High Courts01 Mar 1996
Commissioner of Income Tax Vs Mangilal Jain and S.C. Nigam
Madhya Pradesh High Court · (1997) 223 ITR 98 : (1998) 96 TAXMAN 308
Income Tax Act, 1961 — Section 256(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,791 of 2,382
High Courts01 Mar 1996
COMMISSIONER OF INCOME TAX Vs PRESTIGE FABRICATORS PVT. LTD.
Madhya Pradesh High Court · (1996) 136 CTR 269
Income Tax Act, 1961 — Section 115J, 256, 28, 40A, 41
High Courts29 Feb 1996Dismissed
Dr. Mahendra Mohan Gupta Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 MPJR 291 : (1996) 1 RCR(Criminal) 776
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1)(d), 5(2)Prevention of Corruption Act, 1988 — Section 13(1)(2), 17
High Courts29 Feb 1996Dismissed
Omwati Sharma and Others Vs Ashok Kumar and Others
Madhya Pradesh High Court · (1996) ACJ 968
Motor Vehicles Act, 1988 — Section 149
High Courts29 Feb 1996
Commissioner of Income Tax Vs Rangnath and Co.
Madhya Pradesh High Court · (1996) 222 ITR 886
Income Tax Act, 1961 — Section 256(2)
High Courts29 Feb 1996
COMMISSIONER OF INCOME TAX Vs RANGNATH and CO.
Madhya Pradesh High Court · (1997) 141 CTR 506
Income Tax Act, 1961 — Section 256
High Courts29 Feb 1996Dismissed
Shyam Kumar Sharma Vs State of M.P. and others
Madhya Pradesh High Court · (1997) 1 MPJR 269
Criminal Procedure Code, 1973 (CrPC) — Section 437(3)Juvenile Justice Act, 1986 — Section 18, 38
High Courts28 Feb 1996
Mrs. Banoo E. Cowasji (Late) (by Lrs. Mrs. Ketayun Stedman) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 223 ITR 40 : (1997) 95 TAXMAN 395
Income Tax Act, 1961 — Section 154, 254, 256
High Courts27 Feb 1996
Collector of Central Excise Vs Niranjan Prasad
Madhya Pradesh High Court · (1997) 57 ECC 123
Gold (Control) Act, 1968 — Section 2(p), 2(r), 2(u), 82B
High Courts27 Feb 1996
Commissioner of Wealth-tax Vs Smt. Gayatridevi
Madhya Pradesh High Court · (1996) 222 ITR 797
Wealth Tax Act, 1957 — Section 27(1)
High Courts27 Feb 1996
National Insurance Company Ltd., Jabalpur Vs Lachhibai Urf Laxmibai and Others
Madhya Pradesh High Court · (1998) 2 ACC 376 : (1998) ACJ 169 : AIR 1997 MP 172 : (1996) JLJ 546 : (1997) 1 MPLJ 356
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Motor Vehicles Act, 1988 — Section 169
High Courts27 Feb 1996Allowed
Rajendra Kumar Vs Sandhya
Madhya Pradesh High Court · (1996) 2 DMC 142
Hindu Marriage Act, 1955 — Section 11, 12Penal Code, 1860 (IPC) — Section 420, 498A
High Courts27 Feb 1996Allowed
National Insurance Co. Vs Lachchi Bai
Madhya Pradesh High Court · (1997) 2 MPJR 212
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Motor Vehicles Act, 1988 — Section 159, 169
High Courts26 Feb 1996Dismissed
Commissioner of Income Tax Vs Harikishan Dinesh Kumar and Co.
Madhya Pradesh High Court · (1996) 88 TAXMAN 307
Income Tax Act, 1961 — Section 145(1), 256(1), 256(2), 271, 271(1)(c)
High Courts26 Feb 1996
Smt. Sukhdei Bai Vs Hari Chand
Madhya Pradesh High Court · (1996) 2 MPJR 271
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 30
High Courts26 Feb 1996Dismissed
Sukhdevibai Vs Harichand and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 475 : (1996) MPLJ 475
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Land Acquisition Act, 1894 — Section 18, 30
High Courts26 Feb 1996
COMMISSIONER OF INCOME TAX Vs SHRI DEVRADHAN MADHAVLAL GENDA TRUST.
Madhya Pradesh High Court · (1998) 147 CTR 461
Income Tax Act, 1961 — Section 11, 12, 12A, 139, 256
High Courts26 Feb 1996
Commissioner of Income Tax Vs Chuharmal Manghandas
Madhya Pradesh High Court · (1997) 139 CTR 279 : (1997) 228 ITR 528
Income Tax Act, 1961 — Section 187
High Courts26 Feb 1996
Commissioner of Income Tax Vs Devradhan Madhavlal Genda Trust
Madhya Pradesh High Court · (1998) 230 ITR 714
Income Tax Act, 1961 — Section 11, 12A, 139(4), 139(8)
High Courts26 Feb 1996
Laddha Traders Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 222 ITR 754
Income Tax Act, 1961 — Section 256(2)