High Courts02 Apr 1996Dismissed
Vitthal Ramkrishna Pendharkar Vs The District Land Development Bank, Jabalpur
Madhya Pradesh High Court · (1997) 1 MPJR 185
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 32
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,786 of 2,382
High Courts02 Apr 1996
COMMISSIONER OF INCOME TAX Vs BHAGWAN CLOTH STORES.
Madhya Pradesh High Court · (1996) 133 CTR 402
Income Tax Act, 1961 — Section 254, 256
High Courts27 Mar 1996
Krishna and Another Vs Pannalal and Others
Madhya Pradesh High Court · (1997) 2 ACC 172
High Courts27 Mar 1996Dismissed
State of M.P. Vs Ganesh Ram
Madhya Pradesh High Court · (1997) 2 MPJR 163
Penal Code, 1860 (IPC) — Section 306
High Courts27 Mar 1996Allowed
Krishna and Another Vs Panna Lal and Others
Madhya Pradesh High Court · (1997) 2 ACC 172
High Courts27 Mar 1996
Commissioner of Income Tax Vs Dewas Dye Casting Pvt. Ltd.
Madhya Pradesh High Court · (1997) 226 ITR 427
Income Tax Act, 1961 — Section 139, 256
High Courts27 Mar 1996
Commissioner of Income Tax Vs Fatelal (Lrs. of Rambhabai)
Madhya Pradesh High Court · (1997) 225 ITR 1061
Income Tax Act, 1961 — Section 154, 256(2)
High Courts27 Mar 1996
Kailashpati Kedia Vs State of Maharashtra and Others
Madhya Pradesh High Court · (1996) JLJ 363 : (1996) 41 MPLJ 847 : (1996) MPLJ 847
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 81(1)
High Courts27 Mar 1996Dismissed
State of M.P. Vs Bhartu Bajla
Madhya Pradesh High Court · (1997) 1 MPLJ 559
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7(1)
High Courts27 Mar 1996Allowed
State of M.P. Vs Matadeen alias Mata Prasad
Madhya Pradesh High Court · (1997) CriLJ 2045 : (1996) ILR (MP) 176 : (1996) 2 RCR(Criminal) 114
Penal Code, 1860 (IPC) — Section 306
High Courts26 Mar 1996
COMMISSIONER OF INCOME TAX Vs MEWARA CONSTRUCTIONS.
Madhya Pradesh High Court · (1996) 136 CTR 164
Income Tax Act, 1961 — Section 256, 32A
High Courts26 Mar 1996Allowed
Telecom District Engineer and Another Vs Pramesh Agrawal and Another
Madhya Pradesh High Court · (1997) 1 MPLJ 173
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(2)Specific Relief Act, 1963 — Section 38, 41
High Courts26 Mar 1996
Commissioner of Income-ta Vs Sachdev Dal Mills
Madhya Pradesh High Court · (1996) 87 TAXMAN 402
Income Tax Act, 1961 — Section 139(1), 256(1), 256(2), 43B
High Courts25 Mar 1996
KOHINOOR ENTERPRISES Vs Income Tax OFFICER and Others
Madhya Pradesh High Court · (1998) 144 CTR 381
Income Tax Act, 1961 — Section 147, 148
High Courts25 Mar 1996
Balchand Malaiya (HUF) Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1996) 134 CTR 547 : (1997) 227 ITR 651 : (1997) 1 MPLJ 368
Wealth Tax Act, 1957 — Section 27(1)
High Courts25 Mar 1996
Commissioner of Income Tax Vs Mewara Constructions
Madhya Pradesh High Court · (1997) 226 ITR 152
Income Tax Act, 1961 — Section 256, 32A
High Courts25 Mar 1996Dismissed
High Court of Madhya Pradesh Employees' Association Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1997 MP 155 : (1996) ILR (MP) 109 : (1996) JLJ 552 : (1996) 41 MPLJ 929 : (1996) MPLJ 929
Constitution of India, 1950 — Article 14, 276, 276(2), 276(3)Madhya Pradesh Vritti Kar Adhiniyam, 1995 — Section 5
High Courts25 Mar 1996
Kohinoor Enterprises Vs Income Tax Officer and Others
Madhya Pradesh High Court · (1997) 226 ITR 88 : (1996) 89 TAXMAN 587
Income Tax Act, 1961 — Section 147, 148
High Courts25 Mar 1996
COMMISSIONER OF INCOME TAX Vs MOHANLAL MISHRILAL and SONS. (ALSO Commissioner of Income Tax v. GULJARILAL RAMESHCHAND. Commissioner of Income Tax v. MILAN TRADING CORPN. Commissioner of Income Tax v. CHIMANLAL TOKERSI and CO. AND Commissioner of Income Tax v. CHUNNILAL and CO.).
Madhya Pradesh High Court · (1996) 135 CTR 483
Income Tax Act, 1961 — Section 256, 43B
High Courts25 Mar 1996
SANCTUS DRUGS PHARMACEUTICALS (P) LTD. and Another Vs UNION OF INDIA and Others
Madhya Pradesh High Court · (1997) 137 CTR 207