High Courts18 Jul 1986Dismissed
Shrivallabh Vijayvargiya Vs State of M.P. and another
Madhya Pradesh High Court · (1986) JLJ 583 : (1986) MPLJ 702
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,006 of 2,382
High Courts18 Jul 1986
Saraswati Bai Vs Damodar Prasad and Another
Madhya Pradesh High Court · (1987) ACJ 501
Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts18 Jul 1986
Electro Medicals Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 56 CTR 5 : (1987) 163 ITR 807
Income Tax Act, 1961 — Section 256(1)
High Courts18 Jul 1986
State of Madhya Pradesh Vs Savji and Others
Madhya Pradesh High Court · (1987) CriLJ 1353 : (1986) 31 MPLJ 509
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 107, 116
High Courts17 Jul 1986
Krishnagopal Vs Purushottam and Another
Madhya Pradesh High Court · (1987) CriLJ 1946 : (1986) 31 MPLJ 511 : (1986) MPLJ 511
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 341Penal Code, 1860 (IPC) — Section 182, 191, 193, 211, 406
High Courts17 Jul 1986
Premabai and Others Vs Hukum Chand
Madhya Pradesh High Court · (1993) 1 DMC 362 : (1988) ILR (MP) 255 : (1992) 37 MPLJ 60 : (1992) MPLJ 60
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 14
High Courts17 Jul 1986Allowed
Employees' State Insurance Corporation Vs Dwarka Prasad Agarwal and Another
Madhya Pradesh High Court · (1988) ILR (MP) 26 : (1991) MPLJ 124
Employees State Insurance Act, 1948 — Section 45A, 45B, 75
High Courts17 Jul 1986
Anwar Vs Wahidan and Others
Madhya Pradesh High Court · AIR 1987 MP 140
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts17 Jul 1986Allowed
Anwar Vs Wahidan and others
Madhya Pradesh High Court · (1986) JLJ 600
Civil Procedure Code, 1908 (CPC) — Section 115, 115(c)
High Courts16 Jul 1986
Commissioner of Income Tax Vs Smt. Nirmala Devi
Madhya Pradesh High Court · (1987) 60 CTR 38 : (1987) 166 ITR 253 : (1987) 32 TAXMAN 245
Income Tax Act, 1961 — Section 64(1)
High Courts15 Jul 1986
Commissioner of Income Tax Vs Raj Textiles
Madhya Pradesh High Court · (1987) 166 ITR 632 : (1987) 33 TAXMAN 527
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts15 Jul 1986Dismissed
M.P. State Co-operative Oilseed Growers Federation, Seoni Malwa Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1987 MP 174 : (1987) 32 MPLJ 535
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 50(2)
High Courts15 Jul 1986
Commissioner of Income Tax Vs S.C. Deora
Madhya Pradesh High Court · (1986) 07 MP CK 0032
Income Tax Act, 1961 — Section 16
High Courts14 Jul 1986Allowed
State of Madhya Pradesh Vs M/s. M.B. Gharpuray, Poona
Madhya Pradesh High Court · (1986) JLJ 800 : (1986) MPLJ 591
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 34
High Courts11 Jul 1986
Tarabai Vs M.P.S.R.T.C. and Another
Madhya Pradesh High Court · (1987) 1 ACC 55 : (2004) ILR (MP) 1161
High Courts11 Jul 1986Dismissed
M.P. Mining Corporation, Satna Vs Munda Kol
Madhya Pradesh High Court · (1990) JLJ 413
Workmens Compensation Act, 1923 — Section 10, 30
High Courts11 Jul 1986
Thakur Veerpal Singh Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 172 ITR 238 : (1987) 32 TAXMAN 219
Income Tax Act, 1961 — Section 143, 144, 147, 271(1)
High Courts11 Jul 1986
Commissioner of Income Tax Vs Punjab Tyres
Madhya Pradesh High Court · (1986) 56 CTR 7 : (1986) 162 ITR 517
Income Tax Act, 1961 — Section 271(1)
High Courts11 Jul 1986
State of M.P. and Another Vs Sangphoh and Others
Madhya Pradesh High Court · (1986) 2 ACC 477
Motor Vehicles Act, 1988 — Section 110D
High Courts10 Jul 1986
Peeru Singh Vs State of M.P.
Madhya Pradesh High Court · (1987) CriLJ 1781
Penal Code, 1860 (IPC) — Section 302, 84