High Courts09 Apr 1996
COMMISSIONER OF WEALTH TAX Vs H.H. MAHARANI USHA DEVI.
Madhya Pradesh High Court · (1997) 140 CTR 166
Wealth Tax Act, 1957 — Section 27(3), 35
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,785 of 2,382
High Courts08 Apr 1996
Swatantra Kumar Vs Qamar Ali and Others
Madhya Pradesh High Court · (1997) 1 ACC 162
Motor Vehicles Act, 1939 — Section 110D
High Courts08 Apr 1996
SINGHAI RAKESH KUMAR Vs UNION OF INDIA and Others
Madhya Pradesh High Court · (1996) 134 CTR 280
Constitution of India, 1950 — Article 366Income Tax Act, 1961 — Section 2, 256
High Courts08 Apr 1996Dismissed
Singhai Rakesh Kumar Vs Union of India
Madhya Pradesh High Court · (1997) 1 MPJR 47
Income Tax Act, 1961 — Section 256(1)
High Courts08 Apr 1996
Deepak Natkar Vs Deepali Natkar
Madhya Pradesh High Court · (1996) 2 DMC 506
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts08 Apr 1996
Singhai Rakesh Kumar Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1997) 227 ITR 81 : (1997) 2 MPLJ 138 : (1996) 89 TAXMAN 400
Constitution of India, 1950 — Article 366(1)Income Tax Act, 1961 — Section 2(14), 2(1A)
High Courts08 Apr 1996
Commissioner of Income Tax Vs Shree Synthetics Ltd.
Madhya Pradesh High Court · (1997) 227 ITR 145
Income Tax Act, 1961 — Section 256(2), 273(2), 80J
High Courts08 Apr 1996
Commissioner of Income Tax Vs Rajiv Udyog
Madhya Pradesh High Court · (1997) 227 ITR 209
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts08 Apr 1996
COMMISSIONER OF INCOME TAX Vs SINGHAI RAKESH KUMAR.
Madhya Pradesh High Court · (1996) 134 CTR 287 : (1997) 91 TAXMAN 165
Income Tax Act, 1961 — Section 2(1A), 256(2)
High Courts07 Apr 1996
Lilly Kutty (Mrs.) Vs State of M.P. and Another
Madhya Pradesh High Court · (1996) 2 MPJR 41
Constitution of India, 1950 — Article 226Juvenile Justice Act, 1986 — Section 16(2)
High Courts04 Apr 1996
Commissioner of Income Tax Vs P.D. Agrawal and Co.
Madhya Pradesh High Court · (1997) 226 ITR 924
Income Tax Act, 1961 — Section 32A, 80HHA, 80J
High Courts04 Apr 1996
Commissioner of Income Tax Vs Hope Textiles Ltd.
Madhya Pradesh High Court · (1997) 143 CTR 33 : (1997) 225 ITR 993
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts04 Apr 1996Allowed
Kashiram Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1996 MP 247
Civil Procedure Code, 1908 (CPC) — Section 9Evidence Act, 1872 — Section 101, 102, 103, 104, 114Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11(5), 6B, 6BB, 6C11(4)
High Courts04 Apr 1996Dismissed
Sanjiv Arora Vs National Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (1997) ACJ 173 : AIR 1997 MP 5 : (1997) 1 JLJ 35 : (1996) 2 MPJR 99 : (1996) 41 MPLJ 668 : (1996) MPLJ 668
Civil Procedure Code, 1908 (CPC) — Section 4Constitution of India, 1950 — Article 225, 227
High Courts03 Apr 1996
Mukunchand Baid Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 142 CTR 147 : (1997) 226 ITR 907 : (1996) 89 TAXMAN 423
Income Tax Act, 1961 — Section 184(7)
High Courts03 Apr 1996
Commissioner of Income Tax Vs Harkeshdas
Madhya Pradesh High Court · (1997) 228 ITR 289
Income Tax Act, 1961 — Section 64(1)
High Courts02 Apr 1996Dismissed
State of M.P. Vs Manoj and Another
Madhya Pradesh High Court · (1996) 04 MP CK 0086
High Courts02 Apr 1996Dismissed
Radheshyam Tiwari Vs Sarita @ Taran Devi
Madhya Pradesh High Court · (1997) 1 DMC 186
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Apr 1996
Commissioner of Income Tax Vs Sureshchandra Gupta
Madhya Pradesh High Court · (1997) 227 ITR 613 : (1997) 226 ITR 613
Income Tax Act, 1961 — Section 256, 271(1)
High Courts02 Apr 1996
Commissioner of Income Tax Vs Thakurdas Aidasani
Madhya Pradesh High Court · (1997) 226 ITR 869
Income Tax Act, 1961 — Section 148, 256(2)