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Madhya Pradesh High Court judgments

49,605 judgments · page 182 of 2,481

High Courts01 Jul 2023

Sapendra Singh Vs Ovendra Singh And Others

Madhya Pradesh High Court · (2023) 07 MP CK 0008

Constitution Of India, 1950 — Article 226Madhya Pradesh Panchayats (Election Petitions, Corrupt Practices And Disqualification For Membership) Rules, 1995 — Rule 8Code Of Civil Procedure, 1908 — Section 151
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High Courts01 Jul 2023Allowed/Disposed Of

Payal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 07 MP CK 0006

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 49A
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High Courts30 Jun 2023Dismissed

Shivam Gupta Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 06 MP CK 0120

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173(2), 228, 397, 482Indian Penal Code, 1860 — Section 34, 90, 120B, 294, 323, 375, 376, 376(2)(n), 417, 467, 504, 506, 506(2)
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High Courts30 Jun 2023Dismissed

Leeladhar Vishwakarma Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 06 MP CK 0118

Constitution Of India, 1950 — Article 14, 226, 309Madhya Pradesh Municipal (Compounding Of Offence Of Construction Of Buildings, Fees And Conditions) Rules, 2016 — Rule 4, 5Madhya Pradesh Municipal Corporation Act, 1956 — Section 307, 307(2), 307(3), 307(5)
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High Courts30 Jun 2023Dismissed

Suleman Vs District Collector The State Of Madhya Pradesh Govt.

Madhya Pradesh High Court · (2023) 06 MP CK 0117

Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 27Lok Nayak Jayaprakash Narayan (MISA/DIR Persons Detained For Social Or Political Reasons) Honor Fund Rules, 2008 — Rule 2(Ga)(Gha), 3Essential Commodities Act, 1955 — Section 3, 7
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High Courts30 Jun 2023Dismissed

Kailash Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0112

Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 15(c), 29Evidence Act, 1872 — Section 27
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High Courts30 Jun 2023Disposed Of

Suchitra Dubey Vs Sattar And Others

Madhya Pradesh High Court · (2023) 06 MP CK 0111

Limitation Act, 1963 — Article 58Code Of Civil Procedure, 1908 — Section 115, 151, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 13
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High Courts30 Jun 2023Dismissed

Mohin Mansoori Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 06 MP CK 0110

Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 19Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 7A, 64, 102Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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