High Courts05 Jul 2023Allowed/Disposed Of
Dharendra Dangi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0022
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 49(A)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 181 of 2,481
High Courts05 Jul 2023Allowed
Laxminarayan Rathore Vs Union Of India CBN Indore (Madhya Pradesh)
Madhya Pradesh High Court · (2023) 07 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29, 67
High Courts05 Jul 2023Allowed
Mustkeen Khan Vs State Of M.P
Madhya Pradesh High Court · (2023) 07 MP CK 0020
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 399, 400, 402Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts05 Jul 2023Allowed/Disposed Of
Suneel Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0019
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 323, 326, 427, 506
High Courts05 Jul 2023Allowed/Disposed Of
Jaybhan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0018
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 34, 323, 366, 376
High Courts05 Jul 2023Allowed
Prakash @ Omprakash Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0017
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 399, 400, 402Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts04 Jul 2023Dismissed
Mohit Jain Vs Union Of India
Madhya Pradesh High Court · (2023) 07 MP CK 0051
Central Goods And Service Tax Act, 2017 — Section 70, 132
High Courts04 Jul 2023Disposed Of
Shaleen Vs Nikhil Sharma
Madhya Pradesh High Court · (2023) 07 MP CK 0050
Family Court Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 397, 401
High Courts04 Jul 2023Dismissed
Sukhendra Chaturvedi And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 209, 227, 397, 401, 482Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961— Section 3, 4
High Courts04 Jul 2023Partly Allowed
Hemchand Vs e State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 357(1), 374Indian Penal Code, 1860 — Section 294, 307, 320, 323, 325, 326, 506
High Courts04 Jul 2023Disposed Of
Mukesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0028
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 409, 468, 471
High Courts04 Jul 2023Disposed Of
Jagdish Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0027
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 409, 468, 471
High Courts04 Jul 2023Allowed
Lakhan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0026
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts04 Jul 2023Allowed
Vikramsingh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0025
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Madhya Pradesh Excise Act, 1915 — Section 34(2), 49A
High Courts03 Jul 2023Allowed
Ritesh Data Vs Fossil Fashion Fabrics A Unit Of R K Rasayan
Madhya Pradesh High Court · (2023) 07 MP CK 0052
Constitution Of India, 1950 — Article 136, 226, 227Code Of Criminal Procedure, 1973 — Section 265A, 265G
High Courts03 Jul 2023
Tabrej And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0016
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 120B, 201, 417, 419
High Courts03 Jul 2023Dismissed
State Of Madhya Pradesh Vs Sohil And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0015
Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 120B, 342, 366, 376D
High Courts03 Jul 2023Allowed
Sunil Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0014
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts01 Jul 2023Disposed Of
Mohanlal Vs Rameshwar And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0040
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 18 Rule 3
High Courts01 Jul 2023Allowed
Abhishek @ Lucky Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 302, 323, 506