High Courts28 Jul 1986
Commissioner of Sales Tax Vs Nathani Brothers
Madhya Pradesh High Court · (1987) 64 STC 194
Madhya Pradesh General Sales Tax Act, 1958 — Entry 6, 44(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,005 of 2,382
High Courts28 Jul 1986
Arya Confectionary Works Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 163 ITR 840 : (1987) 32 TAXMAN 167
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts28 Jul 1986Dismissed
Pritam Singh Amar Singh and Co. Vs Assistant Sales Tax Officer and Another
Madhya Pradesh High Court · (1987) 65 STC 270
Constitution of India, 1950 — Article 226
High Courts28 Jul 1986
Parsi Zorastrian Anjuman Trust Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 34 TAXMAN 82
Income Tax Act, 1961 — Section 11, 11(1), 11(1)(a), 11(2), 2(45)
High Courts26 Jul 1986
Commissioner of Income Tax Vs Prakashchandra Basantilal
Madhya Pradesh High Court · (1987) 59 CTR 203 : (1986) 162 ITR 536
Income Tax Act, 1961 — Section 64, 64(1)
High Courts26 Jul 1986Allowed
Laxman Singh Vs State of M.P.
Madhya Pradesh High Court · (1986) JLJ 598
High Courts25 Jul 1986
Budhwara Bai Vs Cement Corporation of India and Another
Madhya Pradesh High Court · (1987) 2 ACC 522
Employees Compensation Act, 1923 — Section 12, 30
High Courts25 Jul 1986Allowed
Malhar Rao Holkar Vs Purshottam Joshi
Madhya Pradesh High Court · (1988) MPLJ 226
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts25 Jul 1986
Ramchandra Gopalji Sugandhi Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1987) 63 CTR 174 : (1987) 163 ITR 802
Wealth Tax Act, 1957 — Section 18(1), 18(2), 27(3)
High Courts24 Jul 1986Partly Allowed
Gendalal Bhaggaji and Another Vs Shree Sajjan Mills Ltd.
Madhya Pradesh High Court · (1989) 65 CompCas 480
Companies Act, 1956 — Section 446, 529, 529A, 530, 530(1)
High Courts23 Jul 1986Dismissed
Deobai Vs Sonibai
Madhya Pradesh High Court · (1986) JLJ 770
Civil Procedure Code, 1908 (CPC) — Section 7(1)
High Courts22 Jul 1986
Commissioner of Income Tax Vs Amar Transport Services
Madhya Pradesh High Court · (1987) 59 CTR 88 : (1986) 162 ITR 1 : (1987) 32 TAXMAN 599
Income Tax Act, 1922 — Section 10(2)
High Courts22 Jul 1986
Commissioner of Income Tax Vs Gopi Talkies
Madhya Pradesh High Court · (1987) 59 CTR 45 : (1987) 163 ITR 568 : (1987) 33 TAXMAN 461
Income Tax Act, 1961 — Section 256(1)
High Courts22 Jul 1986Dismissed
Central Circuit Cine Association, Bhusawal and Others Vs State of Madhya Pradesh, Bhopal
Madhya Pradesh High Court · AIR 1987 MP 113 : (1987) ILR (MP) 265 : (1986) 31 MPLJ 641 : (1986) MPLJ 641
Constitution of India, 1950 — Article 14Madhya Pradesh Cinemas (Exhibition of Films by Video Cassette Recorder) Licensing Rules, 1983 — Rule 1Madhya Pradesh Cinemas (Regulation) Act, 1952 — Section 9
High Courts22 Jul 1986Allowed
Surajbai Vs Cement Corporation of India Ltd. and Another
Madhya Pradesh High Court · (1999) 3 LLJ 236 : (1990) 35 MPLJ 754 : (1990) MPLJ 754
Workmens Compensation Act, 1923 — Section 3
High Courts22 Jul 1986Allowed
Smt. Suraj Bai Vs Cement Corporation Of India
Madhya Pradesh High Court · (1991) MPJR 184
Workmens Compensation Act, 1923 — Section 3, 50
High Courts22 Jul 1986Allowed
Surajbai (Smt.) Vs Cement Corporation of India and another
Madhya Pradesh High Court · (1990) JLJ 467
Workmens Compensation Act, 1923 — Section 3, 30
High Courts21 Jul 1986Allowed
Hariram Soni Vs Smt. Sushila
Madhya Pradesh High Court · (1988) MPLJ 585
Madhya Pradesh General Clauses Act, 1957 — Section 114Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
High Courts21 Jul 1986
Ganesh Soap Works Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 59 CTR 109 : (1986) 161 ITR 876 : (1987) 30 TAXMAN 441
Income Tax Act, 1961 — Section 40A(2)
High Courts18 Jul 1986Dismissed
State of M.P. Vs Savji and others
Madhya Pradesh High Court · (1986) JLJ 588
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 116(3)