High Courts22 Mar 1996
Leela Bai and Others Vs Munna Lal and Others
Madhya Pradesh High Court · (1997) 2 ACC 461 : (1996) ACJ 1190
Motor Vehicles Act, 1988 — Section 140
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,788 of 2,382
High Courts21 Mar 1996Dismissed
Prahlad Das and Another Vs Madholal
Madhya Pradesh High Court · (1996) 2 MPJR 239
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(b)
High Courts21 Mar 1996
Ishwarchand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 224 ITR 739
Income Tax Act, 1961 — Section 145, 256
High Courts21 Mar 1996
Kameshwar Singh Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 JLJ 268 : (1997) 1 MPLJ 145
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50Penal Code, 1860 (IPC) — Section 279, 337
High Courts21 Mar 1996Dismissed
Kameshwar Singh Vs The State of M.P.
Madhya Pradesh High Court · (1997) CriLJ 1284
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 41, 41(2), 42, 42(1)
High Courts19 Mar 1996
Commissioner of Income Tax Vs Kalani Asbestos Cement (P.) Ltd.
Madhya Pradesh High Court · (1997) 224 ITR 338 : (1988) 41 TAXMAN 193
Companies Act, 1956 — Section 58AIncome Tax Act, 1961 — Section 40A(8)
High Courts19 Mar 1996
Chunnilal Onkarmal Pvt. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 135 CTR 1 : (1997) 224 ITR 233
Income Tax Act, 1961 — Section 154, 263
High Courts19 Mar 1996
Bharat Aluminium Company Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1996) 41 MPLJ 1091 : (1995) MPLJ 40
Madhya Pradesh General Sales Tax Act, 1958 — Section 17(3)
High Courts19 Mar 1996
COMMISSIONER OF INCOME TAX Vs KALANI ASBESTOS PVT. LTD.
Madhya Pradesh High Court · (1996) 134 CTR 428
Income Tax Act, 1961 — Section 256, 40A
High Courts18 Mar 1996Dismissed
Smt. Savitridevi Vs State of M.P. and others
Madhya Pradesh High Court · (1997) 1 MPJR 124
High Courts18 Mar 1996
MAHENDRA KUMAR Vs UNION OF INDIA and Another
Madhya Pradesh High Court · (1997) 140 CTR 331
Income Tax Act, 1961 — Section 147, 148, 271, 80L
High Courts18 Mar 1996
COMMISSIONER OF INCOME TAX Vs MANSUKHLAL PRANJIBHAI.
Madhya Pradesh High Court · (1997) 137 CTR 63
Income Tax Act, 1961 — Section 256, 43B
High Courts18 Mar 1996Dismissed
Savitridevi Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 592 : (1996) MPLJ 592
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 6
High Courts18 Mar 1996
Oswal Traders Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 141 CTR 87 : (1997) 228 ITR 195
Income Tax Act, 1961 — Section 161(1)
High Courts18 Mar 1996Dismissed
M.P. Bhaya Vs Ram Prakash Sharma
Madhya Pradesh High Court · (1997) 1 JLJ 128 : (1997) 2 MPLJ 436
Civil Procedure Code, 1908 (CPC) — Section 11Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13(6)
High Courts15 Mar 1996Allowed
Rakesh Jhalani Vs Ayukta Nagar Palika Nigam, Ratlam
Madhya Pradesh High Court · (1997) 1 MPJR 212
Madhya Pradesh Municipal Corporation Act, 1956 — Section 46, 47(4)
High Courts15 Mar 1996Allowed
Rakesh Jhalani Vs Commissioner, Nagar Nigam
Madhya Pradesh High Court · (1996) 41 MPLJ 685 : (1996) MPLJ 685
Madhya Pradesh Municipal Corporation Act, 1956 — Section 46, 47
High Courts15 Mar 1996
COMMISSIONER OF INCOME TAX Vs M. P. AUDYOGIK KENDRA VIKAS NIGAM (RAIPUR) LIMITED.
Madhya Pradesh High Court · (1997) 141 CTR 324 : (1998) 96 TAXMAN 204
Income Tax Act, 1961 — Section 256
High Courts15 Mar 1996
Commissioner of Income Tax Vs Santosh Rice Mills
Madhya Pradesh High Court · (1997) 142 CTR 37 : (1998) 230 ITR 813
Income Tax Act, 1961 — Section 256
High Courts15 Mar 1996
Commissioner of Income Tax Vs Alimbeg Salimbhai
Madhya Pradesh High Court · (1996) 135 CTR 124 : (1997) 224 ITR 166 : (1996) 89 TAXMAN 383
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 21, 26, 27