COURT ARCHIVE

Madhya Pradesh High Court judgments

49,605 judgments · page 183 of 2,481

High Courts30 Jun 2023Allowed/Disposed Of

Akash Singh Bhadoriya Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0108

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 308, 337Arms Act, 1959 — Section 25, 27

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High Courts30 Jun 2023Disposed Of

Pawan Gir Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0107

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 294, 323, 326, 506

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High Courts30 Jun 2023Dismissed

Aslam @ Bhayyu Khan Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 06 MP CK 0106

Constitution Of India, 1950 — Article 226Madhya Pradesh Rajya Suraksha Adhiniyam,1990 — Section 3(2), 5(a)(b)Code Of Criminal Procedure, 1973 — Section 107, 116(3)

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High Courts30 Jun 2023Dismissed

Abdul Muttallik Vs Abdul Wahid And Others

Madhya Pradesh High Court · (2023) 06 MP CK 0105

Code Of Civil Procedure, 1908 — Section 100

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High Courts28 Jun 2023Dismissed

National Insurance Company Limited Thr Vs Jamni Bai And Others

Madhya Pradesh High Court · (2023) 06 MP CK 0116

Motor Vehicles Act, 1988 — Section 140, 166, 166(1), 173(1)Code Of Civil Procedure, 1908 — Section 2(11)Arbitration And Conciliation Act, 1996 — Section 2(1)(g)

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High Courts28 Jun 2023Allowed

Irfan Khan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0104

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 294, 327, 506

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High Courts28 Jun 2023Allowed/Disposed Of

Ajay Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 06 MP CK 0103

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6

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High Courts28 Jun 2023Allowed/Disposed Of

Pawan Singh Tomar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0102

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 365, 379, 452

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High Courts28 Jun 2023Disposed Of

Mangal Singh Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 06 MP CK 0101

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 376, 376(D)(B)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 5(n), 5(j)(ii), 6, 16, 17

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High Courts28 Jun 2023Allowed/Disposed Of

Gajendra @ Gajji Vs State Of M.P

Madhya Pradesh High Court · (2023) 06 MP CK 0100

Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 437(3), 439

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High Courts28 Jun 2023

Prosecutrix XYZ Through Manu Prakash Pachauri Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 06 MP CK 0099

Indian Penal Code, 1860 — Section 354

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High Courts28 Jun 2023