Criminal Procedure Code, 1973 (CrPC) — Section 197Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982 — Section 39Penal Code, 1860 (IPC) — Section 182, 211

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High Courts31 Jan 1996

Commissioner of Income Tax Vs Bajranglal Dwarka Prasad

Madhya Pradesh High Court · (1996) 135 CTR 263 : (1996) 220 ITR 649

Income Tax Act, 1961 — Section 139(3), 37

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High Courts31 Jan 1996Partly Allowed

MPSRTC Vs Vestibai and Another

Madhya Pradesh High Court · (1996) 2 LLJ 498

Workmens Compensation Act, 1923 — Section 30, 4A(3)

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High Courts31 Jan 1996

Prakash Vs Amrutlal Jaiswal and Others

Madhya Pradesh High Court · (1996) JLJ 494 : (1996) 41 MPLJ 863 : (1996) MPLJ 863

Insurance Act, 1938 — Section 64BBMotor Vehicles Act, 1988 — Section 110, 146, 168

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High Courts30 Jan 1996Allowed

Hargovind Johri Vs Zila Panchayat, Morena and Others

Madhya Pradesh High Court · (1996) 2 MPJR 106

Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 35

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High Courts30 Jan 1996Dismissed

Tilakraj Sharma Vs Shyamabai Tiwari

Madhya Pradesh High Court · (1997) 1 JLJ 295 : (1996) 2 MPJR 438 : (1997) 1 MPLJ 72

Limitation Act, 1963 — Section 5Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23B, 23C, 23C(1), 23C(3)

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High Courts30 Jan 1996

Ramdulari Agarwal Vs Municipal Corporation

Madhya Pradesh High Court · (1997) 1 JLJ 145 : (1996) 2 MPJR 417 : (1997) 1 MPLJ 63

Madhya Pradesh Municipal Corporation Act, 1956 — Section 293(3)

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High Courts29 Jan 1996

Prakash Davara and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1997 MP 39 : (1996) JLJ 750 : (1996) 41 MPLJ 1088

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High Courts29 Jan 1996

Ashok Kumar Chopra Vs Smt. Visandi and Others

Madhya Pradesh High Court · AIR 1996 MP 226 : (1996) 41 MPLJ 621 : (1996) MPLJ 621

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1

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High Courts29 Jan 1996

Commissioner of Income Tax Vs Abhay Kumar Jaswant Kumar and Mithalal Ashok Kumar

Madhya Pradesh High Court · (1997) 225 ITR 842

Income Tax Act, 1961 — Section 256

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High Courts29 Jan 1996

Asharam Saboo and Sons Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1996) 136 CTR 305 : (1996) 220 ITR 622 : (1996) 86 TAXMAN 446

Income Tax Act, 1961 — Section 184, 185

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High Courts29 Jan 1996

Prakash Devra Vs State of M.P.

Madhya Pradesh High Court · (1996) 2 MPJR 199

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High Courts27 Jan 1996

Smt. Ramabai Vs Harbilas

Madhya Pradesh High Court · (1996) 1 MPJR 390

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High Courts25 Jan 1996

Sanjay Jamindar Vs Biharilal and Others

Madhya Pradesh High Court · (1998) 1 ACC 14

Motor Vehicles Act, 1988 — Section 140

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