High Courts14 Feb 1996Allowed
Mohd. Yousuf Vs Smt. Jyotsna Ben and Others
Madhya Pradesh High Court · (1996) 2 MPJR 149
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(4)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,794 of 2,382
High Courts13 Feb 1996
National Insurance Co. Ltd. and Another Vs Asha Devi and Another
Madhya Pradesh High Court · (1996) 02 MP CK 0088
Motor Vehicles Act, 1988 — Section 173
High Courts13 Feb 1996Dismissed
Manager, Eklehra Colliery Vs Ramjan and Another
Madhya Pradesh High Court · (1997) ACJ 294 : (1998) 3 LLJ 1103
Workmens Compensation Act, 1923 — Section 30
High Courts12 Feb 1996
R.G. Agrawal and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 221 ITR 750
Income Tax Act, 1961 — Section 256(2)
High Courts12 Feb 1996
Smt. Kamlabai Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 221 ITR 674
Income Tax Act, 1961 — Section 256(2)
High Courts12 Feb 1996
Kalu @ Hukumchand Vs District Magistrate and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 406
Constitution of India, 1950 — Article 21, 22(5)National Security Act, 1980 — Section 3(2), 8(1)
High Courts09 Feb 1996Dismissed
State of M.P. Vs Kailash
Madhya Pradesh High Court · (1996) 02 MP CK 0111
High Courts09 Feb 1996
Attar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 1 MPJR 216
Criminal Procedure Code, 1973 (CrPC) — Section 326Essential Commodities Act, 1955 — Section 3, 7
High Courts09 Feb 1996Dismissed
Khajjan Singh and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 1 MPJR 95
Penal Code, 1860 (IPC) — Section 149, 307
High Courts09 Feb 1996
Imratlal Vishwakarma and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) JLJ 642 : (1996) 41 MPLJ 662 : (1996) MPLJ 662
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts09 Feb 1996
Controller of Estate Duty Vs Vittaldas M. Modi (Late)
Madhya Pradesh High Court · (1996) 221 ITR 552
Estate Duty Act, 1953 — Section 64(3)Wealth Tax Rules, 1957 — Rule 1BB
High Courts09 Feb 1996
Commissioner of Income Tax Vs Mohd. Iqbal and Others
Madhya Pradesh High Court · (1996) 221 ITR 481
Income Tax Act, 1961 — Section 254 , 254(2)
High Courts09 Feb 1996
Commissioner of Income Tax Vs Dhariwal Sales Enterprises
Madhya Pradesh High Court · (1997) 137 CTR 365 : (1996) 221 ITR 240
Income Tax Act, 1961 — Section 142(2A), 142(2C), 153
High Courts09 Feb 1996
Grover Soap Pvt. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 137 CTR 546 : (1996) 221 ITR 299
Income Tax Act, 1961 — Section 37
High Courts09 Feb 1996Dismissed
Hindustan Steel Works Construction Ltd. Vs State Industrial Court and Another Raja Ram Maize Products Mohad Vs Industrial Court and Others
Madhya Pradesh High Court · (1996) 2 LLJ 1181 : (1996) MPLJ 835
Industrial Disputes Act, 1947 — Section 17B, 2(35)Madhya Pradesh Industrial Relations Act, 1960 — Section 65(3)
High Courts09 Feb 1996
Commissioner of Income Tax Vs Bhopal Sugar Industries Ltd.
Madhya Pradesh High Court · (1996) 134 CTR 409 : (1996) 221 ITR 449
High Courts09 Feb 1996
Attar Singh Narayan Singh Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1997) 1 MPLJ 298
Criminal Procedure Code, 1973 (CrPC) — Section 326, 350
High Courts09 Feb 1996Dismissed
United India Insurance Co. Ltd. Vs Balmat Singh and Another
Madhya Pradesh High Court · (1997) 1 ACC 553 : (1997) ACJ 368 : (1996) 73 FLR 1695 : (1996) JLJ 252 : (1996) 2 LLJ 525 : (1996) 41 MPLJ 737 : (1996) MPLJ 737
High Courts09 Feb 1996
COMMISSIONER OF INCOME TAX Vs MOHD. IQBAL and Others
Madhya Pradesh High Court · (1998) 147 CTR 398
Income Tax Act, 1961 — Section 254
High Courts09 Feb 1996Dismissed
Imratlal Vishwakarma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) 2 MPJR 137
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439