High Courts12 Aug 1986
Smt. Bitiya Charles Vs Samuel Charles and Another
Madhya Pradesh High Court · AIR 1987 MP 119
Divorce Act, 1869 — Section 10
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,004 of 2,382
High Courts08 Aug 1986
Saguna Bai (Smt.) Vs Dhanprasad
Madhya Pradesh High Court · (1986) 08 MP CK 0031
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Aug 1986
Union of India (UOI) Vs Balwant Kaur and Others
Madhya Pradesh High Court · (1986) 2 ACC 525
Motor Vehicles Act, 1988 — Section 110D
High Courts07 Aug 1986Dismissed
Harjivan Govindbhai Vs Sushil Kumar Moolchand and another
Madhya Pradesh High Court · (1986) MPLJ 672
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)
High Courts06 Aug 1986Allowed
Sukhlal and others Vs Narainprasad and another
Madhya Pradesh High Court · (1987) JLJ 380
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 86(4)Madhya Bharat Zamindari Abolition Act, 1951 — Section 38, 56
High Courts06 Aug 1986
HARPRASAD MOHANLAL Vs COMMISSIONER OF Income Tax AND ANOTHER.
Madhya Pradesh High Court · (1987) 57 CTR 264 : (1986) 57 CTR 264 : (1987) 168 ITR 740
Income Tax Act, 1961 — Section 256(2)
High Courts01 Aug 1986
Girjashankar Tiwari Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1987) CriLJ 1361
Constitution of India, 1950 — Article 226
High Courts01 Aug 1986
National Insurance Co. Ltd. Vs Kailash Kumari and Others
Madhya Pradesh High Court · (1987) 1 ACC 5 : (1986) ACJ 1155
Motor Vehicles Act, 1988 — Section 95, 95(1)
High Courts01 Aug 1986Allowed
Sobran Singh Darshan Singh Vs Deendayal Goel
Madhya Pradesh High Court · (1987) MPLJ 568
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A
High Courts01 Aug 1986Dismissed
Hridayeshwar Singh Chauhan Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1987) JLJ 566 : (1986) MPLJ 605
Madhya Pradesh Panchayat Act, 1981 — Section 32, 37(2), 81
High Courts01 Aug 1986
Chhabda Bus Service Sendhwa Vs Rang Pancham and Others
Madhya Pradesh High Court · (1986) 2 ACC 552
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 110D
High Courts01 Aug 1986
Kishanlal Moolchand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 57 CTR 285 : (1987) 166 ITR 449
Income Tax Act, 1961 — Section 62(2), 64
High Courts01 Aug 1986
Khandelwal Oil Industries Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 163 ITR 835
Income Tax Act, 1961 — Section 256(2)
High Courts30 Jul 1986Dismissed
Mahavir Kumar Vs Phoolchand and another
Madhya Pradesh High Court · (1987) MPLJ 124
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13, 13(1), 13(2), 13(6), 31
High Courts30 Jul 1986Dismissed
President, Iron Ore and Mining Works Cooperative Society Vs Mungai Bai and Others
Madhya Pradesh High Court · (1987) ACJ 546
Workmens Compensation Act, 1923 — Section 12, 30
High Courts29 Jul 1986Allowed
Punamchand Mali Vs Chandanbai Mali and another
Madhya Pradesh High Court · (1987) MPLJ 87
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 448
High Courts29 Jul 1986Dismissed
Madan Gopal and another Vs Smt. Ramjiwanibai and others
Madhya Pradesh High Court · (1986) JLJ 806
Succession Act, 1925 — Section 57(b)
High Courts29 Jul 1986
State of Madhya Pradesh Vs Punamchand and Others
Madhya Pradesh High Court · (1987) CriLJ 1232
Criminal Procedure Code, 1973 (CrPC) — Section 2, 200, 202, 238, 239
High Courts29 Jul 1986
Narayandas Vs The State of M.P.
Madhya Pradesh High Court · (1987) CriLJ 434 : (1987) ILR (MP) 461
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts28 Jul 1986
Commissioner of Wealth-tax Vs Lachmandas Bhatia
Madhya Pradesh High Court · (1987) 163 ITR 586 : (1987) 32 TAXMAN 604
Wealth Tax Rules, 1957 — Rule 1BB