Madhya Pradesh High Court · (1984) JLJ 94 : (1984) MPLJ 134
Madhya Pradesh Industrial Relations Act, 1960 — Section 33
High Courts06 May 1983
Addl. Commissioner of Income Tax Vs Agarwal Timber and Bans Co.
Madhya Pradesh High Court · (1983) 36 CTR 97 : (1983) ILR (MP) 590 : (1983) 144 ITR 46 : (1983) 28 MPLJ 709 : (1983) 15 TAXMAN 465
Income Tax Act, 1961 — Section 41(2)
High Courts06 May 1983
Narayanaprasad Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1984) CriLJ 556 : (1984) JLJ 267 : (1983) 28 MPLJ 826
Prevention of Food Adulteration Act, 1954 — Section 10, 16
High Courts06 May 1983
Mariam Bee Vs Town and Country Development Authority
Madhya Pradesh High Court · (1984) 1 ACC 227 : (1984) JLJ 53
Employees Compensation Act, 1923 — Section 2, 30
High Courts06 May 1983
Tax Recovery Officer (Income Tax) and Ramakrishna Shenoy Vs Dilip Construction Co. and Another
Madhya Pradesh High Court · (1983) 36 CTR 104 : (1984) 148 ITR 599 : (1984) 17 TAXMAN 230
Income Tax Act, 1961 — Rule 16, 2, 31, 182(4), 189(3)
High Courts04 May 1983Allowed
Sevaram Totaram Pargir Vs Board of Revenue, M. P., Gwalior and another
Madhya Pradesh High Court · (1983) JLJ 615 : (1983) MPLJ 645
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55, 55(2)
High Courts30 Apr 1983
Krishan Dayal Alias Keshavdayal and Another Vs Vishnu Prasad and Another
Madhya Pradesh High Court · (1984) 1 ACC 142
Motor Vehicles Act, 1939 — Section 110(D)
High Courts27 Apr 1983
Commissioner of Sales Tax Vs Sanghai Finance Corporation
Madhya Pradesh High Court · (1984) ILR (MP) 285 : (1984) 55 STC 197
Madhya Pradesh General Sales Tax Act, 1958 — Section 44