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Madhya Pradesh High Court judgments

49,605 judgments · page 187 of 2,481

High Courts12 Jun 2023Allowed/Disposed Of

Suraj Yadav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0023

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
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High Courts08 Jun 2023Allowed

Sukhlal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0021

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1)
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High Courts08 Jun 2023Allowed/Disposed Of

Ajay Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0014

Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts05 Jun 2023Allowed

Azharuddin Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0008

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 380, 457, 506Madhya Pradesh Excise Act, 1915 — Section 49
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High Courts05 Jun 2023

Mukesh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0006

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 343, 363, 366 A, 376, 376(2)(n), 376 (2)(k), 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(I), 6
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