High Courts15 Mar 1996
Commissioner of Income Tax Vs Rajdoot Hotel Enterprises Corporation Pvt. Ltd.
Madhya Pradesh High Court · (2000) 158 CTR 588 : (2000) 241 ITR 277
Income Tax Act, 1961 — Section 32
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,789 of 2,382
High Courts15 Mar 1996
Smt. Shashi Varma Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1999) 152 CTR 227 : (1997) 224 ITR 107 : (1997) 224 ITR 106
Income Tax Act, 1961 — Section 54
High Courts15 Mar 1996
Indrajit Singh Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 227 ITR 539
Income Tax Act, 1961 — Section 10, 256(2)
High Courts15 Mar 1996
COMMISSIONER OF INCOME TAX Vs BAKHTAWAR SINGH.
Madhya Pradesh High Court · (1997) 141 CTR 62
Income Tax Act, 1961 — Section 256, 32A, 80HH, 80I
High Courts14 Mar 1996
COMMISSIONER OF INCOME TAX Vs M.K. PUSHPRAJ SINGH and Another
Madhya Pradesh High Court · (1998) 148 CTR 375
Income Tax Act, 1961 — Section 2, 22, 256, 53, 54
High Courts14 Mar 1996Allowed
Shyamabai and Others Vs Vasudeo Rudranarayan Awasthi and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 327
Motor Vehicles Act, 1939 — Section 103A, 103A(2), 110B, 94, 96Motor Vehicles Act, 1988 — Section 157
High Courts14 Mar 1996
Commissioner of Gift-tax Vs Gulraj Baboolal
Madhya Pradesh High Court · (1997) 224 ITR 88 : (1996) 89 TAXMAN 374
Gift Tax Act, 1958 — Section 5(1)
High Courts14 Mar 1996
Commissioner of Income Tax Vs Rahul Steel Forgings (P) Ltd.
Madhya Pradesh High Court · (1997) 224 ITR 135
Income Tax Act, 1961 — Section 256(2)
High Courts14 Mar 1996Dismissed
Smt. Geeta Sharma Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 MPJR 103
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Mar 1996Dismissed
Rajendra Parekh Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 113
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 2(1), 7
High Courts13 Mar 1996
Commissioner of Income Tax Vs Laxmi Metal Powder (P.) Ltd.
Madhya Pradesh High Court · (1997) 224 ITR 43
High Courts13 Mar 1996
Commissioner of Income Tax Vs Malwa Oxygen and Industrial (P.) Ltd.
Madhya Pradesh High Court · (1997) 224 ITR 72
Income Tax Act, 1961 — Section 256(2)
High Courts13 Mar 1996
State Bank of Indore Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 223 ITR 762
Income Tax Act, 1961 — Section 256(2), 263, 80M
High Courts13 Mar 1996
Commissioner of Income Tax Vs Oswal Data Processors
Madhya Pradesh High Court · (1997) 223 ITR 735
Income Tax Act, 1961 — Section 32A, 80J
High Courts13 Mar 1996
National News Print and Paper Mills Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 141 CTR 485 : (1997) 223 ITR 688
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11
High Courts13 Mar 1996Dismissed
State of Madhya Pradesh Vs Ganesh Ram
Madhya Pradesh High Court · (1997) CriLJ 2116
Penal Code, 1860 (IPC) — Section 306
High Courts12 Mar 1996Dismissed
Commissioner of Wealth Tax Vs Smt. Usha Devi
Madhya Pradesh High Court · (1996) 87 TAXMAN 399
Wealth Tax Act, 1957 — Section 27(1), 27(3), 5(1), 5(1)(xiv), 7
High Courts12 Mar 1996
Punjab National Bank Vs Maqbool Ahmad Qureshi and Another
Madhya Pradesh High Court · (1996) 41 MPLJ 689 : (1996) MPLJ 689
Civil Procedure Code, 1908 (CPC) — Section 137, 137(2), 137(3)Constitution of India, 1950 — Article 345
High Courts12 Mar 1996
Punjab National Bank Vs Maqbool Ahmad Qureshi
Madhya Pradesh High Court · (1996) 2 MPJR 58
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Mar 1996Dismissed
Hazi Musa Wali Mohammad Vs Smt. Gogalbai
Madhya Pradesh High Court · (1998) 1 MPJR 102
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e), 12(1)(f)