High Courts23 Jun 1986Allowed
M.P. Contractors Sangh, Indore and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1987 MP 74 : (1987) JLJ 743
Mines and Minerals (Development and Regulation) Act, 1957 — Section 9
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,008 of 2,382
High Courts20 Jun 1986
M.P. State Road Transport Corporation Vs Chandra and Others
Madhya Pradesh High Court · (1987) 1 ACC 148
High Courts19 Jun 1986Dismissed
United India Insurance Co. Ltd. Vs Heerabai
Madhya Pradesh High Court · (1987) ACJ 949
Workmens Compensation Act, 1923 — Section 10, 3, 3(1), 30, 4
High Courts12 May 1986Allowed
Ishwari Prasad Gupta Vs State of M.P. and others
Madhya Pradesh High Court · (1986) MPLJ 698
Industrial Disputes Act, 1947 — Section 25F
High Courts12 May 1986Allowed
Vasudeo Vs State of M. P.
Madhya Pradesh High Court · (1988) JLJ 64
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 147, 149, 302
High Courts08 May 1986
Mahadeo Biscuits and Confectionery Works Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 57 CTR 282 : (1987) 166 ITR 411 : (1987) 30 TAXMAN 496
Income Tax Act, 1961 — Section 143(3), 185, 256(1)
High Courts08 May 1986Dismissed
Radheshyam Tripathi Vs Awadhesh Pratap Singh Vishwavidyalaya, Rewa and Others
Madhya Pradesh High Court · AIR 1986 MP 267 : (1987) ILR (MP) 736 : (1987) JLJ 610 : (1987) MPLJ 22
Madhya Pradesh Ashashkiya Shikashan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ke Vetano Ka Sanday) Adhiniyam, 1978 — Section 10Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 20, 35
High Courts08 May 1986
Smt. Rukmani Agrawal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 59 CTR 69 : (1988) 170 ITR 133 : (1987) 33 TAXMAN 318
Income Tax Act, 1961 — Section 64
High Courts02 May 1986Dismissed
Tejaswini Guha, Jabalpur Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1988) MPLJ 790
Constitution of India, 1950 — Article 16
High Courts02 May 1986
Mahesh Chandra Bajaj Vs Chhota Bhai Jetha Bhai and Others
Madhya Pradesh High Court · (1987) 1 ACC 130
Penal Code, 1860 (IPC) — Section 279, 337
High Courts01 May 1986
Controller of Estate Duty Vs Purandas Sindhwani
Madhya Pradesh High Court · (1988) 173 ITR 239
Estate Duty Act, 1953 — Section 2, 2(15), 2(16), 44, 5
High Courts01 May 1986
Controller of Estate Duty Vs Purnadas Sindhwani
Madhya Pradesh High Court · (1987) 30 TAXMAN 385
Estate Duty Act, 1953 — Section 2, 2(15), 2(16), 44, 5
High Courts26 Apr 1986
M.P.S.R.T. Nigam and Another Vs Ramkala and Others
Madhya Pradesh High Court · (1986) 2 ACC 193 : (1987) ACJ 611
Motor Vehicles Act, 1988 — Section 110(d)
High Courts25 Apr 1986Allowed
Prabhulal Vs Gram Panchayat, Guradiya and others
Madhya Pradesh High Court · (1986) JLJ 730
Madhya Pradesh Panchayat Act, 1981 — Section 18
High Courts25 Apr 1986
KESHKAL CO-OPERATIVE MARKETING SOCIETY LTD. Vs COMMISSIONER OF Income Tax.
Madhya Pradesh High Court · (1987) 55 CTR 229 : (1987) 165 ITR 437
Income Tax Act, 1961 — Section 2, 22, 28, 30, 31
High Courts25 Apr 1986
Keshkal Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 55 CTR 229 : (1987) 30 TAXMAN 437
Income Tax Act, 1961 — Section 37, 80P(2)
High Courts24 Apr 1986Allowed
K.P. Sons, (M/S) Katni Vs Sales Tax Officer, Katni and another
Madhya Pradesh High Court · (1986) JLJ 725
Madhya Pradesh General Sales Tax Act, 1958 — Section 2(o)
High Courts24 Apr 1986Allowed
K.P. Sons Vs Sales Tax Officer and Another
Madhya Pradesh High Court · (1987) ILR (MP) 10 : (1987) 67 STC 38
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226, 227
High Courts23 Apr 1986Allowed
Tarachand Nema Vs Chamar Panka and others
Madhya Pradesh High Court · (1987) ILR (MP) 322 : (1988) MPLJ 661
Motor Vehicles Act, 1939 — Section 103A
High Courts23 Apr 1986
Commissioner of Income Tax Vs Smt. Madhu Kanta Ben
Madhya Pradesh High Court · (1987) 63 CTR 73 : (1988) 172 ITR 437
Income Tax Act, 1961 — Section 256, 80L