High Courts10 Jul 2023Disposed Of
Rajaditya Singh Rajput Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 180 of 2,481
High Courts10 Jul 2023Disposed Of
Golu Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0059
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 342, 376(2)(N), 376(2)(Cha)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 5N, 5(j)(ii), 6
High Courts07 Jul 2023Allowed
Pankaj Baghel Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0039
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts07 Jul 2023Allowed
Brajendra Singh Chauhan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts07 Jul 2023
Badshah Singh And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 389(1), 397, 401Indian Penal Code, 1860 — Section 323, 452
High Courts07 Jul 2023
Khalil Ur Rehman And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0036
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120B, 420, 468
High Courts07 Jul 2023
Lalibai Mali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0035
Indian Penal Code, 1860 — Section 325
High Courts06 Jul 2023Allowed
M/S Noumla Vs M/S Ruchi World Wide Limited Ruchi House, Royal Palm And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0045
Arbitration And Conciliation Act, 1996 — Section 33, 34, 34(1), 34(2), 34(3), 75, 81Limitation Act, 1963 — Section 14
High Courts06 Jul 2023Allowed/Disposed Of
Jagannath Singh Solanki Vs Revenue Department Principal Secretary Vallabh Bhawan, Bhopal And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0044
Constitution Of India, 1950 — Article 226, 309Madhya Pradesh Civil Services (Classification, Control And Appeal) Rules, 1966 — Rule 10, 10(V), 10(VI), 10(VII), 10(VIII), 10(IX), 12, 12(3)(A)Madhya Pradesh Land Revenue Code, 1959 — Section 106
High Courts06 Jul 2023Allowed
Himanshu Mishra Vs Hindustan Petroleum Corporation Limited Thru And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0043
Constitution Of India, 1950 — Article 226
High Courts06 Jul 2023Allowed/Disposed Of
Dr. G.C. Chourasiya Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0042
Constitution Of India, 1950 — Article 14, 162, 166, 226Madhya Pradesh Civil Services (Classification, Control And Appeal) Rules, 1966 — Rule 9, 250
High Courts06 Jul 2023Dismissed
Entertainment And Developers Vs Carnival Films Entertainment Pvt
Madhya Pradesh High Court · (2023) 07 MP CK 0041
Arbitration And Conciliation Act, 1996 — Section 9, 9(1), 9(3), 11(5), 17, 36, 37Code Of Civil Procedure, 1908 — Section 151
High Courts06 Jul 2023Disposed Of
Vijay Jain @ Teetu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0034
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 409, 467, 468, 471
High Courts06 Jul 2023Allowed
Jitendra Jaiswal Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0033
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 354, 506Protection Of Children From Sexual Offences Act, 2012 — Section 9(M), 10
High Courts06 Jul 2023Dismissed
Chandrakuwar Bai Vs Ajay @ Kalla And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0032
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 494, 498A
High Courts06 Jul 2023Allowed
Bhartu Alias Bharat And Others Vs e State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0031
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302, 323
High Courts06 Jul 2023Dismissed
Anoop Pathak Vs Archna Mahte
Madhya Pradesh High Court · (2023) 07 MP CK 0030
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 420
High Courts05 Jul 2023Dismissed
Chhaya Parihar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0047
Constitution Of India, 1950 — Article 226
High Courts05 Jul 2023Allowed
Kamla Bai And Others Vs Babulal And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0046
Code Of Civil Procedure, 1908 — Section 145, Order 16 Rule 1, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24Evidence Act, 1872 — Section 65Code Of Criminal Procedure, 1973 — Section 145
High Courts05 Jul 2023Allowed/Disposed Of
Rammu Alias Ramgopal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0023
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)