High Courts10 Jul 1986Dismissed
Coal Mines Authority Ltd. and others Vs Associated Cement Companies Ltd.
Madhya Pradesh High Court · (1986) JLJ 630
Coal Mines (Nationalisation) Act, 1973 — Section 26(5)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,007 of 2,382
High Courts10 Jul 1986Dismissed
Coal Mines Authority Ltd., Calcutta and Others Vs Associated Cement Companies Ltd., Bombay
Madhya Pradesh High Court · AIR 1986 MP 241 : (1987) ILR (MP) 701 : (1986) 31 MPLJ 612 : (1986) MPLJ 612
Coal Mines (Nationalisation) Act, 1973 — Section 2, 3
High Courts09 Jul 1986Allowed
M.P. State Co-operative Marketing Federation Limited, Bhopal Vs Labour Commissioner, Madhya Pradesh, Indore and others
Madhya Pradesh High Court · (1986) JLJ 782 : (1986) MPLJ 630
Industrial Disputes Act, 1947 — Section 10(1), 2(s)Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2), 64
High Courts08 Jul 1986
Pannalal Shrivastava and others Vs Dinesh Chand Mishra and another
Madhya Pradesh High Court · (1986) ILR (MP) 367 : (1986) JLJ 580 : (1986) MPLJ 680
Madhya Pradesh Accommodation Control (Amendment) Act, 1985 — Section 9
High Courts08 Jul 1986Allowed
Vijay Kumar and Others Vs Smt. Uma Sanghi and Others
Madhya Pradesh High Court · AIR 1987 MP 41 : (1987) JLJ 296
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts08 Jul 1986Allowed
Amar Singh Chhotkan Singh Vs State of M.P. and others
Madhya Pradesh High Court · (1986) JLJ 596 : (1986) MPLJ 682
Constitution of India, 1950 — Article 226
High Courts08 Jul 1986Dismissed
Municipal Corporation, Indore Vs Shailendra Kumar Agrawal, Indore
Madhya Pradesh High Court · (1986) MPLJ 686
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8
High Courts07 Jul 1986
Commissioner of Income Tax Vs Nirmal Paper Mart
Madhya Pradesh High Court · (1987) 163 ITR 545
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts04 Jul 1986
Commissioner of Income Tax Vs Ganesh Stores
Madhya Pradesh High Court · (1986) 56 CTR 8 : (1986) 162 ITR 493
Income Tax Act, 1961 — Section 256(2)
High Courts04 Jul 1986Dismissed
Raja Ram Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1987) MPLJ 493
Madhya Pradesh Panchayat Act, 1981 — Section 35, 81, 85
High Courts03 Jul 1986Allowed
Bansilal Baboolal Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1987) 66 STC 142
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(2)Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 13
High Courts03 Jul 1986Allowed
Kalika Prasad Shrivastava, Jabalpur Vs Madhya Pradesh Laghu Udyog Nigam Ltd. Bhopal
Madhya Pradesh High Court · (1987) JLJ 148 : (1986) MPLJ 627
Constitution of India, 1950 — Article 226, 227Service Rules of the Employees of Madhya Pradesh Laghu Udyog Nigam, 1968 — Rule 18
High Courts03 Jul 1986
Anand Jyoti Printers Pvt. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 57 CTR 202 : (1987) ILR (MP) 328 : (1987) 165 ITR 771 : (1987) 32 MPLJ 448 : (1987) 32 TAXMAN 48
Income Tax Act, 1961 — Section 2(14), 36(1)
High Courts02 Jul 1986Dismissed
Vijay Kumar Dubey Vs Smt. Taradevi Upadhyaya and Others
Madhya Pradesh High Court · (1989) JLJ 706
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96, 15
High Courts02 Jul 1986Allowed
Mithoo Labs. (I) Vs Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1986) 63 STC 376
Central Sales Tax Act, 1956 — Section 6Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 264
High Courts01 Jul 1986Allowed
Laxman Singh Ramsahay Vs State of M.P.
Madhya Pradesh High Court · (1986) MPLJ 507
High Courts01 Jul 1986
Commissioner of Income Tax Vs Sanghi Beverages (P.) Ltd.
Madhya Pradesh High Court · (1986) 56 CTR 9 : (1987) 163 ITR 536
Income Tax Act, 1961 — Section 80J
High Courts26 Jun 1986
Chandulal Shivji Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 57 CTR 232 : (1987) 163 ITR 413
Income Tax Act, 1961 — Section 187, 188
High Courts24 Jun 1986
Commissioner of Income Tax Vs Alim Beg Salim Bhai
Madhya Pradesh High Court · (1987) 163 ITR 767
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 21Income Tax Act, 1961 — Section 37
High Courts23 Jun 1986
Commissioner of Sales Tax Vs Roshanlal Gulshanlal
Madhya Pradesh High Court · (1987) 67 STC 371
Madhya Pradesh General Sales Tax Act, 1958 — Section 2(r)(ii)