High Courts11 Mar 1996Dismissed
Estate of Late Tukojirao Holkar Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1997) 223 ITR 480
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,790 of 2,382
High Courts11 Mar 1996
Commissioner of Income Tax Vs H.H. Maharani Prabha Rajyalaxmi
Madhya Pradesh High Court · (1997) 228 ITR 234
Income Tax Act, 1961 — Section 256
High Courts11 Mar 1996
Badshah Construction Co. (P.) Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 135 CTR 311 : (1997) 223 ITR 512
Finance Act, 1981 — Section 2(7)Income Tax Act, 1961 — Section 80HH, 80I
High Courts11 Mar 1996
Commissioner of Income Tax Vs Sobhagmal Mishrilal Semlavada
Madhya Pradesh High Court · (1998) 146 CTR 491 : (1997) 223 ITR 554
Income Tax Act, 1961 — Section 263, 64
High Courts11 Mar 1996Allowed
Rajesh @ Raja Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 1 MPLJ 136
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts11 Mar 1996Allowed
Kadhora Ballo Kachhi Vs State of M.P.
Madhya Pradesh High Court · (1998) 2 MPLJ 348
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 365, 396
High Courts11 Mar 1996
Badshah Construction Co. (P) Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 87 TAXMAN 339
Income Tax Act, 1961 — Section 256(1), 80HH, 80I
High Courts09 Mar 1996
NANDLAL JAISWAL and CO. Vs COMMISSIONER OF INCOME TAX.
Madhya Pradesh High Court · (1997) 142 CTR 501
Income Tax Act, 1961 — Section 143, 144, 256, 271
High Courts09 Mar 1996
COMMISSIONER OF INCOME TAX Vs SHELLY PRODUCTS.
Madhya Pradesh High Court · (1997) 139 CTR 255
Income Tax Act, 1961 — Section 139, 140A, 143, 156, 210
High Courts08 Mar 1996
United India Insurance Co. Vs Leelabai and Others
Madhya Pradesh High Court · (1997) 1 ACC 327
High Courts08 Mar 1996
Sultan Singh Vs State of M.P.
Madhya Pradesh High Court · (1997) CriLJ 657
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice Act, 1986 — Section 5, 6, 7(2)
High Courts08 Mar 1996
Smt. Manoramadevi Agrawal Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1996) 136 CTR 278 : (1997) 223 ITR 435 : (1996) 88 TAXMAN 311
Wealth Tax Act, 1957 — Section 17, 18, 18(1)
High Courts08 Mar 1996
Binodiram Balchand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 223 ITR 261
Income Tax Act, 1961 — Section 256(1), 258
High Courts08 Mar 1996
Commissioner of Income Tax Vs J.P. Dubey
Madhya Pradesh High Court · (1997) 140 CTR 235 : (1997) 223 ITR 451
Income Tax Act, 1961 — Section 256(2)
High Courts08 Mar 1996
COMMISSIONER OF Income Tax Vs MALTHURAM RAJENDRA KUMAR.
Madhya Pradesh High Court · (1997) 142 CTR 160
Income Tax Act, 1961 — Section 144, 185, 186
High Courts07 Mar 1996
Onkar Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 DMC 66
Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Mar 1996
Mrs. Banoo E. Cowasji, Mrs. Ketayun Stedman and Late Banoo E. Cowasji (through her legal heirs) Vs Commissioner of Gift-tax
Madhya Pradesh High Court · (1997) 223 ITR 219 : (1996) 87 TAXMAN 334
High Courts07 Mar 1996
MRS. BANOO F. COWASJI Vs COMMISSIONER OF GIFT TAX
Madhya Pradesh High Court · (1996) 133 CTR 464
Trusts Act, 1882 — Section 3
High Courts07 Mar 1996
Khandelwal Oil Industries Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 134 CTR 218 : (1997) 223 ITR 176
High Courts03 Mar 1996
Commissioner of Income Tax Vs Kamdhenu Agencies
Madhya Pradesh High Court · (1997) 143 CTR 444 : (1997) 223 ITR 376
Income Tax Act, 1961 — Section 263, 32, 32A