COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 1,782 of 2,382

High Courts26 Apr 1996

Salim Khan Vs State of M.P.

Madhya Pradesh High Court · (1997) 1 JLJ 68 : (1996) 41 MPLJ 995 : (1996) MPLJ 995 : (1998) 2 RCR(Criminal) 531

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 50

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High Courts25 Apr 1996

Commissioner of Income Tax Vs Sal Udyog Limited

Madhya Pradesh High Court · (1998) 148 CTR 198 : (1998) 230 ITR 192 : (1997) 91 TAXMAN 242

Income Tax Act, 1961 — Section 263

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High Courts25 Apr 1996

Commissioner of Income Tax Vs Noshirwan and Co. Pvt. Ltd.

Madhya Pradesh High Court · (1997) 227 ITR 914

Income Tax Act, 1961 — Section 139(1), 43B

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High Courts25 Apr 1996Dismissed

Central Bank of India, Tirodi Branch Vs Abdul Mujeeb Khan and Others

Madhya Pradesh High Court · (1996) 41 MPLJ 1110 : (1996) MPLJ 1110

Contract Act, 1872 — Section 151, 152, 172

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High Courts25 Apr 1996

COMMISSIONER OF INCOME TAX Vs NOSHIRWAN and CO. PVT. LTD.

Madhya Pradesh High Court · (1998) 146 CTR 648

Income Tax Act, 1961 — Section 139, 43B

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High Courts25 Apr 1996Allowed

Kalibai and Others Vs M.P. Electricity Board

Madhya Pradesh High Court · (1997) ACJ 791

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High Courts24 Apr 1996

Rajnibai and Others Vs Avtar Singh and Others

Madhya Pradesh High Court · (1996) 2 ACC 197

Motor Vehicles Act, 1988 — Section 173

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High Courts24 Apr 1996Allowed

Rajni Bai and Others Vs Avtar Singh and Others

Madhya Pradesh High Court · (1996) 04 MP CK 0071

Motor Vehicles Act, 1988 — Section 140, 166, 173

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High Courts24 Apr 1996

Commissioner of Income Tax Vs Gorelal Dubey

Madhya Pradesh High Court · (1997) 143 CTR 130 : (1998) 232 ITR 246 : (1996) 89 TAXMAN 49

Income Tax Act, 1961 — Section 43B

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High Courts24 Apr 1996

Commissioner of Income Tax Vs Rajendra Rice Mill

Madhya Pradesh High Court · (1998) 232 ITR 217 : (1996) 89 TAXMAN 426

Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD

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High Courts24 Apr 1996

COMMISSIONER OF INCOME TAX Vs GANESH PRASAD BADRIPRASAD and CO.

Madhya Pradesh High Court · (1997) 140 CTR 548

Income Tax Act, 1961 — Section 142, 143, 256, 271, 274

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High Courts24 Apr 1996

Commissioner of Income Tax Vs Ganesh Prasad Badriprasad and Co.

Madhya Pradesh High Court · (1998) 231 ITR 951 : (1996) 89 TAXMAN 76

Income Tax Act, 1961 — Section 271, 274

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High Courts23 Apr 1996Dismissed

Commissioner of Customs and C. Ex. Vs Kesari Steels

Madhya Pradesh High Court · (1997) 57 ECC 91 : (1996) 87 ELT 34

Central Excise Rules, 1944 — Rule 57ACentral Excises and Salt Act, 1944 — Section 35G(3)

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High Courts23 Apr 1996Dismissed

Sarat Chandra Nanda and Others Vs Union of India (UOI)

Madhya Pradesh High Court · (1998) ACJ 274 : AIR 1997 MP 70 : (1996) ILR (MP) 151 : (1997) 1 MPLJ 119

General Clauses Act, 1897 — Section 6Railways Act, 1890 — Section 82CWorkmens Compensation Act, 1923 — Section 2

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High Courts23 Apr 1996

Commissioner of Income Tax Vs Durga Prasad Rajaram Adatiya

Madhya Pradesh High Court · (1997) 224 ITR 268 : (1997) 90 TAXMAN 357

Income Tax Act, 1961 — Section 184(7), 185Partnership Act, 1932 — Section 30

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High Courts23 Apr 1996Dismissed

Hari Krishna Vs Union of India (UOI)

Madhya Pradesh High Court · (1997) 1 MPLJ 322

Limitation Act, 1963 — Section 5

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High Courts23 Apr 1996

Ridhkarandas Poonamchand Bhura Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1998) 149 CTR 361 : (1998) 231 ITR 604 : (1997) 91 TAXMAN 149

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High Courts22 Apr 1996Allowed

Pradeep Dattatraya Nimolkar Vs Pran Nath Dua and Others

Madhya Pradesh High Court · (1996) 04 MP CK 0077

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High Courts22 Apr 1996Dismissed

Surendra Dixit Vs Smt. Seema Dixit

Madhya Pradesh High Court · (1997) 1 MPLJ 78

Hindu Marriage Act, 1955 — Section 27

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High Courts22 Apr 1996

Chamar Singh and Others Vs Rohit Kumar and Another

Madhya Pradesh High Court · (1996) 2 ACC 244

Motor Vehicles Act, 1939 — Section 110A

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