High Courts24 Feb 1996
Commissioner of Income Tax Vs Dhananjay Rao Jadhav
Madhya Pradesh High Court · (1996) 88 TAXMAN 62
Income Tax Act, 1961 — Section 2(14), 256(1), 28, 45, 47
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,792 of 2,382
High Courts24 Feb 1996Dismissed
Dule Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (1996) JLJ 416
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 392, 429Evidence Act, 1872 — Section 27
High Courts24 Feb 1996
JHAMATMAL TAKHATMAL IARANA MERCHANTS Vs COMMISSIONER OF INCOME TAX
Madhya Pradesh High Court · (1999) 152 CTR 311
Income Tax Act, 1961 — Section 256
High Courts24 Feb 1996
State of Madhya Pradesh Vs Khizar Mohammad and Others
Madhya Pradesh High Court · (1997) CriLJ 549
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(3), 398, 401High Court of Madhya Pradesh Rules, 2008 — Rule 15, 3Penal Code, 1860 (IPC) — Section 120B, 147, 149, 201, 226
High Courts24 Feb 1996Dismissed
Siddnath Vs M/s. Chhotelal and Company
Madhya Pradesh High Court · (1996) 2 MPJR 286
Benami Transactions (Prohibition) Act, 1988 — Section 4Partnership Act, 1932 — Section 14
High Courts24 Feb 1996
Commissioner of Income Tax Vs Smt. Raniraj Kaur
Madhya Pradesh High Court · (1996) 89 TAXMAN 616
Income Tax Act, 1961 — Section 143, 143(1), 143(2)(a), 143(2)(b), 143(3)(b)
High Courts24 Feb 1996
COMMISSIONER OF INCOME TAX Vs DHANANJAY RAO JADHAV.
Madhya Pradesh High Court · (1997) 137 CTR 129
Income Tax Act, 1961 — Section 2, 256
High Courts22 Feb 1996Dismissed
Jaganoo and Others Vs Chhote and Others
Madhya Pradesh High Court · (1997) 1 ACC 481 : (1996) ACJ 958
Motor Vehicles Act, 1988 — Section 149
High Courts22 Feb 1996Allowed
K.N. Thapak Vs Special Police Establishment Lok Ayukt, Moti Mahal, Gwalior
Madhya Pradesh High Court · (1997) 1 MPJR 103
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts21 Feb 1996Allowed
Harishankar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) JLJ 442 : (1996) 41 MPLJ 1121 : (1996) MPLJ 1121
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 307
High Courts20 Feb 1996
Ramesh Bais Vs Vidya Charan Shukla and Others
Madhya Pradesh High Court · (1996) 1 MPJR 337
Representation of the People Act, 1951 — Section 116A, 116B
High Courts20 Feb 1996Dismissed
Mukherjee P.K. and Others Vs Industrial Court and Others
Madhya Pradesh High Court · (1998) 3 LLJ 1112
Constitution of India, 1950 — Article 227Trade Unions Act, 1926 — Section 21A, 28
High Courts20 Feb 1996
Commissioner of Income Tax Vs D.M. Bhatia Industry
Madhya Pradesh High Court · (1996) 222 ITR 482
Income Tax Act, 1961 — Section 40
High Courts20 Feb 1996Dismissed
Subhan Shah through Lrs. Ramjan Khan and Others Vs Madhya Pradesh Wakf Board and Others
Madhya Pradesh High Court · AIR 1997 MP 8
Civil Procedure Code, 1908 (CPC) — Section 9Waqf Act, 1954 — Section 27, 55(2), 55(5), 55C, 55G
High Courts19 Feb 1996
Commissioner of Wealth Tax Vs Kailashchandra Shankarlal Trivedi
Madhya Pradesh High Court · (1996) 86 TAXMAN 529
Wealth Tax Act, 1957 — Section 25(2), 27(1), 46
High Courts19 Feb 1996
Dadamchand Keshrimal and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 136 CTR 34 : (1996) 222 ITR 433
Income Tax Act, 1961 — Section 143(1), 143(2)
High Courts19 Feb 1996
Commissioner of Income Tax Vs Damodardas Murarilal
Madhya Pradesh High Court · (1996) 222 ITR 401 : (1997) 93 TAXMAN 651
Income Tax Act, 1961 — Section 251(1), 271(1), 275
High Courts19 Feb 1996
COMMISSIONER OF WEALTH TAX Vs KAILASHCHANDRA SHANKARLAL TRIVEDI.
Madhya Pradesh High Court · (1996) 136 CTR 503
Wealth Tax Act, 1957 — Section 25(2), 27(1)
High Courts16 Feb 1996
Azad Bus Service Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 222 ITR 197
Income Tax Act, 1961 — Section 32, 32(2), 73(3), 75
High Courts16 Feb 1996
Commissioner of Wealth-tax Vs Janakraj Soni
Madhya Pradesh High Court · (1996) 136 CTR 501 : (1996) 222 ITR 316
Wealth Tax Act, 1957 — Section 27(1)Wealth Tax Rules, 1957 — Rule 1D