High Courts16 Apr 1996Allowed
Mst. Kalavati and Another Vs Dhaniya Bai and Others
Madhya Pradesh High Court · (1997) 2 DMC 141
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Marriage Act, 1955 — Section 16Succession Act, 1925 — Section 372
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,784 of 2,382
High Courts15 Apr 1996
Abha Maheshwari (Smt.) Vs State of M.P. and Another
Madhya Pradesh High Court · (1996) JLJ 699
Constitution of India, 1950 — Article 226
High Courts15 Apr 1996
Commissioner of Income Tax Vs Sumermal Gopichand
Madhya Pradesh High Court · (1997) 138 CTR 149 : (1997) 226 ITR 456
Income Tax Act, 1961 — Section 139(1), 43B
High Courts15 Apr 1996
Commissioner of Income Tax Vs M.P. Audhyogik Vikas Nigam Ltd.
Madhya Pradesh High Court · (1997) 142 CTR 524 : (1997) 225 ITR 782 : (1996) 89 TAXMAN 429
Income Tax Act, 1961 — Section 37
High Courts15 Apr 1996
Commissioner of Income Tax Vs Oriental Trading Co.
Madhya Pradesh High Court · (1997) 227 ITR 695
Income Tax Act, 1961 — Section 185, 256(2)
High Courts15 Apr 1996
Steel Authority of India Ltd. and another Vs I. Ramenayya and others
Madhya Pradesh High Court · (1997) 2 MPLJ 620
Factories Act, 1948 — Section 46
High Courts12 Apr 1996
Jamil Hussain and Another Vs Omprakash and Others
Madhya Pradesh High Court · (1996) 2 MPJR 95
High Courts12 Apr 1996Allowed
Anil Kumar Jain Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) 41 MPLJ 594 : (1996) MPLJ 594
Penal Code, 1860 (IPC) — Section 304B
High Courts12 Apr 1996
Commissioner of Income Tax Vs Bhilai Machine Tools
Madhya Pradesh High Court · (1997) 141 CTR 32 : (1997) 228 ITR 200 : (1997) 91 TAXMAN 175
Income Tax Act, 1961 — Section 161(1)
High Courts12 Apr 1996Allowed
Anil Kumar Jain Vs State of M.P.
Madhya Pradesh High Court · (1996) CriLJ 3191 : (1996) 2 DMC 640 : (1996) ILR (MP) 193
Penal Code, 1860 (IPC) — Section 304B
High Courts12 Apr 1996
Lily Kutty Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1996) 41 MPLJ 1042 : (1996) MPLJ 1042
Constitution of India, 1950 — Article 226, 227Juvenile Justice Act, 1986 — Section 16(2)
High Courts12 Apr 1996Allowed
Jameel Hussein and another Vs Shree Om Prakash Singh Gurjar and others
Madhya Pradesh High Court · (1997) 1 MPJR 98
High Courts12 Apr 1996
Jameel Hussein and Another Vs Om Prakash Singh Gurjar and Others
Madhya Pradesh High Court · (1998) 2 ACC 124 : (1996) 41 MPLJ 1070 : (1996) MPLJ 1070
Motor Vehicles Act, 1988 — Section 168
High Courts11 Apr 1996Allowed
Uma Shankar Vs State of M. P.
Madhya Pradesh High Court · (1998) 2 MPJR 27
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts11 Apr 1996Allowed
Om Prakash Singh Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 MPJR 241
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1)(d)
High Courts11 Apr 1996
SHRI ZAMIDAR KAUTUMBIC NYAS and Another Vs UNION OF INDIA and Others
Madhya Pradesh High Court · (1998) 147 CTR 205
Wealth Tax Act, 1957 — Section 43
High Courts11 Apr 1996
Shri Zamidar Kautumbic Nyas and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1998) 230 ITR 200
Wealth Tax Act, 1957 — Section 2, 43
High Courts10 Apr 1996
Commissioner of Income Tax Vs Sureshchand Mittal
Madhya Pradesh High Court · (1998) 146 CTR 358 : (1997) 228 ITR 793
Income Tax Act, 1961 — Section 132(5), 256(1), 256(2), 271(1)
High Courts09 Apr 1996
Malwa Vanaspati and Chemicals Co. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 228 ITR 668
Income Tax Act, 1961 — Section 35B
High Courts09 Apr 1996
Lachhiram Puranmal Moman Barodiya Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 228 ITR 309
Income Tax Act, 1961 — Section 256(1), 256(2), 36(1)