High Courts16 Jun 2023Allowed/Disposed Of
Neetu Kinnar Guru Sharifan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0035
Indian Penal Code, 1860 — Section 34, 326, 328, 342, 506Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 186 of 2,481
High Courts15 Jun 2023Allowed/Disposed Of
Banti Ojha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0034
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 302, 304B
High Courts15 Jun 2023Allowed/Disposed Of
Kamruddin Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0033
Code Of Criminal Procedure, 1973 — Section 161, 164, 389(1)Indian Penal Code, 1860 — Section 366, 376(3)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(J)(ii), 6
High Courts15 Jun 2023Allowed/Disposed Of
Makhan Raikwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0032
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 3, 4, 5L, 6
High Courts15 Jun 2023Allowed/Disposed Of
Rumal Singh Kataria And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0031
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 147, 149, 302
High Courts15 Jun 2023Allowed
Shvidas Panwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0030
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 302
High Courts14 Jun 2023Dismissed
Sachhitanand Shukla Vs Mamta Shukla
Madhya Pradesh High Court · (2023) 06 MP CK 0045
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125
High Courts14 Jun 2023Allowed/Disposed Of
Shubham @ Tejas Gupta Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 107, 109, 306, 376(2) (n), 384
High Courts14 Jun 2023Disposed Of
Hariram Kewat Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0043
Constitution Of India, 1950 — Article 226Madhya Pradesh Cooperative Societies Act, 1960 — Section 64(2)(v), 80A
High Courts14 Jun 2023Dismissed
Jaldevi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 306
High Courts13 Jun 2023Allowed
Nishant Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 376, 506II
High Courts13 Jun 2023Disposed Of
Bhagawati Elite Vs District Magistrate And Collector And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0049
Companies Act, 2013 — Section 410
High Courts13 Jun 2023Dismissed
Mayur @ Sachin Sharma @ Bittu Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 328, 342, 363, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts13 Jun 2023
Neeraj And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0047
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 323, 325, 427Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va)
High Courts13 Jun 2023Allowed
Muskan Mirza Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0046
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 324, 327Arms Act, 1959 — Section 25(1B)(B)
High Courts13 Jun 2023Allowed
Shivraj Singh Tomar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts12 Jun 2023
Suresh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0027
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 376(D), 506II
High Courts12 Jun 2023Allowed
Director Seed Association Of M.P. Other Organization Vs Additional Chief Secrettary The State Of Madhya Pradesh And 2 Ors. Govt. And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0026
Seeds Act, 1966 — Section 2(11), 5
High Courts12 Jun 2023Allowed/Disposed Of
New India Assurance Comp.Ltd Vs Kamta Prasad And Others
Madhya Pradesh High Court · (2023) 06 MP CK 0025
Workmen's Compensation Act, 1923 — Section 30
High Courts12 Jun 2023Dismissed
Kalloo Kol And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 06 MP CK 0024
Code Of Criminal Procedure, 1973 — Section 320(2), 320(5)