High Courts21 Jun 2023Allowed
Prahlad Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0065
Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20 (B)(II)(c)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 185 of 2,481
High Courts21 Jun 2023
Palak Khanna Vs State Of Madhya Pradesh Department Of Health And Family Welfare And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0064
Dowry Prohibition Act, 1961 — Section 3, 4Indian Penal Code, 1860 — Section 294, 323, 498(A)
High Courts20 Jun 2023Dismissed
Nathibai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306, 388
High Courts20 Jun 2023Disposed Of
Ramchandradas Bairagi Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0062
Constitution Of India, 1950 — Article 226Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 19(4)
High Courts20 Jun 2023Disposed Of
Abhilesh Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0061
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324
High Courts20 Jun 2023Allowed/Disposed Of
Ramnaresh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0060
Indian Penal Code, 1860 — Section 147, 148, 149, 195A, 294, 307, 323, 341, 365
High Courts20 Jun 2023Disposed Of
Babu And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0058
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323
High Courts20 Jun 2023Disposed Of
Sarafat Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0057
Code Of Criminal Procedure, 1973 — Section 482
High Courts19 Jun 2023Allowed/Disposed Of
Ramkumar Kushwah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0056
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts19 Jun 2023Allowed
Kamal @ Nana Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0055
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 376(D), 427, 452, 506
High Courts19 Jun 2023Allowed
Raja Bhaiya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 326
High Courts19 Jun 2023Allowed
Kaptan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304(B), 498(A)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts19 Jun 2023Allowed
X. Not Mention Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0052
Medical Termination Of Pregnancy Act, 1971 — Section 3(2)(b)
High Courts16 Jun 2023Allowed
M/S Pure Pharma Ltd. Thr Vs Regional Provident Fund Commissioner
Madhya Pradesh High Court · (2023) 06 MP CK 0073
Code Of Civil Procedure, 1908 — Order 18 Rule 4Environment (Protection) Act, 1986 — Section 7AIndian Penal Code, 1860 — Section 193, 196, 228
High Courts16 Jun 2023Allowed
Narendra Jain And Others Vs Lokayukta Police Establishment And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0051
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 397, 482Prevention Of Corruption Act, 1988 — Section 7, 13(1)(D), 13(2)
High Courts16 Jun 2023Allowed/Disposed Of
Mazid Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0040
Indian Penal Code, 1860 — Section 376, 376D, 384, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Jun 2023Allowed/Disposed Of
Hiralal Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0039
Indian Penal Code, 1860 — Section 147, 148, 149, 201, 294, 302, 307, 323, 325, 506Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Jun 2023Disposed Of
Durgesh @ Durvesh And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 302, 306
High Courts16 Jun 2023Allowed/Disposed Of
Rakesh Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0037
Indian Penal Code, 1860 — Section 34, 302, 306, 323, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts16 Jun 2023Allowed/Disposed Of
Ajay Parashar @ Chikna Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Code Of Criminal Procedure, 1973 — Section 439